High Courts11 Aug 2009Allowed
Sh. Dilbagh Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2009) 08 SHI CK 0050
Penal Code, 1860 (IPC) — Section 381
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,347 judgments · page 1,236 of 1,568
High Courts11 Aug 2009Dismissed
Mohinder Singh and Others Vs State of HP and Others
High Court Of Himachal Pradesh · (2009) 08 SHI CK 0048
High Courts11 Aug 2009Dismissed
Prithi Chand Vs Des Raj and Others
High Court Of Himachal Pradesh · (2009) 08 SHI CK 0047
Motor Vehicles Act, 1988 — Section 173
High Courts11 Aug 2009
Madhavinder Singh Vs Manvinder Singh
High Court Of Himachal Pradesh · (2010) 1 ShimLC 14
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 94
High Courts11 Aug 2009Allowed
Sh. Guru Lal Negi Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 1 ShimLC 220
Constitution of India, 1950 — Article 14, 16
High Courts10 Aug 2009Dismissed
Jaswant Lal Kuthiala Vs Land Acquisition Collector and Another
High Court Of Himachal Pradesh · (2009) 08 SHI CK 0049
Land Acquisition Act, 1894 — Section 54
High Courts10 Aug 2009Dismissed
Sh. Prakash Chand and Sh. Jagat Singh Vs State of H.P and Others
High Court Of Himachal Pradesh · (2009) 08 SHI CK 0004
High Courts07 Aug 2009Allowed
Ranjit Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2009) 08 SHI CK 0044
High Courts07 Aug 2009Dismissed
Usha Infrasystems Vs Income Tax Officer and Others
High Court Of Himachal Pradesh · (2009) 08 SHI CK 0038
Income Tax Act, 1961 — Section 143(2), 80IC
High Courts07 Aug 2009Dismissed
Sunit Kumar Vs Laxmi Chand
High Court Of Himachal Pradesh · (2009) 2 ShimLC 448
Himachal Pradesh Urban Rent Control Act, 1987 — Section 2(k)
High Courts06 Aug 2009Allowed
Sudesh Kumari Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2009) 08 SHI CK 0051
High Courts06 Aug 2009Dismissed
National Insurance Company Ltd. Vs Smt. Kamla and Others
High Court Of Himachal Pradesh · (2011) ACJ 1550 : (2009) 2 ShimLC 507
Motor Vehicles Act, 1988 — Section 163A, 173
High Courts06 Aug 2009Dismissed
Sh. Kartar Chand Vs State of H.P and Others
High Court Of Himachal Pradesh · (2009) 2 ShimLC 470 : (2009) 2 ShimLC 448
Himachal Pradesh Panchayati Raj Act, 1994 — Section 122(1)(c)
High Courts04 Aug 2009Allowed
Ravinder Singh Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 1 ShimLC 138
High Courts04 Aug 2009Dismissed
Sh. Sudarshan Sharma Vs B.S.N.L. and Others
High Court Of Himachal Pradesh · (2009) 3 ShimLC 300 : (2009) 2 ShimLC 384
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 1, 11
High Courts04 Aug 2009Dismissed
Chinta Mani Vyas Vs Himachal Pradesh State Electricity Board and Another
High Court Of Himachal Pradesh · (2009) 08 SHI CK 0031
High Courts04 Aug 2009Dismissed
Davinder Singh and Others and Ishwar Dass and Another Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 1 ShimLC 268
Himachal Pradesh Good Conduct Prisoners (Temporary Release) Act, 1968 — Section 3, 3(3)
High Courts04 Aug 2009Allowed
Durga Dass Thakur Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2010) 1 ShimLC 281
High Courts04 Aug 2009
Ravinder Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 1 ShimLC 138
High Courts04 Aug 2009Dismissed
State of H.P. and Others Vs Sh. Jagjit Raj
High Court Of Himachal Pradesh · (2009) 08 SHI CK 0008
Himachal Pradesh Police Service Rules, 1973 — Rule 2(k), 6