High Courts01 Jan 2021Disposed Of
Arun Anand And Others Vs Ravi Oberoi & Others
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0279
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2021
2,349 judgments · page 117 of 118
High Courts01 Jan 2021Dismissed
Chaman Lal Vs State Of H.P. & Another
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0278
High Courts01 Jan 2021Dismissed
Shabnam Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0027
Constitution Of India, 1950 — Article 226Himachal Pradesh Panchayati Raj (Elections) Rules, 1994 — Rule 24, 32Evidence Act, 1872 — Section 35, 114(e)
High Courts01 Jan 2021Dismissed
Arpit Thakur Vs H.P. State Election Commission & Ors
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0026
Constitution Of India, 1950 — Article 226Himachal Pradesh Panchayati Raj (Elections) Rules, 1994 — Rule 24, 32Evidence Act, 1872 — Section 35, 114(e)
High Courts01 Jan 2021Dismissed
Tek Singh & Ors Vs H.P. State Election Commission & Ors
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0025
Constitution Of India, 1950 — Article 226Himachal Pradesh Panchayati Raj (Elections) Rules, 1994 — Rule 24, 32Evidence Act, 1872 — Section 35, 114(e)
High Courts01 Jan 2021Dismissed
Aakash Chandel Vs H.P. State Election Commission & Ors
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0024
Constitution Of India, 1950 — Article 226Himachal Pradesh Panchayati Raj (Elections) Rules, 1994 — Rule 24, 32Evidence Act, 1872 — Section 35, 114(e)
High Courts01 Jan 2021Allowed
Harish Kumar Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0023
High Courts01 Jan 2021Allowed
Dot Ram Paharia Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0022
High Courts01 Jan 2021Dismissed
Kamal Dutt Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0021
Himachal Pradesh Panchayati Raj Act, 1994 — Section 125
High Courts01 Jan 2021Allowed
Dhanna Ram Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0020
High Courts01 Jan 2021Dismissed
Arun Kashyap Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0019
Constitution Of India, 1950 — Article 226Himachal Pradesh Panchayati Raj (Elections) Rules, 1994 — Rule 12, 13, 14, 15, 16, 17, 18, 19, 20, 21, 22, 23, 24, 25, 26, 27, 32Evidence Act, 1872 — Section 35, 114(e)
High Courts01 Jan 2021Dismissed
Sapna Devi Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0018
Constitution Of India, 1950 — Article 226Himachal Pradesh Panchayati Raj (Elections) Rules, 1994 — Rule 12, 13, 14, 15, 16, 17, 18, 19, 20, 21, 22, 23, 24, 25, 26, 27, 32Evidence Act, 1872 — Section 35, 114(e)
High Courts01 Jan 2021Dismissed
Shimlo Devi Vs H.P. State Election Commission & Ors
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0017
Constitution Of India, 1950 — Article 226Himachal Pradesh Panchayati Raj (Elections) Rules, 1994 — Rule 23, 24, 32Evidence Act, 1872 — Section 35, 114(e)
High Courts01 Jan 2021Allowed
Dharminder Singh Vs State Of H.P. And Ors
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0016
High Courts01 Jan 2021Disposed Of
Subhash Chand Vs H.R.T.C. & Others
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0015
High Courts01 Jan 2021Dismissed
Vijay Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0014
High Courts01 Jan 2021Disposed Of
Roop Lal Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0013
Indian Penal Code, 1860 — Section 376Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 34, 376, 498A, 506
High Courts01 Jan 2021Disposed Of
Madan Lal Vs H.R.T.C. & Others
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0012
High Courts01 Jan 2021Disposed Of
Lucky Thakur Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0011
Indian Penal Code, 1860 — Section 376, 452, 506, 511Code Of Criminal Procedure, 1973 — Section 173(2)
High Courts01 Jan 2021Disposed Of
Harsh Lata Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0010