High Courts22 Jul 2009
Bhartiya Education Society and Another Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2009) 3 ShimLC 118
National Council for Teacher Education Act, 1993 — Section 14(3)(a)
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,347 judgments · page 1,238 of 1,568
High Courts22 Jul 2009Dismissed
Kamaljit Vs State of H.P.
High Court Of Himachal Pradesh · (2010) CriLJ 948 : (2010) 1 Crimes 341 : (2010) 2 RCR(Criminal) 806 : (2009) 2 ShimLC 304
Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(x), 3(xi)
High Courts17 Jul 2009
State of H.P. and Another Vs Amar Singh and Others
High Court Of Himachal Pradesh · (2009) 3 ShimLC 102
Land Acquisition Act, 1894 — Section 18, 4
High Courts17 Jul 2009Dismissed
State of H.P. Vs Ram Parsad and Another
High Court Of Himachal Pradesh · (2009) 07 SHI CK 0023
Penal Code, 1860 (IPC) — Section 201, 302
High Courts16 Jul 2009Dismissed
Dev Raj Bansal Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2009) 2 ShimLC 390
High Courts16 Jul 2009Dismissed
Dev Raj Bansal Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2009) 2 ShimLC 390
High Courts13 Jul 2009
Bbuvnesh Rastogi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2009) 2 ShimLC 374
High Courts10 Jul 2009Allowed
Smt. Seema Devi and Others Vs Sh. Ajay Thakur and Others
High Court Of Himachal Pradesh · (2009) 07 SHI CK 0014
Motor Vehicles Act, 1988 — Section 166
High Courts10 Jul 2009Dismissed
Nanhe Mukhia Vs State of H.P.
High Court Of Himachal Pradesh · (2009) 07 SHI CK 0013
Criminal Procedure Code, 1973 (CrPC) — Section 154Penal Code, 1860 (IPC) — Section 489B, 489C
High Courts10 Jul 2009Dismissed
Dr. Shikha Sood Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2009) 07 SHI CK 0003
Constitution of India, 1950 — Article 14, 16
High Courts07 Jul 2009Dismissed
State of H.P. Vs Tilak Raj and Another
High Court Of Himachal Pradesh · (2009) 07 SHI CK 0021
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 307, 323, 34, 506
High Courts07 Jul 2009Allowed
Uma Dutt Sharma Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2010) 1 ShimLC 172
High Courts07 Jul 2009Dismissed
The State of H.P. Vs Jarnail Singh
High Court Of Himachal Pradesh · (2010) CriLJ 192 : (2010) 2 Crimes 734 : (2011) 7 RCR(Criminal) 1101
Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts07 Jul 2009Dismissed
Kuldeep Singh Vs Smt. Chand Rani
High Court Of Himachal Pradesh · AIR 2010 HP 14 : (2009) 2 ShimLC 368
Hindu Marriage Act, 1955 — Section 13, 28
High Courts03 Jul 2009Allowed
Smt. Usha Devi Nanda Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2009) 3 ShimLC 180
Constitution of India, 1950 — Article 14
High Courts03 Jul 2009Dismissed
Himachal Pradesh State Electricity Board Vs Everest Tube Ltd. and Others
High Court Of Himachal Pradesh · (2009) 07 SHI CK 0026
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 14, 10
High Courts02 Jul 2009Dismissed
State of Himachal Pradesh Vs Kamla Devi and Others
High Court Of Himachal Pradesh · (2009) 07 SHI CK 0020
Land Acquisition Act, 1894 — Section 4
High Courts02 Jul 2009Allowed
Rattan Singh Vs H.P. State Forest Corporation and Others
High Court Of Himachal Pradesh · (2010) 1 ShimLC 144
High Courts02 Jul 2009
Apurav Chandel Vs State of H.P. and Others
High Court Of Himachal Pradesh · AIR 2010 HP 1 : (2009) 3 ShimLC 418
Himachal Pradesh Board of School Education Regulations, 1970 — Clause 13.2.10
High Courts02 Jul 2009Dismissed
Devi Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2009) 3 ShimLC 23
Penal Code, 1860 (IPC) — Section 397, 401, 408