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High Court Of Himachal Pradesh judgments, 2025

611 judgments · page 11 of 31

High Courts14 Nov 2025Dismissed

Deepak Minhas Vs State Of H.P

High Court Of Himachal Pradesh · (2025) 11 SHI CK 1893

Narcotic Drugs And Psychotropic Substances Act, 1985-Section 18, 20, 29, 42(2), 61Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482
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High Courts13 Nov 2025Dismissed

State Of Himachal Pradesh Vs Avinash Sood

High Court Of Himachal Pradesh · (2025) 11 SHI CK 1891

Indian Penal Code, 1860-Section 279, 337, 338Code Of Criminal Procedure, 1973-Section 313, 378, 437AMotor Vehicles Act, 1988-Section 118
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High Courts13 Nov 2025Dismissed

Shyam Lal Vs Gagan Vasudeva

High Court Of Himachal Pradesh · (2025) 11 SHI CK 1890

Limitation Act, 1963- Article 21Negotiable Instruments Act, 1881-Section 118, 118(a), 138, 139Code Of Criminal Procedure, 1973-Section 313, 378
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High Courts13 Nov 2025Disposed Of

Shashi Pal Vs State Of H.P And Anr

High Court Of Himachal Pradesh · (2025) 11 SHI CK 1887

Indian Penal Code, 1860-Section 341, 345D, 354, 354D, 506Code Of Criminal Procedure, 1973-Section 320
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High Courts13 Nov 2025Dismissed

State Of H.P Vs Charan Dass And Another

High Court Of Himachal Pradesh · (2025) 11 SHI CK 1885

Prevention Of Food Adulteration Act, 1954-Section 13(2), 16(1)(a)(i)Code Of Criminal Procedure, 1973-Section 313, 378, 437ABharatiya Nagarik Suraksha Sanhita, 2023-Section 481
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High Courts13 Nov 2025Dismissed

State Of H.P. Vs Saran Singh

High Court Of Himachal Pradesh · (2025) 11 SHI CK 1884

Indian Penal Code, 1860-Section 279, 279A, 304A, 337, 338Motor Vehicles Act, 1988-Section 181, 196Code Of Criminal Procedure, 1973-Section 313, 378, 437A
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High Courts13 Nov 2025Dismissed

Satya Devi Vs Jarman Singh

High Court Of Himachal Pradesh · (2025) 11 SHI CK 1883

Constitution Of India, 1950-Article 136Negotiable Instruments Act, 1881-Section 118, 118(a), 118(b), 138, 139Code Of Criminal Procedure, 1973-Section 313 , 315
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High Courts13 Nov 2025Dismissed

State Of H.P. Vs Dhan Prakash And Another

High Court Of Himachal Pradesh · (2025) 11 SHI CK 1882

Indian Penal Code, 1860-Section 34, 323, 325Code Of Criminal Procedure, 1973-Section 313, 378, 437ABharatiya Nagarik Suraksha Sanhita, 2023-Section 481
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High Courts11 Nov 2025Dismissed

UCO Bank And Another Vs Manjana Verma Sahni And Another

High Court Of Himachal Pradesh · (2025) 11 SHI CK 1880

Constitution Of India, 1950-Article 227Code Of Civil Procedure, 1908- Order 7 Rule 11Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002-Section 13(4), 17, 34, 35
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High Courts11 Nov 2025Allowed

Uved Khan Vs State Of HP & Others

High Court Of Himachal Pradesh · (2025) 11 SHI CK 1879

Constitution Of India, 1950-Article 21, 22(3), 22(3)(B), 22(5)Prevention Of Illicit Traffic In Narcotic Drugs And Psychotropic Substances Act, 1988-Section 3(1)Narcotic Drugs And Psychotropic Substances Act, 1985-Section 20, 21, 22, 29
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