High Courts28 Aug 2009Dismissed
Sat Pal Singh Bhardwaj Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2009) 2 ShimLC 534
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,347 judgments · page 1,235 of 1,568
High Courts28 Aug 2009Allowed
State of H.P. Vs Bansi Lal
High Court Of Himachal Pradesh · (2009) 2 ShimLC 407
Criminal Procedure Code, 1973 (CrPC) — Section 207Penal Code, 1860 (IPC) — Section 376, 511
High Courts27 Aug 2009Allowed
Sarla Devi Vs Leela Devi
High Court Of Himachal Pradesh · (2009) 2 ShimLC 404
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts27 Aug 2009Allowed
Braham Dass Vs Sanjay Kumar and Others
High Court Of Himachal Pradesh · (2011) 7 RCR(Civil) 1309 : (2009) 2 ShimLC 511
Motor Vehicles Act, 1988 — Section 166
High Courts26 Aug 2009
N.C. Trehan Vs State of H.P. and Others State of H.P. Vs R.C. Katoch
High Court Of Himachal Pradesh · (2009) 3 ShimLC 516
Constitution of India, 1950 — Article 14, 21
High Courts26 Aug 2009Dismissed
Commissioner of Income Tax Vs Panchratan Hotels (P) Ltd.
High Court Of Himachal Pradesh · (2009) 226 CTR 586 : (2010) 1 ShimLC 47 : (2010) 188 TAXMAN 299
Income Tax Act, 1961 — Section 144, 170, 2(47), 263
High Courts26 Aug 2009
State of H.P. Vs Amin Chand
High Court Of Himachal Pradesh · (2010) 2 RCR(Criminal) 842 : (2009) 2 ShimLC 411
Penal Code, 1860 (IPC) — Section 376, 376(2)(f)
High Courts26 Aug 2009
Raj Kumar @ Raju Vs State of H.P.
High Court Of Himachal Pradesh · (2009) 2 ShimLC 474
Penal Code, 1860 (IPC) — Section 100, 300, 302, 304
High Courts24 Aug 2009
State of H.P. Vs Balbir Singh and Another
High Court Of Himachal Pradesh · (2009) 3 ShimLC 327
Penal Code, 1860 (IPC) — Section 302, 34
High Courts21 Aug 2009Allowed
State of Himachal Pradesh Vs Tai Ram
High Court Of Himachal Pradesh · (2009) 2 ShimLC 434
Himachal Pradesh Ceiling on Land Holdings Act, 1972 — Section 12
High Courts20 Aug 2009Allowed
Canara Bank Vs Roop Dutt
High Court Of Himachal Pradesh · (2010) 1 ShimLC 96
Contract Act, 1872 — Section 171
High Courts19 Aug 2009Dismissed
Oriental Insurance Company Vs Darshna Kalia and Others
High Court Of Himachal Pradesh · (2010) ACJ 2422 : (2009) 3 ShimLC 193 : (2011) 3 TAC 603
Motor Vehicles Act, 1988 — Section 170
High Courts19 Aug 2009Dismissed
Gian Chand Thakur and Others Vs Board of Directors, H.P. State Industrial Development Corporation and Another
High Court Of Himachal Pradesh · (2010) 1 ShimLC 275
High Courts19 Aug 2009Dismissed
Yatin Kumar and Another and Sushil Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2009) 2 ShimLC 461
Penal Code, 1860 (IPC) — Section 342, 376(2)(g)
High Courts17 Aug 2009Dismissed
Kiran Chauhan Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 1 ShimLC 118
Constitution of India, 1950 — Article 14, 16
High Courts17 Aug 2009Dismissed
Tega Vs Deputy Commissioner and Others
High Court Of Himachal Pradesh · (2009) 2 ShimLC 529
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts17 Aug 2009Dismissed
H.P. State Industrial Development Corporation Ltd. Vs Commissioner of Income Tax
High Court Of Himachal Pradesh · (2009) 08 SHI CK 0007
Income Tax Act, 1961 — Section 154, 36(1)(viii)
High Courts13 Aug 2009
Land Acquisition Collector and Another Vs Rattan Dassi
High Court Of Himachal Pradesh · (2009) 08 SHI CK 0046
Land Acquisition Act, 1894 — Section 54
High Courts13 Aug 2009Allowed
Kehar Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2009) 08 SHI CK 0003
Penal Code, 1860 (IPC) — Section 201, 302
High Courts12 Aug 2009Allowed
Raj Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2009) 08 SHI CK 0019
Penal Code, 1860 (IPC) — Section 302