High Courts07 Sept 2009Allowed
Smt. Suman Kaul Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2009) 09 SHI CK 0042
Administrative Tribunals Act, 1985 — Section 19Constitution of India, 1950 — Article 226, 227
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,347 judgments · page 1,234 of 1,568
High Courts07 Sept 2009Dismissed
Kamal Kishore alias Bittu Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2010) 1 ShimLC 155
Penal Code, 1860 (IPC) — Section 307, 325, 341, 451
High Courts07 Sept 2009Allowed
Ramji Dass Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 4 Crimes 427 : (2011) 8 RCR(Criminal) 1473 : (2009) 2 ShimLC 465
Penal Code, 1860 (IPC) — Section 376
High Courts03 Sept 2009
Ram Dev Puri Vs Trishla Devi and Others
High Court Of Himachal Pradesh · (2010) ACJ 2230 : (2010) 2 LLJ 652 : (2009) 3 ShimLC 198 : (2010) 4 SLR 500
Workmens Compensation Act, 1923 — Section 30, 4
High Courts03 Sept 2009Dismissed
Jamna Devi and Others Vs Secretary IPH and Another
High Court Of Himachal Pradesh · (2009) 09 SHI CK 0050
Workmens Compensation Act, 1923 — Section 3(1)
High Courts03 Sept 2009Dismissed
Sh. Ramesh Kumar Vs Sh. Chamel Singh
High Court Of Himachal Pradesh · (2009) 09 SHI CK 0047
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115
High Courts03 Sept 2009
Himachal Pradesh B.Ed. College Welfare Association and Ms. Ritika and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2009) 2 ShimLC 482
Constitution of India, 1950 — Article 14
High Courts02 Sept 2009Dismissed
Himachal Pradesh Institute of Management Studies and Himalayan Institute of Computer Sciences Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · AIR 2010 HP 23 : (2009) 3 ShimLC 93
High Courts02 Sept 2009Dismissed
Commissioner of Income Tax Vs Kshitij Hotels Pvt. Ltd.
High Court Of Himachal Pradesh · (2009) 09 SHI CK 0041
Income Tax Act, 1961 — Section 170(1), 2(47)(vi)
High Courts02 Sept 2009Dismissed
Commissioner of Income Tax Vs Shivalik Hatcheries Pvt. Ltd.
High Court Of Himachal Pradesh · (2010) 188 TAXMAN 391
Income Tax Act, 1961 — Section 32, 43(3)
High Courts02 Sept 2009Dismissed
Commissioner of Income Tax Vs Anil Hardware Store
High Court Of Himachal Pradesh · (2010) 233 CTR 595 : (2010) 323 ITR 368 : (2010) 1 ShimLC 43
Income Tax Act, 1961 — Section 40(b), 40(b)(v)
High Courts02 Sept 2009
Commissioner of Income Tax Vs H.P State Forest Corporation Ltd.
High Court Of Himachal Pradesh · (2010) 230 CTR 284 : (2010) 320 ITR 54
Income Tax Act, 1961 — Section 144, 254, 254(2)
High Courts02 Sept 2009
Kesri Chand and Another Vs Ram Dass and Another
High Court Of Himachal Pradesh · (2009) 09 SHI CK 0021
Motor Vehicles Act, 1988 — Section 173
High Courts02 Sept 2009Dismissed
Simmi Karol Vs R.K. Madan and Another
High Court Of Himachal Pradesh · (2009) 2 ShimLC 423
Constitution of India, 1950 — Article 227
High Courts02 Sept 2009
Sanjay Gupta Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2009) 09 SHI CK 0005
Criminal Procedure Code, 1973 (CrPC) — Section 438Prevention of Corruption Act, 1988 — Section 13(1)(e), 13(2)
High Courts02 Sept 2009
Balkar Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2009) 09 SHI CK 0002
Criminal Procedure Code, 1973 (CrPC) — Section 207Penal Code, 1860 (IPC) — Section 376, 506
High Courts01 Sept 2009
Virender Kumar Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2009) 2 ShimLC 496
Town and Country Planning Act, 1977 — Section 39
High Courts01 Sept 2009Allowed
Anand Giri Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2009) 3 ShimLC 500
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts01 Sept 2009Dismissed
Jaimal and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · AIR 2010 HP 7
Himachal Pradesh Restitution of Mortgaged Lands Act, 1976 — Section 4
High Courts01 Sept 2009
Anup Dutta Vs Mohinder Singh alias Mohan Inder Singh and Others
High Court Of Himachal Pradesh · (2010) 1 ShimLC 9
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2