High Courts22 Apr 1997
Karam Chand and Others Vs Bhagwan Dass and Others
High Court Of Himachal Pradesh · (1997) 2 ShimLC 528
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5, 115
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,302 judgments · page 1,381 of 1,566
High Courts21 Apr 1997Allowed
Gangi Devi Vs State of H.P. and Another
High Court Of Himachal Pradesh · (1997) 3 ShimLC 16
Penal Code, 1860 (IPC) — Section 364
High Courts21 Apr 1997Dismissed
Sunder Singh Vs Des Raj
High Court Of Himachal Pradesh · (1997) 2 ShimLC 457
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 6 Rule 2, Order 6 Rule 4, Order 6 Rule 6, Order 6 Rule 7
High Courts19 Apr 1997Dismissed
Mohan Singh Thakur and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (1998) 1 ShimLC 57
Constitution of India, 1950 — Article 14, 21, 243E, 243E(1), 243UHimachal Pradesh Municipal Act, 1968 — Section 256Himachal Pradesh Municipal Corporation Act, 1994 — Section 3, 3(3), 404, 417, 9(1)
High Courts19 Apr 1997Dismissed
Jagdish Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (1997) 2 ShimLC 393
Criminal Procedure Code, 1973 (CrPC) — Section 377, 397, 401, 482Penal Code, 1860 (IPC) — Section 279, 304A, 337, 338Probation of Offenders Act, 1958 — Section 11(2), 11(4), 3, 4
High Courts19 Apr 1997Allowed
Jagdish Ram and Others Vs Kartar Chand and Another
High Court Of Himachal Pradesh · (1997) 2 ShimLC 357
Himachal Pradesh Holdings (Consolidation and Prevention of Fragmentation) Act, 1971 — Section 54
High Courts19 Apr 1997Dismissed
Lajwati Vs H.P. University
High Court Of Himachal Pradesh · (1997) 2 ShimLC 504
Himachal Pradesh Urban Rent Control Act, 1987 — Section 14(1), 14(2)
High Courts18 Apr 1997Allowed
Narinder Singh Vs UCO Bank and Others
High Court Of Himachal Pradesh · (1998) 1 CivCC 6
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 6Contempt of Courts Act, 1971 — Section 2Penal Code, 1860 (IPC) — Section 420
High Courts18 Apr 1997Allowed
Tilak Raj Mishta Vs Court on its Own Motion
High Court Of Himachal Pradesh · (1997) 2 ShimLC 299
High Courts18 Apr 1997Allowed
Smt. Kala Devi and Others Vs Shri Rattan Chand
High Court Of Himachal Pradesh · (1997) 3 CivCC 611 : (1997) 2 ShimLC 350
High Courts17 Apr 1997Allowed
Shri Saran Dass and Others Vs Shrimati Nirmala Devi and Others
High Court Of Himachal Pradesh · (1997) 3 ShimLC 243
Registration Act, 1908 — Section 17
High Courts11 Apr 1997Dismissed
Mohan Lal and Others Vs Cantonment Board
High Court Of Himachal Pradesh · (1998) 1 ShimLC 36
Cantonments Act, 1924 — Section 198(3), 199, 200, 287, 287(1)Cantonments Property Rules, 1925 — Rule 8Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115, 151
High Courts10 Apr 1997
Pawna Devi Vs Chuni Lal
High Court Of Himachal Pradesh · (1998) 2 DMC 1 : (1997) 2 ShimLC 362
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1, Order 41 Rule 33Hindu Marriage Act, 1955 — Section 13(1), 24, 25
High Courts08 Apr 1997
Ram Narain Madan Vs State of H.P.
High Court Of Himachal Pradesh · (1997) 3 ShimLC 306
Arbitration Act, 1940 — Section 30, 33
High Courts08 Apr 1997Dismissed
Munshi Ram and Others Vs Sita Ram deceased through his L.Rs. Dina Nath and Others
High Court Of Himachal Pradesh · (1997) 2 ShimLC 481
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 34 Rule 8, Order 34 Rule 8(1), Order 41 Rule 5Limitation Act, 1963 — Article 137, 181, 30
High Courts08 Apr 1997Dismissed
Himachal Chambers of Commerce and Industries Vs State of H.P. and Another
High Court Of Himachal Pradesh · (1997) 2 ShimLC 388
Constitution of India, 1950 — Article 226Minimum Wages Act, 1948 — Section 2, 4, 5, 5(2)
High Courts07 Apr 1997Allowed
Sanjay Chaudhary Vs Bhagat Ram and Others
High Court Of Himachal Pradesh · (1997) 2 ShimLC 525
Criminal Procedure Code, 1973 (CrPC) — Section 145Himachal Pradesh Land Revenue Act, 1954 — Section 45Punjab Land Revenue Act, 1887 — Section 44
High Courts04 Apr 1997
Collector Land Acquisition and Another Vs Durginder Pal and Others
High Court Of Himachal Pradesh · (1997) 2 ShimLC 477
Land Acquisition Act, 1894 — Section 18, 23(1), 23(1A), 23(2), 4(1)
High Courts04 Apr 1997Dismissed
L.A.C, H.P.P.W.D. Vs Smt. Dugli Devi and Others
High Court Of Himachal Pradesh · (1997) 2 ShimLC 461
Interest Act, 1978 — Section 1Land Acquisition Act, 1894 — Section 11, 16, 17, 18, 23(1A)
High Courts04 Apr 1997
Gammon India Ltd. Vs Tushya Devi and Others
High Court Of Himachal Pradesh · (1998) ACJ 516
Workmens Compensation Act, 1923 — Section 4A(3)