High Courts25 Jun 1997Dismissed
Kishan Lal and Others Vs Gian Chand deceased through his legal representatives Satya Devi and Others
High Court Of Himachal Pradesh · (1997) 3 ShimLC 95
Himachal Pradesh Urban Rent Control Act, 1987 — Section 2
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,302 judgments · page 1,378 of 1,566
High Courts24 Jun 1997Dismissed
State of Himachal Pradesh Vs Sher Khan
High Court Of Himachal Pradesh · (1998) CriLJ 563 : (1998) 1 ShimLC 213
Criminal Procedure Code, 1973 (CrPC) — Section 251, 313General Clauses Act, 1897 — Section 27Prevention of Food Adulteration Act, 1954 — Section 13, 13(2), 16(1), 20
High Courts23 Jun 1997Dismissed
State of H.P. Vs Kishan Dass and Others
High Court Of Himachal Pradesh · (1998) 1 ShimLC 302
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Himachal Pradesh Village Common Lands Vesting and Utilization Act, 1974 — Section 10
High Courts23 Jun 1997Dismissed
Sunt. Krodha (deceased) through L.R. Smt. Bimla Vs Smt. Sodhan and Others
High Court Of Himachal Pradesh · (1997) 3 ShimLC 88
Easements Act, 1882 — Section 52Transfer of Property Act, 1882 — Section 105, 107, 108
High Courts23 Jun 1997Allowed
Amrit Lal Chopra Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (1997) 3 ShimLC 211
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 482Drugs and Cosmetics Act, 1940 — Section 3
High Courts13 Jun 1997Dismissed
State of Himachal Pradesh and Others Vs Ved Parkash
High Court Of Himachal Pradesh · (1997) 3 ShimLC 252
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 3, Order 8 Rule 5
High Courts12 Jun 1997Allowed
M/s. Ansal Properties and Industries Ltd. Vs Himachal Pradesh State Electricity Board
High Court Of Himachal Pradesh · (1997) 3 ShimLC 176
Arbitration (Amendment) Act, 1948 — Section 16(1)Arbitration Act, 1940 — Section 16(1), 30, 33, 39, 39(1)Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, Order 41 Rule 23
High Courts12 Jun 1997Dismissed
Baldev Singh Vs Jhaodu and Others
High Court Of Himachal Pradesh · (1997) 3 ShimLC 315
Himachal Pradesh Abolition of Big Landed Estates and Land Reforms Act, 1953 — Section 11, 14, 2(16), 2(17), 27
High Courts11 Jun 1997Dismissed
Atma Ram (Deceased) Through His L.R.S. Roop Ram and Others Vs Lachmi
High Court Of Himachal Pradesh · (1998) 1 ShimLC 190
Himachal Pradesh Abolition of Big Landed Estates and Land Reforms Act, 1953 — Section 27, 27(4)Limitation Act, 1963 — Article 100, 113, 65
High Courts11 Jun 1997Dismissed
State of H.P. Vs Dharam Singh
High Court Of Himachal Pradesh · (1997) 3 ShimLC 37
General Clauses Act, 1897 — Section 27Prevention of Food Adulteration Act, 1954 — Section 11(2), 13(2), 13(7), 16(1), 7Prevention of Food Adulteration Rules, 1955 — Rule 7(3), 8A, 9A
High Courts10 Jun 1997Allowed
State of Himachal Pradesh Vs Navneet Kumar
High Court Of Himachal Pradesh · (1998) 1 ShimLC 306
Constitution of India, 1950 — Article 227Forest Act, 1927 — Section 59(2), 69
High Courts10 Jun 1997Dismissed
Jeet Singh Vs The District Election Officer and Others
High Court Of Himachal Pradesh · (1997) 3 ShimLC 44
Himachal Pradesh Panchayati Raj (Election) Rules, 1994 — Rule 85, 85(4), 85A(2), 86Himachal Pradesh Panchayati Raj Act, 1994 — Section 127, 127(2), 79, 79(1)
High Courts09 Jun 1997Dismissed
Smt. Mathura and Another Vs Devi Ram and Others
High Court Of Himachal Pradesh · (1997) 3 ShimLC 389
Civil Procedure Code Amendment Act, 1976 — Section 66Civil Procedure Code, 1908 (CPC) — Order 14 Rule 5, Order 16 Rule 1, Order 6 Rule 17
High Courts09 Jun 1997Dismissed
DR. Kashmir Singh Vs Smt. Jamna Devi and Others
High Court Of Himachal Pradesh · (1998) 1 ShimLC 209
Himachal Pradesh Land Revenue Act, 1954 — Section 14, 37Himachal Pradesh Tenancy and Land Reforms Rules, 1975 — Rule 21(1)
High Courts06 Jun 1997Dismissed
M/s. Seemax Construction Pvt. Ltd. Vs The Executive Engineer, H.P. Krishi Vishvavidayalaya
High Court Of Himachal Pradesh · (1997) 3 ShimLC 99
Arbitration Act, 1940 — Section 30, 33, 4, 5
High Courts04 Jun 1997Allowed
Nathu Ram Vs Smt. Kalian Devi and Others
High Court Of Himachal Pradesh · (1997) 3 ShimLC 373
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33, Order 7 Rule 7
High Courts04 Jun 1997Dismissed
Kartar Singh Pathania Vs Deputy Registrar and Another
High Court Of Himachal Pradesh · (1998) 1 ShimLC 195
Constitution of India, 1950 — Article 12, 226
High Courts03 Jun 1997
Ajay Medical Agency Vs Commissioner of Income Tax
High Court Of Himachal Pradesh · (1999) 151 CTR 196 : (1998) 233 ITR 413
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 273A, 273A(1)
High Courts03 Jun 1997Dismissed
Mahant Ram Saran Dass and Others Vs Mandir Thaknrdwara and Another
High Court Of Himachal Pradesh · (1997) 3 ShimLC 40
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts02 Jun 1997Dismissed
Dr. T. V. Moorthy and Dr. K.K.R. Bhardwaj and Others Vs H.P.K.V.V. and Others
High Court Of Himachal Pradesh · (1997) 3 ShimLC 329
Himachal Pradesh University of Agriculture Horticulture and Forestry Act, 1986 — Section 12(1)