High Courts23 May 1996Dismissed

Smt. Nirdosh Chaudhary Vs Sh. Mani Ram

High Court Of Himachal Pradesh · (1997) 1 ShimLC 1

Hindu Marriage (Amendment) Act, 1956 — Section 28Hindu Marriage Act, 1955 — Section 13, 25, 26, 27, 28Marriage Laws (Amendment) Act, 1976 — Section 24, 28
High Courts15 May 1996

Dwarku Devi Vs Gursahai

High Court Of Himachal Pradesh · (1997) 1 ShimLC 374

Criminal Procedure Code, 1973 (CrPC) — Section 125, 127(2), 488Hindu Adoptions and Maintenance Act, 1956 — Section 25