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High Court Of Himachal Pradesh judgments, 2021

2,349 judgments · page 114 of 118

High Courts05 Jan 2021Disposed Of

Rajinder Parasad Vs State Of H.P. Through Secretary Of HPSEBL And Another

High Court Of Himachal Pradesh · (2021) 01 SHI CK 0083

Persons With Disabilities (Equal Opportunities, Protection Of Rights And Full Participation) Act, 1995 — Section 2(1)

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High Courts05 Jan 2021Dismissed

Isha Devi Vs State Of H. P. & Ors

High Court Of Himachal Pradesh · (2021) 01 SHI CK 0081

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High Courts05 Jan 2021Allowed

Sandeep Singh Vs State Of H.P. And Anr

High Court Of Himachal Pradesh · (2021) 01 SHI CK 0080

Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 279, 307, 323, 337, 338, 420, 452, 467, 468, 471, 506Code Of Criminal Procedure, 1973 — Section 173, 320, 482

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High Courts05 Jan 2021Disposed Of

Reeta Devi Vs State Of Himachal Pradesh And Others

High Court Of Himachal Pradesh · (2021) 01 SHI CK 0079

Indian Forest Act, 1927 — Section 41, 42Indian Penal Code, 1860 — Section 34, 379Code Of Criminal Procedure, 1973 — Section 482

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High Courts05 Jan 2021Disposed Of

Baldev Kumar Vs State Of H.P. & Another

High Court Of Himachal Pradesh · (2021) 01 SHI CK 0078

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High Courts05 Jan 2021Disposed Of

Mohan Singh Vs State Of H.P. & Others

High Court Of Himachal Pradesh · (2021) 01 SHI CK 0077

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High Courts05 Jan 2021Disposed Of

Shalini Thakur Vs State Of H.P. And Another

High Court Of Himachal Pradesh · (2021) 01 SHI CK 0076

Constitution Of India, 1950 — Article 12, 14

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High Courts05 Jan 2021Dismissed

Harpreet Singh @ Happy Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2021) 01 SHI CK 0075

Code Of Criminal Procedure, 1973 — Section 154, 439Indian Penal Code, 1860 — Section 120B, 212, 307, 323, 324, 326, 396, 412, 452Evidence Act, 1872 — Section 27

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High Courts05 Jan 2021Dismissed

Dr. Y. S. Parmar University Of Horticulture And Forestry Vs Joginer Singh And Others

High Court Of Himachal Pradesh · (2021) 01 SHI CK 0074

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High Courts05 Jan 2021Allowed

Abdul Hamid Vs State Of Himachal Pradesh & Others

High Court Of Himachal Pradesh · (2021) 01 SHI CK 0073

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High Courts04 Jan 2021Disposed Of

Om Prakash & Ors Vs State Of H.P. & Anr

High Court Of Himachal Pradesh · (2021) 01 SHI CK 0255

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High Courts04 Jan 2021Dismissed

Bhimi Ram Vs HP Staff Selection Commission & Anr

High Court Of Himachal Pradesh · (2021) 01 SHI CK 0254

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High Courts04 Jan 2021Disposed Of

Laxmi Singh Verma Vs HP Board Of School Education And Anr

High Court Of Himachal Pradesh · (2021) 01 SHI CK 0253

Himachal Pradesh. Financial Rules, 2009 — Rule 7.1, 7.1 (d), 14.7.1Code Of Civil Procedure, 1908 — Section 100Specific Relief Act, 1963 — Section 34, 38, 39

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High Courts04 Jan 2021Disposed Of

Harmanpreet Singh And Ors Vs State Of H.P. And Anr

High Court Of Himachal Pradesh · (2021) 01 SHI CK 0252

Code Of Criminal Procedure, 1973 — Section 154, 155(2), 156(1), 161, 173, 482Indian Penal Code, 1860 — Section 34, 302, 304

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High Courts04 Jan 2021Allowed

Satyam Vs HPSEBL And Others

High Court Of Himachal Pradesh · (2021) 01 SHI CK 0099

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High Courts04 Jan 2021Disposed Of

Arun Kumar & Others Vs State Of Himachal Pradesh & Others

High Court Of Himachal Pradesh · (2021) 01 SHI CK 0098

Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 34, 323, 354A, 377, 406, 498A, 504, 506Dowry Prohibition Act, 1961 — Section 4

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High Courts04 Jan 2021Disposed Of

Ashish Dilip Dev Vs Union Of India And Others

High Court Of Himachal Pradesh · (2021) 01 SHI CK 0097

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High Courts04 Jan 2021Disposed Of

Nurata Ram Vs UCO Bank

High Court Of Himachal Pradesh · (2021) 01 SHI CK 0096

Code Of Criminal Procedure, 1973 — Section 397, 401Negotiable Instruments Act, 1881 — Section 138, 147

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High Courts04 Jan 2021Disposed Of

Rohit Kumar Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2021) 01 SHI CK 0072

Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 436, 436A, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20

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High Courts04 Jan 2021Disposed Of

Kaku Khan Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2021) 01 SHI CK 0071

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 29Code Of Criminal Procedure, 1973 — Section 41(1)

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