High Courts28 Sept 2018Disposed Off
Faisel Babu Naduvil Parambil Vs State of Himachal Pradesh & Anr
High Court Of Himachal Pradesh · (2018) 09 SHI CK 0036
Code Of Criminal Procedure, 1973 — Section 156(3), 320, 482
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2018
702 judgments · page 9 of 36
High Courts27 Sept 2018Disposed Off
Sunita Devi And Another Vs Makhan Lal
High Court Of Himachal Pradesh · (2018) 09 SHI CK 0035
Code Of Criminal Procedure, 1973 — Section 125, 482Indian Evidence Act, 1872 — Section 45, 112, 114
High Courts27 Sept 2018Allowed
Sh. Parkash Kumar And Others Vs Rajiv Shankar And Others
High Court Of Himachal Pradesh · (2018) 09 SHI CK 0034
High Courts26 Sept 2018Dismissed
Arun Kumar Vs State of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2018) 09 SHI CK 0032
Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 34, 109, 120B, 342, 376, 506Protection of Children from Sexual Offences Act, 2012 — Section 4, 17
High Courts25 Sept 2018Allowed
Anup Ram Vs State of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2018) 09 SHI CK 0031
Code Of Criminal Procedure, 1973 — Section 438, 439Indian Penal Code, 1860 — Section 120B, 406, 420, 468, 471Prevention of Corruption Act, 1988 — Section 13(2)
High Courts24 Sept 2018Disposed Off
Lesru Ram (deceased) Through LR’s Kalu Devi And Others Vs Collector Land Acquisition NHPC And Another
High Court Of Himachal Pradesh · (2019) AIRCC 58 : (2018) LatestHLJ 1115 (HP)
Code of Civil Procedure, 1908 — Section 115, 146, Order 21 Rule 11(2)Land Acquisition Act, 1894 — Section 18, 28A
High Courts24 Sept 2018Disposed Off
Gopal Singh Vs State of Himachal Pradesh & Anr.
High Court Of Himachal Pradesh · (2018) 09 SHI CK 0029
Code Of Criminal Procedure, 1973 — Section 167(2), 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20, 29
High Courts20 Sept 2018Disposed Off
Reliance General Insurance Company Ltd. Vs Smt. Leela Devi & Others
High Court Of Himachal Pradesh · (2018) 3 SimLC 1499
High Courts20 Sept 2018Dismissed
Deepak Singh Vs State of Himachal Pradesh & Anr.
High Court Of Himachal Pradesh · (2018) 09 SHI CK 0027
Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 34, 177, 201, 376, 511Protection of Children from Sexual Offences Act, 2012 — Section 3, 4, 29
High Courts20 Sept 2018Disposed Off
Master Chaman Bahadur Vs Shri Bhim Singh Panwar & Anr.
High Court Of Himachal Pradesh · (2018) 09 SHI CK 0026
High Courts20 Sept 2018Dismissed
Dinesh Ranta & Another Vs Pushpa Chauhan & Others
High Court Of Himachal Pradesh · (2018) 3 SimLC 1518
Code of Civil Procedure, 1908 — Order 6 Rule 17
High Courts20 Sept 2018Disposed Off
Brij Lal & Others Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2018) 09 SHI CK 0022
Code Of Criminal Procedure, 1973 — Section 177, 178, 179, 181, 189, 407, 482Indian Penal Code, 1860 — Section 34, 302, 323, 382
High Courts20 Sept 2018Disposed Off
Court On Its Own Motion Vs State of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2019) CriLJ 1363
Code Of Criminal Procedure, 1973 — Section 132, 161, 164, 164(5), 172, 283, 295Constitution Of India, 1950 — Article 20, 20(3), 215, 129
High Courts18 Sept 2018Disposed Off
Anil Kumar Budhiraja Vs State of Himachal Pradesh & Anr.
High Court Of Himachal Pradesh · (2018) 09 SHI CK 0024
Indian Penal Code, 1860 — Section 304B
High Courts18 Sept 2018Disposed Off
Shri Thakur Singh And Another Vs Shri Puran Sukh
High Court Of Himachal Pradesh · (2018) LatestHLJ 1267 (HP)
High Courts18 Sept 2018Dismissed
M/s Banjara Camps and Retreats Private Limited Vs Shiv Lal And Another
High Court Of Himachal Pradesh · (2018) LatestHLJ 1374 (HP)
Himachal Pradesh Transfer of land (Regulation) Act, 1968 — Section 3, 3(2), 4, 5, 6, 10Indian Encasements Act, 1882 — Section 52, 53, 54, 55Himachal Pradesh Municipal Corporation Act, 1994 — Section 253
High Courts18 Sept 2018Disposed Off
Ankit Vs State of Himachal Pradesh & Anr.
High Court Of Himachal Pradesh · (2018) 09 SHI CK 0019
Indian Penal Code, 1860 — Section 34, 120B, 201, 489A, 489B, 489C, 489DCode Of Criminal Procedure, 1973 — Section 46, 167(2), 437, 437(1), 438, 438(1), 438(2), 439Indian Evidence Act, 1872 — Section 27
High Courts17 Sept 2018Disposed Off
Ravi Kumar And Others Vs State of Himachal Pradesh & Anr.
High Court Of Himachal Pradesh · (2018) 3 SimLC 1471
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 147, 149, 323, 341, 382, 504Constitution Of India, 1950 — Article 142, 226
High Courts17 Sept 2018Disposed Off
Anil Chauhan And Another Vs State of Himachal Pradesh & Ors.
High Court Of Himachal Pradesh · (2018) 3 SimLC 1662
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 279, 337, 338Constitution Of India, 1950 — Article 142, 226
High Courts14 Sept 2018Partly Allowed
Atam Singh Vs State of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2018) 09 SHI CK 0033
Indian Penal Code, 1860 — Section 375, 376, 376(2), 420, 494, 495, 506Code Of Criminal Procedure, 1973 — Section 164, 313