High Courts29 Oct 2009
Suman Bala and Another Vs Narotam Naresh Walia
High Court Of Himachal Pradesh · (2009) 3 ShimLC 340
Penal Code, 1860 (IPC) — Section 34, 417, 418, 420, 463
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,347 judgments · page 1,230 of 1,568
High Courts29 Oct 2009Allowed
Dr. Y.S. Parmar University Vs Gram Panchayat and Others
High Court Of Himachal Pradesh · (2009) 3 ShimLC 65
Land Acquisition Act, 1984 — Section 18, 28A
High Courts28 Oct 2009Dismissed
Lachhman Dass @ Lakha Vs State of H.P. State of Himachal Pradesh Vs Lachhman Dass alias Lakha
High Court Of Himachal Pradesh · (2009) 3 ShimLC 521
Penal Code, 1860 (IPC) — Section 302, 304
High Courts28 Oct 2009
Commissioner of Income Tax Vs H.P. State Co-operative Bank
High Court Of Himachal Pradesh · (2011) 335 ITR 441 : (2011) 333 ITR 441
Direct Tax Laws (Amendment) Act, 1989 — Section 139, 142(1), 148, 153(1)Income Tax Act, 1961 — Section 271, 271(1)Interest Tax Act, 1974 — Section 10, 13, 21
High Courts27 Oct 2009Dismissed
Shri Anant Ram Sharma Vs The State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2009) 3 ShimLC 390
High Courts26 Oct 2009Dismissed
Amar Kaur Vs Shri Ram Singh and Others
High Court Of Himachal Pradesh · (2009) 3 ShimLC 80
Succession Act, 1925 — Section 372
High Courts22 Oct 2009
Sh. Shyam Lal and Another Vs Smt. Surjeet Kaur and Others
High Court Of Himachal Pradesh · (2009) 10 SHI CK 0020
Motor Vehicles Act, 1988 — Section 166
High Courts22 Oct 2009Dismissed
State of Himachal Pradesh and Another Vs Sanjeev Kumar and Another
High Court Of Himachal Pradesh · (2009) 3 ShimLC 36
Land Acquisition Act, 1894 — Section 18, 4
High Courts22 Oct 2009
Satnarayan Vs State of H.P.
High Court Of Himachal Pradesh · (2009) 3 ShimLC 57
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts21 Oct 2009Dismissed
Commissioner of Income Tax Vs Allied Industries
High Court Of Himachal Pradesh · (2010) 229 CTR 462
Income Tax Act, 1961 — Section 80IB
High Courts20 Oct 2009Dismissed
H.P. Horticulture Produce Marketing and Processing Corporation Ltd. (HPMC) Vs Truck Operator''s Union
High Court Of Himachal Pradesh · (2009) 3 ShimLC 413
Arbitration and Conciliation Act, 1996 — Section 34
High Courts20 Oct 2009Dismissed
Commissioner of Income Tax Vs Ambuja Darla Kashlog Mangu Transport Co-op. Society, Solan District Truck Operators Transport Co-op. Society , Bilaspur District Truck Operators Transport Co-op. Society and Sirmour Truck Operators Union
High Court Of Himachal Pradesh · (2009) 227 CTR 299
Income Tax Act, 1961 — Section 194C(2)
High Courts20 Oct 2009
Sanjay Kumar and Inder Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 1 ShimLC 130
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 63
High Courts20 Oct 2009Dismissed
Executive Engineer, Township Division, BBMB Vs Gajan Singh and Another
High Court Of Himachal Pradesh · (2010) 1 ShimLC 313
Land Acquisition Act, 1894 — Section 54
High Courts19 Oct 2009
Commissioner of Income Tax Vs Gheria Oil Gramudyog Workers Welfare Association
High Court Of Himachal Pradesh · (2010) 228 CTR 94 : (2011) 330 ITR 117
Income Tax Act, 1961 — Section 80IA, 80IB
High Courts19 Oct 2009Dismissed
Satwinder Singh Vs Ashish Dassgupta and Others
High Court Of Himachal Pradesh · (2009) 10 SHI CK 0033
Companies Act, 1956 — Section 402
High Courts19 Oct 2009Dismissed
Commissioner of Central Excise Vs Arsh Casting Pvt. Ltd.
High Court Of Himachal Pradesh · (2010) 252 ELT 191
High Courts19 Oct 2009Dismissed
Kamal Chandel School of Nursing and Sewa Nursing School Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2009) 3 ShimLC 72
High Courts15 Oct 2009Allowed
Tilak Raj Vs Himachal Pradesh Agro Industry Corporation Limited and Another
High Court Of Himachal Pradesh · (2009) 3 ShimLC 361
High Courts15 Oct 2009
Parmjit and Others Vs State of H.P.
High Court Of Himachal Pradesh · (2009) 3 ShimLC 349
Penal Code, 1860 (IPC) — Section 395, 397