High Courts08 Oct 2018Allowed
Jeewan Lakshmi Vs Dr. Shrikant Baldi
High Court Of Himachal Pradesh · (2018) 3 CLR 1070
Constitution Of India, 1950 — Article 21Equal Remuneration Act, 1976 — Section 10(2)Maternity Benefit Act, 1961 — Section 21
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2018
702 judgments · page 8 of 36
High Courts08 Oct 2018Disposed Off
Deepak Kumar @APPELLANT@Hash State of Himachal Pradesh
High Court Of Himachal Pradesh · (2018) LatestHLJ 1269 (HP)
Indian Penal Code, 1860 — Section 201, 306, 498AConstitution Of India, 1950 — Article 21
High Courts08 Oct 2018Dismissed
Himachal Pradesh Power corporation Ltd @APPELLANT@Hash M/s ORANGE Business Service India Technology Pvt. Ltd
High Court Of Himachal Pradesh · (2018) LatestHLJ 1324 (HP) : (2018) 3 SimLC 1428
High Courts05 Oct 2018Disposed Of
Sohan Lal Vs Indira Devi And Another
High Court Of Himachal Pradesh · (2018) 2 NIJ 564
Code Of Criminal Procedure, 1973 — Section 138, 320, 482Negotiable Instruments Act, 1881 — Section 138, 147
High Courts05 Oct 2018Dismissed
Sukh Dev Alias Devi Ram Vs Lata Kumari & Others
High Court Of Himachal Pradesh · (2018) LatestHLJ(HP) 1300
Code Of Criminal Procedure, 1973 — Section 156(3), 202, 227, 228, 482Indian Penal Code, 1860 — Section 120B, 420, 466, 468, 471Evidence Act, 1872 — Section 114
High Courts05 Oct 2018Disposed Off
Anoop Kumar @APPELLANT@Hash State of Himachal Pradesh
High Court Of Himachal Pradesh · (2018) LatestHLJ 1277 (HP)
Indian Penal Code, 1860 — Section 419, 420Constitution Of India, 1950 — Article 21
High Courts05 Oct 2018Dismissed
Mast Ram @APPELLANT@Hash Tejinder Singh
High Court Of Himachal Pradesh · (2018) 10 SHI CK 0008
Code of Civil Procedure, 1908 — Order 2 Rule 2Limitation Act, 1963 — Article 65
High Courts05 Oct 2018Dismissed
Sukh Dev alias Devi Ram Vs Lata Kumari & Others
High Court Of Himachal Pradesh · (2018) 10 SHI CK 0006
Code Of Criminal Procedure, 1973 — Section 156(3), 202, 482Indian Evidence Act, 1872 — Section 120B, 420, 466, 468, 471Indian Evidence Act, 1872 — Section 114
High Courts03 Oct 2018Disposed Of
Court On Its Own Motion Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2018) LatestHLJ(HP) 1423
High Courts03 Oct 2018Disposed Of
Sahil And Others Vs State Of H.P. & Another
High Court Of Himachal Pradesh · (2018) LatestHLJ(HP) 1361
Constitution Of India, 1950 — Article 226
High Courts03 Oct 2018Allowed
Shriram General Insurance Company Limited @APPELLANT@Hash Dinesh Kumar and Others
High Court Of Himachal Pradesh · (2019) 1 ACC 532 : (2019) ACJ 2990 : (2018) LatestHLJ 1437 (HP) : (2019) 1 TAC 51
Motor Vehicles Act, 1988 — Section 166
High Courts01 Oct 2018Disposed Of
Kuldeep Singh Vs Milap Chand & Another
High Court Of Himachal Pradesh · (2018) 3 SimLC 1555
Indian Penal Code, 1860 — Section 34, 323, 325, 500, 506Code Of Criminal Procedure, 1973 — Section 313
High Courts01 Oct 2018Disposed Of
State Of Himachal Pradesh Vs Kuldeep Singh & Others
High Court Of Himachal Pradesh · (2018) 3 SimLC 1396
Indian Penal Code, 1860 — Section 34, 323, 325, 506Code Of Criminal Procedure, 1973 — Section 154, 313
High Courts01 Oct 2018Allowed
Janam Singh Vs State Of H.P
High Court Of Himachal Pradesh · (2018) LatestHLJ(HP) 1415
Code Of Criminal Procedure, 1973 — Section 173, 173(2), 207, 209, 397, 482Indian Penal Code, 1860 — Section 323, 376, 427, 452, 511
High Courts01 Oct 2018Allowed
Subhash Chander Bhalla Through LRS Gaurav Bhalla And Ors Vs State Of H.P. Through Collector Shimla And Anr
High Court Of Himachal Pradesh · (2018) 3 SimLC 1437
Code Of Civil Procedure, 1908 — Order 2 Rule 2Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14Himachal Pradesh Tenancy And Land Reforms Act, 1972 — Section 2(2), 118
High Courts01 Oct 2018Disposed Off
Tanuja Dogra Vs National Institute of Technology & Others
High Court Of Himachal Pradesh · (2018) 10 SHI CK 0005
High Courts01 Oct 2018Disposed Off
Subhash Chander Bhalla through LRs Gaurav Bhalla And Ors. Vs State of Himachal Pradesh Through Collector Shimla And Anr
High Court Of Himachal Pradesh · (2018) 10 SHI CK 0004
Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 118Indian Evidence Act, 1872 — Section 120B, 420, 467, 468, 471Prevention of Corruption Act, 1988 — Section 13(2)
High Courts01 Oct 2018Disposed Off
Reliance General Insurance Company Vs Gian Chand & Ors
High Court Of Himachal Pradesh · (2018) 3 SimLC 1560
Motor Vehicles Act, 1988 — Section 173Code of Civil Procedure, 1908 — Order 41 Rule 33
High Courts01 Oct 2018Disposed Off
Universal Sompo General Insurance Company Ltd Vs Amandeep Kaur & Ors
High Court Of Himachal Pradesh · (2018) 3 SimLC 1570
Motor Vehicles Act, 1988 — Section 173Code of Civil Procedure, 1908 — Order 41 Rule 33
High Courts01 Oct 2018Disposed Off
Babu Ram Vs Achhru (deceased) through LRs Smt. Kanku Devi & Others
High Court Of Himachal Pradesh · (2018) 10 SHI CK 0001
Code of Civil Procedure, 1908 — Order 21 Rule 32