High Courts15 Oct 2009Allowed
New India Insurance Company Ltd. Vs Kushla Devi and Others
High Court Of Himachal Pradesh · (2009) 10 SHI CK 0026
Motor Vehicles Act, 1988 — Section 166
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,347 judgments · page 1,231 of 1,568
High Courts15 Oct 2009
State of H.P. and Others Vs Laldei and Others
High Court Of Himachal Pradesh · (2009) 10 SHI CK 0025
Motor Vehicles Act, 1988 — Section 166
High Courts15 Oct 2009
Devinder Negi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2009) 10 SHI CK 0024
Constitution of India, 1950 — Article 21
High Courts15 Oct 2009Dismissed
Harjit Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2009) 3 ShimLC 106
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts14 Oct 2009Dismissed
Commr. of C. Ex. Vs Suraj Industries Ltd.
High Court Of Himachal Pradesh · (2010) 254 ELT 72
High Courts14 Oct 2009Dismissed
Mast Ram Vs Sant Ram
High Court Of Himachal Pradesh · AIR 2010 HP 18 : (2010) 1 ShimLC 1
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts14 Oct 2009Dismissed
Commissioner of Income Tax Vs Associated Minerals Industries
High Court Of Himachal Pradesh · (2009) 10 SHI CK 0040
Income Tax Act, 1961 — Section 80IA, 80IB
High Courts14 Oct 2009
Trilok Chand and Santosh Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 7 RCR(Criminal) 1400 : (2009) 3 ShimLC 532
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts14 Oct 2009Dismissed
Satya Parkash Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2009) 10 SHI CK 0019
High Courts14 Oct 2009Dismissed
State of H.P. Vs Rakesh Kumar
High Court Of Himachal Pradesh · (2009) 10 SHI CK 0006
Penal Code, 1860 (IPC) — Section 366, 376
High Courts13 Oct 2009
Commissioner of Income Tax Vs Khalelan Devi
High Court Of Himachal Pradesh · (2010) 1 ShimLC 60
Income Tax Act, 1961 — Section 80IB
High Courts12 Oct 2009
Sikandar Pal and Others Vs State
High Court Of Himachal Pradesh · (2010) 2 Crimes 104 : (2009) 3 ShimLC 186
Penal Code, 1860 (IPC) — Section 304, 323, 34, 504
High Courts12 Oct 2009Dismissed
Ravi Prakash Vs State of H.P.
High Court Of Himachal Pradesh · (2009) 3 ShimLC 91
Penal Code, 1860 (IPC) — Section 376
High Courts09 Oct 2009Allowed
Chief Engineer, Thein Dam Vs Sh. Narain Singh and Others
High Court Of Himachal Pradesh · (2009) 3 ShimLC 123
Land Acquisition Act, 1894 — Section 4
High Courts07 Oct 2009
Commissioner of Income Tax Vs H.P. State Forest Corporation
High Court Of Himachal Pradesh · (2010) 229 CTR 287 : (2010) 321 ITR 170 : (2010) 189 TAXMAN 94
Himachal Pradesh General Sales Tax Act, 1968 — Section 17A
High Courts07 Oct 2009
Commissioner of Income Tax Vs Maggronic Devices Pvt. Ltd.
High Court Of Himachal Pradesh · (2010) 228 CTR 241
Income Tax Act, 1961 — Section 9
High Courts07 Oct 2009Dismissed
Commissioner of Income Tax Vs Eastbourne Hotels Pvt. Ltd.
High Court Of Himachal Pradesh · (2010) 233 CTR 86 : (2010) 320 ITR 454
Income Tax Act, 1961 — Section 43B
High Courts07 Oct 2009
Shishi Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 1 ShimLC 63
High Courts07 Oct 2009Allowed
State of H.P. and Another and Anil Mehta Vs L.R. Bhardwaj and Another
High Court Of Himachal Pradesh · (2010) 1 ShimLC 69
Fundamental Rules — Rule 15
High Courts07 Oct 2009
Sohan Lal Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 6 RCR(Criminal) 896 : (2010) 1 ShimLC 112
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20