High Courts28 Jul 1997Allowed
State of Himachal Pradesh Vs Ram Swaroop and Others
High Court Of Himachal Pradesh · (1999) ACJ 558 : (1998) 1 ShimLC 276
Motor Vehicles Act, 1988 — Section 110A, 92A
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,302 judgments · page 1,376 of 1,566
High Courts28 Jul 1997Allowed
Tej Ram and Others Vs Bharat Bhushan and Others
High Court Of Himachal Pradesh · (1997) 3 ShimLC 362
Civil Procedure Code Amendment Act, 1976 — Section 100Constitution of India, 1950 — Article 342
High Courts28 Jul 1997Dismissed
Prithi Pal and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (1998) 1 ShimLC 183
Police Act, 1861 — Section 2, 22Punjab Police Rules, 1934 — Rule 12.22, 12.26, 13.6, 13.7, 13.8
High Courts25 Jul 1997Dismissed
Smt. Shakuntala Vs Smt. Kamla
High Court Of Himachal Pradesh · (1998) 1 ShimLC 162
Civil Procedure Code, 1908 (CPC) — Section 100, 11Constitution of India, 1950 — Article 141East Punjab Holdings Act, 1948 — Section 42
High Courts25 Jul 1997Allowed
Hari Singh Vs Chetri
High Court Of Himachal Pradesh · (1997) 3 ShimLC 484
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(3)Hindu Succession Act, 1956 — Section 14(1)
High Courts24 Jul 1997
Himachal Pradesh Financial Corporation Vs Commissioner of Income Tax
High Court Of Himachal Pradesh · (1998) 233 ITR 450 : (1998) 1 ShimLC 94
Constitution of India, 1950 — Article 141Income Tax Act, 1961 — Section 254, 254(2), 256
High Courts24 Jul 1997Dismissed
Dina Nath Vs Satnadh Chuni Muni and Others
High Court Of Himachal Pradesh · (1997) 3 ShimLC 326
Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 104Registration Act, 1908 — Section 17Transfer of Property Act, 1882 — Section 107
High Courts24 Jul 1997Dismissed
Krishan Dutt Vs Premi Devi and Others
High Court Of Himachal Pradesh · (1998) ACJ 706 : (1998) 1 ShimLC 103
High Courts23 Jul 1997Dismissed
Hari Nath and etc. Vs Raghu Nath and Others
High Court Of Himachal Pradesh · AIR 1998 HP 28
Civil Procedure Code, 1908 (CPC) — Section 11, 9Evidence Act, 1872 — Section 115Himachal Pradesh Land Revenue Act, 1954 — Section 163, 171
High Courts23 Jul 1997Allowed
H.P. State Co-operative Bank Vs The Registrar, Co-operative Societies and Others
High Court Of Himachal Pradesh · (1997) 3 ShimLC 507
Contract Act, 1872 — Section 62
High Courts22 Jul 1997Allowed
National Insurance Co. Ltd. Vs Tikma Devi and Others
High Court Of Himachal Pradesh · (1998) ACJ 872 : (1998) 1 ShimLC 178
Motor Vehicles Act, 1939 — Section 95
High Courts22 Jul 1997Dismissed
Anuradha Attree Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (1998) 1 ShimLC 207
Constitution of India, 1950 — Article 14
High Courts22 Jul 1997Dismissed
Kawaljit Singh and Others Vs Harbhajan Singh and Others
High Court Of Himachal Pradesh · (1998) 1 CivCC 668 : (1998) 1 ShimLC 73
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17, Order 6 Rule 17
High Courts21 Jul 1997Dismissed
The Govind Sagar Fisheries Co-Operative and M and S Federation Ltd. Vs State of H.P. and Others
High Court Of Himachal Pradesh · (1998) 1 ShimLC 268
Criminal Procedure Code, 1973 (CrPC) — Section 82Penal Code, 1860 (IPC) — Section 34, 420, 465, 468, 471
High Courts21 Jul 1997Dismissed
Bisheshwar Dass Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (1998) 1 ShimLC 222
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Prevention of Food Adulteration Act, 1954 — Section 13(2), 16(1), 2(1A), 7Prevention of Food Adulteration Rules, 1955 — Rule 44, 5
High Courts18 Jul 1997Dismissed
Shri Surinder Kumar Vs Young Women Christian Association
High Court Of Himachal Pradesh · (1997) 3 ShimLC 512
High Courts18 Jul 1997Dismissed
Rajan Bus Service Pvt. Ltd. Vs Parhalad Chand Sharma and Others
High Court Of Himachal Pradesh · (1998) ACJ 804 : (1998) 1 ShimLC 255
Motor Vehicles Act, 1939 — Section 95(2)(b)(ii)
High Courts17 Jul 1997Allowed
State of H.P. Vs Noor Mohd and Others State of H.P. Vs Khair Deen State of H.P. Vs Ajay Bahadur Singh and Others State of H.P. Vs Rehain Din and Another
High Court Of Himachal Pradesh · (1998) 1 ShimLC 308
Land Acquisition Act, 1894 — Section 18, 4
High Courts16 Jul 1997Dismissed
M/s. Subhash Chand Goel Vs The Union of India (UOI)
High Court Of Himachal Pradesh · (1998) 1 ShimLC 173
Arbitration Act, 1940 — Section 14, 17, 2, 31(4)Himachal Pradesh Courts (Amendment) Act, 1994 — Section 21Himachal Pradesh Courts Act, 1976 — Section 10, 11, 21A, 23, 29
High Courts16 Jul 1997Allowed
Ramesh Sondhi Vs Ved Prakash
High Court Of Himachal Pradesh · (1998) 1 ShimLC 88
Himachal Pradesh Urban Rent Control Act, 1987 — Section 15, 15(2), 16, 2