High Courts04 Jan 2021Disposed Of
Bharat Singh Vs H.R.T.C. & Another
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0049
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2021
2,349 judgments · page 116 of 118
High Courts04 Jan 2021Allowed
Savitri Devi And Others Vs State Of H.P. & Another
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0048
Code Of Criminal Procedure, 1973 — Section 173, 320, 437, 482Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 307, 323, 420, 452, 467, 468, 471, 498A, 506
High Courts04 Jan 2021
Bhupinder Singh Vs HRTC & Ors
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0047
High Courts04 Jan 2021Disposed Of
Veerta Devi & Another Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0046
Himachal Pradesh Co-Operative Societies Act, 1968 — Section 93
High Courts04 Jan 2021Disposed Of
Mast Ram Vs H.R.T.C. & Another
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0044
High Courts04 Jan 2021Disposed Of
Girdhari Lal @ Girru Vs State Of Himachal Pradesh & Another
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0043
Code Of Criminal Procedure, 1973 — Section 320, 482Protection Of Children From Sexual Offences Act, 2012 — Section 4, 8Indian Penal Code, 1860 — Section 376
High Courts04 Jan 2021Dismissed
Rajesh @ Surya Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0042
Indian Penal Code, 1860 — Section 363, 366, 376Protection Of Children From Sexual Offences Act, 2012 — Section 4
High Courts04 Jan 2021Disposed Of
Om Parkash Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0041
High Courts04 Jan 2021Dismissed
Vijay Kumar Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0039
High Courts04 Jan 2021Dismissed
Sunil Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0037
High Courts04 Jan 2021Disposed Of
Pawan Kumar Vs H.R.T.C. & Another
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0036
High Courts04 Jan 2021Disposed Of
Krishan Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0035
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 154, 436, 436A, 439Indian Penal Code, 1860 — Section 302, 323, 324
High Courts04 Jan 2021Disposed Of
Ramesh Kumar Thakur Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0034
High Courts04 Jan 2021Disposed Of
Chand Raja Vs H.R.T.C. & Another
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0033
High Courts04 Jan 2021Disposed Of
Om Parkash Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0032
Himachal Pradesh. Panchayati Raj (Election) Rules, 1994 — Rule 28, 87Himachal Pradesh Panchayati Raj Act, 1994 — Section 125
High Courts04 Jan 2021Dismissed
Rattan Lal & Ors Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0031
Constitution Of India, 1950 — Article 14, 21, 48A, 226, 227, 243O, 243Q, 243ZG, 409Tamil Nadu Panchayats (Reservation Of Seats And Rotation Of Reserved Seats) Rules, 1995 — Rule 6Himachal Pradesh Municipal Corporation Act, 1994 — Section 3, 3(2), 3(A), 4, 5(1)
High Courts04 Jan 2021Allowed
M/s Vikrant Oil Carrier Vs Hindustan Petroleum Corporation Ltd. & Others
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0030
Constitution Of India, 1950 — Article 12, 226Legal Metrology General Rules, 2011 — Rule 14Legal Metrology Act, 2009 — Section 52
High Courts04 Jan 2021Disposed Of
Neeraj Kumar And Others Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0029
Indian Penal Code, 1860 — Section 34, 143, 147, 149, 188, 279, 307, 323, 324, 337, 341, 427, 504, 506Motor Vehicles Act, 1988 — Section 184
High Courts04 Jan 2021Disposed Of
Mohammad Hamid Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0028
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 201, 420, 465, 468, 471
High Courts01 Jan 2021Dismissed
Geeta Singh Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0280
Himachal Pradesh Panchayati Raj Act, 1994 — Section 125