High Courts14 Jul 1997Dismissed
Sh. S.N. Mittal Vs Dr. Y.S. Parmar University and Others
High Court Of Himachal Pradesh · (1998) 1 ShimLC 331
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,302 judgments · page 1,377 of 1,566
High Courts11 Jul 1997Dismissed
Jagdish Chand Vs The Board of School Education
High Court Of Himachal Pradesh · (1998) 1 ShimLC 273
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1, Order 33 Rule 2, Order 43 Rule 1A, Order 6 Rule 17, 115
High Courts10 Jul 1997Dismissed
Smt. Ganga Devi Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (1997) 3 ShimLC 487
Advocates Act, 1961 — Section 30Constitution of India, 1950 — Article 1, 13, 14, 15, 15(2)Hindu Succession Act, 1956 — Section 14(1), 14(2), 14(4)
High Courts10 Jul 1997
Kashmiri Lal Vs Doaba Roadways and Others
High Court Of Himachal Pradesh · (1998) 1 ACC 50 : (1998) 1 ShimLC 68
Motor Vehicles Act, 1988 — Section 92A
High Courts10 Jul 1997
Lachhman Vs Asstt. Engineer, Sub-divn.II HP PWD
High Court Of Himachal Pradesh · (1998) 2 LLJ 1213 : (1998) 1 ShimLC 201
Workmens Compensation Act, 1923 — Section 30, 4A3
High Courts10 Jul 1997Dismissed
Smt. Santosh Kumari Vs Dalip Chand Dalip Chand Vs Master Aaroni
High Court Of Himachal Pradesh · (1998) 1 ShimLC 146
Criminal Procedure Code, 1973 (CrPC) — Section 125Evidence Act, 1872 — Section 114, 17, 50Hindu Marriage Act, 1955 — Section 7
High Courts09 Jul 1997Dismissed
M/s. Noble Informatic Training System Pvt. Ltd. Vs Himachal Pradesh University and Another
High Court Of Himachal Pradesh · (1997) 3 ShimLC 395
High Courts08 Jul 1997
Commissioner of Income Tax Vs Himachal Pradesh Mineral and Industrial Development Corporation
High Court Of Himachal Pradesh · (1998) 234 ITR 509
Income Tax Act, 1961 — Section 256, 256(2), 32, 32A, 80J
High Courts07 Jul 1997Partly Allowed
Gussaun and Another Vs Parveen Kumar and Others
High Court Of Himachal Pradesh · AIR 1998 HP 36
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1
High Courts03 Jul 1997Dismissed
H.R.T.C. Vs Krishna Devi and Others
High Court Of Himachal Pradesh · (1997) 3 ShimLC 481
High Courts03 Jul 1997Dismissed
Sh. Inder P. Chaudhrie Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (1997) 3 ShimLC 515
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18
High Courts01 Jul 1997Dismissed
The Collector Land Acquisition Vs Revat Ram Deceased Through His Legal Representatives Tikamu Devi and Others
High Court Of Himachal Pradesh · (1998) 1 ShimLC 152
Land Acquisition (Amendment) Act, 1984 — Section 30, 30(1)Land Acquisition Act, 1894 — Section 11, 15, 16, 17, 18
High Courts30 Jun 1997Dismissed
Des Raj Vs Mehar Singh and Another
High Court Of Himachal Pradesh · AIR 1999 HP 21 : (1999) 4 CivCC 596
High Courts30 Jun 1997Dismissed
State of Himachal Pradesh Vs Mst. Darshani Devi and Others
High Court Of Himachal Pradesh · (1998) 1 ShimLC 311
Criminal Procedure Code, 1973 (CrPC) — Section 154, 157, 159, 174Penal Code, 1860 (IPC) — Section 147, 148, 302, 452
High Courts27 Jun 1997Allowed
Punjab National Bank Vs M/s. Mahitt India Pvt. Ltd.
High Court Of Himachal Pradesh · (1997) 3 ShimLC 323
Civil Procedure Code, 1908 (CPC) — Section 34Limitation Act, 1963 — Article 137
High Courts27 Jun 1997Allowed
State Bank of India Vs Shiva Shakti Alloys (P) Ltd.
High Court Of Himachal Pradesh · (1997) 3 ShimLC 249
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 34 Rule 3, Order 34 Rule 4, Order 34 Rule 5
High Courts27 Jun 1997Dismissed
Sukho and Others Vs Smt. Punni and Others
High Court Of Himachal Pradesh · (1998) 1 ShimLC 227
Constitution of India, 1950 — Article 366, 366(25)Hindu Succession Act, 1956 — Section 2(1), 2(2)
High Courts26 Jun 1997Allowed
Sukh Dev Singh and Another Vs Smt. Naranjan Kaur and Others
High Court Of Himachal Pradesh · (1998) 1 ShimLC 315
Hindu Minority and Guardianship Act, 1956 — Section 8Limitation Act, 1963 — Article 54
High Courts25 Jun 1997Dismissed
M/s. Arsh Castings Pvt. Ltd. and Another Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (1997) 3 ShimLC 217
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 155, 155(2), 161, 173(8), 4(2)Electricity (Supply) Act, 1948 — Section 49, 79
High Courts25 Jun 1997Dismissed
Miss Kranti Gupta Vs State of H.P. and Others
High Court Of Himachal Pradesh · (1997) 3 ShimLC 92
Constitution of India, 1950 — Article 311