High Courts04 Jan 2021Allowed
Yograj Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0070
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2021
2,349 judgments · page 115 of 118
High Courts04 Jan 2021Dismissed
Seema Azad Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0069
High Courts04 Jan 2021Allowed
Kameshwar Himta Vs State Of H.P. & Another
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0068
Code Of Criminal Procedure, 1973 — Section 173, 320, 437, 482Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 307, 323, 420, 452, 467, 468, 471, 505(2)
High Courts04 Jan 2021Dismissed
Padam Singh Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0067
Himachal Pradesh Panchayati Raj (Elections) Rules, 1994 — Rule 87Himachal Pradesh Panchayati Raj Act, 1994 — Section 125
High Courts04 Jan 2021Disposed Of
Bhavnesh Kumar Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0066
High Courts04 Jan 2021Dismissed
Yog Raj Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0065
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 18
High Courts04 Jan 2021Disposed Of
Ajay Kumar & Others Vs H.R.T.C. & Another
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0064
High Courts04 Jan 2021Dismissed
Rajesh Kumar Katwal Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0062
Himachal Pradesh Panchayati Raj (Elections) Rules, 1994 — Rule 87Himachal Pradesh Panchayati Raj Act, 1994 — Section 125
High Courts04 Jan 2021
Ramesh Chand Vs HRTC & Ors
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0061
High Courts04 Jan 2021Dismissed
Suresh Chand And Another Vs State Of Himachal Pradesh And Others ….
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0060
Himachal Pradesh Panchayati Raj (Elections) Rules, 1994 — Rule 87Himachal Pradesh Panchayati Raj Act, 1994 — Section 8, 125
High Courts04 Jan 2021Disposed Of
Uttam Chand Vs H.R.T.C. & Others
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0059
High Courts04 Jan 2021Disposed Of
Kuldeep Kumar Alias Kapil Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0058
Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 363, 376, 504Protection Of Children From Sexual Offences Act, 2012 — Section 4
High Courts04 Jan 2021Dismissed
Nirmal Singh Vs State Of Himachal Pradesh & Ors
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0057
Himachal Pradesh Panchayati Raj (Elections) Rules, 1994 — Rule 2(b), 28, 28(8), 84(4), 87, 87(4)Himachal Pradesh Panchayati Raj Act, 1994 — Section 2(3), 125
High Courts04 Jan 2021Dismissed
Rattan Chand Verma Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0056
Himachal Pradesh Panchayati Raj (Election) Rules,1994 — Rule 87Himachal Pradesh Panchayati Raj Act, 1994 — Section 125
High Courts04 Jan 2021Disposed Of
Rajinder Kumar Vs H.R.T.C. & Another
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0055
High Courts04 Jan 2021Allowed
Parminder Thakur Vs Himachal Pradesh State Co-operative Agriculture And Rural Development Bank Ltd And Another
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0054
Negotiable Instruments Act, 1881 — Section 138
High Courts04 Jan 2021Dismissed
Sahil Urao Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0053
High Courts04 Jan 2021Allowed
Pushpa Devi Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0052
High Courts04 Jan 2021Disposed Of
R.K. Sud Vs Commissioner, Municipal Corporation, Shimla
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0051
High Courts04 Jan 2021Disposed Of
Paramjeet Alias Goshan Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0050
Code Of Criminal Procedure, 1973 — Section 437, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 37