High Courts17 Sept 2009
Pooja Devi and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2009) 3 ShimLC 13
Constitution of India, 1950 — Article 14, 16Grant-in-Aid to Parents Teacher Association Rules, 2006 — Rule 3
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,347 judgments · page 1,233 of 1,568
High Courts16 Sept 2009Allowed
Commissioner of Central Excise Vs Him Chemicals and Fertilizers Ltd.
High Court Of Himachal Pradesh · (2010) 256 ELT 363 : (2010) 1 ShimLC 149
Himachal Pradesh General Sales Tax Act, 1968 — Section 11AC
High Courts15 Sept 2009Dismissed
Satya Parkash and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2009) 3 ShimLC 286
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33, Order 6 Rule 17, 151
High Courts15 Sept 2009Allowed
Smt. Kaushalya Devi Vs Punjab Wakf Board and Others
High Court Of Himachal Pradesh · (2009) 09 SHI CK 0046
Waqf Act, 1995 — Section 4, 5, 85
High Courts15 Sept 2009
L.A.C. and Another Vs Dot Ram and Others
High Court Of Himachal Pradesh · (2009) 09 SHI CK 0004
Land Acquisition Act, 1894 — Section 4
High Courts11 Sept 2009Dismissed
Gaurju Vs Sh. Sham Singh and Others
High Court Of Himachal Pradesh · (2009) 09 SHI CK 0043
Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 112, 115
High Courts11 Sept 2009Allowed
Dr. Brij Behari Lal Kaushal Vs Dr. Y.S. Parmar University of Horticulture and Forestry
High Court Of Himachal Pradesh · (2009) 3 ShimLC 496
High Courts10 Sept 2009
State of Himachal Pradesh Vs Onkar Singh and Another
High Court Of Himachal Pradesh · (2010) 1 ShimLC 146
Penal Code, 1860 (IPC) — Section 201, 202
High Courts10 Sept 2009Dismissed
Sohan Lal Vs Mohan Lal and Others
High Court Of Himachal Pradesh · (2010) 1 ShimLC 18
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 6 Rule 17, 151Constitution of India, 1950 — Article 227
High Courts10 Sept 2009Allowed
Surender Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2010) CriLJ 1356 : (2010) 2 RCR(Criminal) 847
Penal Code, 1860 (IPC) — Section 306, 498A
High Courts10 Sept 2009Dismissed
In Re: Nu-Line India P. Ltd.; In Re: Swati Storwel P. Ltd.; In Re: Sturdy Industries Ltd.
High Court Of Himachal Pradesh · (2010) 155 CompCas 186
Companies Act, 1956 — Section 391, 394
High Courts10 Sept 2009Dismissed
Sh. Krishan Lal and Another Vs Sh. Ramesh Kumar and Another
High Court Of Himachal Pradesh · (2009) 09 SHI CK 0006
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3A, 151
High Courts10 Sept 2009Dismissed
Urmila and Others Vs H.P. Housing Board and Another
High Court Of Himachal Pradesh · AIR 2010 HP 11 : (2009) 3 ShimLC 125
Land Acquisition Act, 1894 — Section 16, 4
High Courts09 Sept 2009Dismissed
K.P. Singh Vs The High Court of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2009) 09 SHI CK 0045
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14(15)
High Courts09 Sept 2009Dismissed
Rajinder Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2009) 09 SHI CK 0030
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 392
High Courts09 Sept 2009Dismissed
Sh. Sohan Lal Vs Sh. Jagat Singh and Others
High Court Of Himachal Pradesh · (2009) 09 SHI CK 0007
High Courts08 Sept 2009Allowed
Rama Nand Gandwal Vs State of H.P.
High Court Of Himachal Pradesh · (2010) CriLJ 3005
Criminal Procedure Code, 1973 (CrPC) — Section 207Penal Code, 1860 (IPC) — Section 376, 506
High Courts08 Sept 2009
Rahul Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2010) CriLJ 3117 : (2010) 1 ShimLC 157
Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 120B, 147, 148, 149, 212
High Courts08 Sept 2009Dismissed
Smt. Kanta Dhir and Anr Vs Smt. Meera Sehgal and Another
High Court Of Himachal Pradesh · (2009) 3 ShimLC 9
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts07 Sept 2009
Sukhdev Singh Vs Sunder and Others
High Court Of Himachal Pradesh · (2009) 09 SHI CK 0048