High Courts14 Aug 1997Allowed
UCO Bank Vs Mahesh Kumar and Others
High Court Of Himachal Pradesh · (1997) 3 ShimLC 403
Civil Procedure Code, 1908 (CPC) — Section 34
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,302 judgments · page 1,375 of 1,566
High Courts13 Aug 1997Allowed
Rumal Singh and Others Vs Janak Singh and Another
High Court Of Himachal Pradesh · (1998) 1 ShimLC 205
High Courts12 Aug 1997
Managing Director, Himachal Pradesh State Forest Corporation Vs Amra Devi and Others
High Court Of Himachal Pradesh · (1998) 1 ACC 419 : (1998) ACJ 1385
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Motor Vehicles Act, 1988 — Section 96(2)(b)(ii)
High Courts12 Aug 1997Dismissed
Abdul Hussain Kadri Vs Ms. Nisar Fatimah and Others
High Court Of Himachal Pradesh · (1998) 1 DMC 623
Criminal Procedure Code, 1973 (CrPC) — Section 125Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 4
High Courts11 Aug 1997Dismissed
Oriental Insurance Co. Ltd. Vs Durga Devi and Others
High Court Of Himachal Pradesh · (1999) ACJ 88
Motor Vehicles Act, 1988 — Section 95(1)(b)(ii)
High Courts11 Aug 1997Dismissed
State of Himachal Pradesh Vs Uma Dutt and Others
High Court Of Himachal Pradesh · (1999) ACJ 447
High Courts11 Aug 1997Dismissed
M/s. Shubh Timb Steels Private Limited and Another Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (1998) 1 ShimLC 241
Himachal Pradesh General Sales Tax Act, 1968 — Section 42, 6(1), 6(2), 6(3), 7Himachal Pradesh General Sales Tax Rules, 1970 — Rule 31
High Courts06 Aug 1997Dismissed
Munish Kumar alias Munish Gir and Others Vs Baghula Mukhi Devi Bankhandi
High Court Of Himachal Pradesh · AIR 1998 HP 1 : (1997) 2 CivCC 543 : (1997) 3 RCR(Civil) 626 : (1997) 2 ShimLC 436
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, Order 22 Rule 2, Order 22 Rule 3, Order 22 Rule 4
High Courts06 Aug 1997Dismissed
Gulab Singh Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (1998) 1 ShimLC 76
Constitution of India, 1950 — Article 226Himachal Pradesh Liquor Licence Rules, 1986 — Rule 37
High Courts06 Aug 1997Dismissed
Ram Lal Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (1998) 1 ShimLC 30
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 332, 353, 84, 85, 86
High Courts06 Aug 1997Dismissed
Pushpa Devi Thakur Vs L.I.C. of India and Another
High Court Of Himachal Pradesh · (1998) ACJ 1017
Contract Act, 1872 — Section 4
High Courts06 Aug 1997Dismissed
State of H.P. Vs Hari Ram and Another
High Court Of Himachal Pradesh · (1998) 1 ShimLC 28
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2ACriminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 323, 325, 34
High Courts01 Aug 1997Allowed
Sab Industries Limited Vs The H.P. State Electricity Board and Others
High Court Of Himachal Pradesh · (1998) 1 ShimLC 233
Arbitration Act, 1940 — Section 20
High Courts01 Aug 1997
Himachal Builders Vs Cosmo Ferrites Ltd.
High Court Of Himachal Pradesh · (1997) 2 ShimLC 430
Arbitration Act, 1940 — Section 11, 20, 8Arbitration and Conciliation Act, 1996 — Section 1, 1(3)Arbitration and Conciliation Ordinance, 1996 — Section 10, 11, 11(3), 11(4), 85
High Courts31 Jul 1997Dismissed
National Insurance Co. Ltd. Vs Ishroo Devi and Others
High Court Of Himachal Pradesh · (1998) 1 ACC 641 : (1999) ACJ 615 : (1998) 1 ShimLC 285
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17A, 151
High Courts30 Jul 1997Allowed
Sadda Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (1997) 3 ShimLC 478
Penal Code, 1860 (IPC) — Section 279, 304A, 504A
High Courts29 Jul 1997
United India Assurance Co. Ltd. Vs Smt. Samu and Others
High Court Of Himachal Pradesh · (1998) 1 ACC 427
Evidence Act, 1872 — Section 65
High Courts29 Jul 1997Dismissed
United India Insurance Co. Ltd. Vs Samu and Others
High Court Of Himachal Pradesh · (1999) ACJ 963
Evidence Act, 1872 — Section 65
High Courts29 Jul 1997Dismissed
United India Insurance Co. Ltd. Vs Sauji and Others
High Court Of Himachal Pradesh · (1999) ACJ 180
Evidence Act, 1872 — Section 65
High Courts29 Jul 1997Dismissed
Smt. Shanti Devi Vs H.P. Financial Corporation and Others
High Court Of Himachal Pradesh · (1997) 3 ShimLC 256
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 72, Order 21 Rule 85, Order 21 Rule 89, Order 21 Rule 90, Order 21 Rule 90State Financial Corporations Act, 1951 — Section 31, 32, 32(8)