High Courts05 Sept 2018Allowed
Geetanjali Gupta Vs State of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2018) 09 SHI CK 0003
Indian Penal Code, 1860 — Section 279, 304A, 337, 338Code Of Criminal Procedure, 1973 — Section 311
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2018
702 judgments · page 11 of 36
High Courts04 Sept 2018Allowed
ICICI Lombard General Insurance Company Limited VsReena Devi And Others
High Court Of Himachal Pradesh · (2018) AAC 1776 : (2018) 3 SimLC 1370
Code of Civil Procedure, 1908 — Order 41 Rule 33
High Courts04 Sept 2018Dismissed
Karan Mattoo Vs Himachal Pradesh University And Others
High Court Of Himachal Pradesh · (2018) 09 SHI CK 0001
High Courts31 Aug 2018Disposed Off
Surender Kumar Vs Himachal Pradesh State Electricity Board Ltd. And Others
High Court Of Himachal Pradesh · AIR 2018 HP 175 : (2018) LatestHLJ 1261 (HP)
Himachal Pradesh Municipal Act, 1968 — Section 207Himachal Pradesh Land Revenue Act, 1953 — Section 163
High Courts31 Aug 2018Allowed
Kanhakru Ram Vs State of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2018) 08 SHI CK 0038
Indian Evidence Act, 1872 — Section 27Code Of Criminal Procedure, 1973 — Section 154, 164, 300, 313Indian Penal Code, 1860 — Section 299, 302
High Courts28 Aug 2018Disposed Off
ICICI Lombard General Insurance Company Limited Vs Roop Lal And Others
High Court Of Himachal Pradesh · (2018) 4 TAC 727
Motor Vehicles Act, 1988 — Section 166Code of Civil Procedure, 1908 — Section 151, Order 41 Rule 27
High Courts28 Aug 2018Disposed Off
Kam Raj And Others Vs State of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2018) 08 SHI CK 0036
Land Acquisition Act, 1894 — Section 4(1), 18, 23(1A), 23(2), 28, 28AConstitution Of India, 1950 — Article 136, 227
High Courts28 Aug 2018
Devender Kumar Vs State of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2018) 08 SHI CK 0035
Code Of Criminal Procedure, 1973 — Section 167(2), 173, 439Indian Penal Code, 1860 — Section 306
High Courts27 Aug 2018Disposed Off
Dr. Amar Singh Sankhyan Vs State of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2018) LatestHLJ 1306 (HP)
High Courts27 Aug 2018Disposed Off
Rakesh Kumar Vs Mani Devi & ors.
High Court Of Himachal Pradesh · (2018) 08 SHI CK 0033
Moto Vehicles Act, 1988 — Section 173Indian Penal Code, 1860 — Section 279, 304A, 337
High Courts27 Aug 2018Disposed Off
M/s Arora Pharmaceuticals Pvt. Ltd & Anr. Vs State of Himachal Pradesh & Ors.
High Court Of Himachal Pradesh · (2018) 08 SHI CK 0032
Code Of Criminal Procedure, 1973 — Section 203, 482Drugs and Cosmetics Act, 1940 — Section 18(a)(I), 23(4), 27(d)Drugs and Cosmetics Rules, 1945 — Rule 46, 57, 59(i), 85
High Courts27 Aug 2018Disposed Off
Rahul Vs State of Himachal Pradesh & Ors.
High Court Of Himachal Pradesh · (2018) 08 SHI CK 0031
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 323, 325, 341, 504, 506Constitution Of India, 1950 — Article 32, 226
High Courts24 Aug 2018Disposed Off
Vijay Kumar Sood & Another Vs Amrik Ahuja & Others
High Court Of Himachal Pradesh · (2018) LatestHLJ 1178 (HP)
Code of Civil Procedure, 1908 — Section 115, Order 22 Rule 4, Order 22 Rule 4(2), Order 22 Rule 4(3), Order 6 Rule 17
High Courts24 Aug 2018Disposed Off
State of Himachal Pradesh Vs Sunil Kumar & Another
High Court Of Himachal Pradesh · (2018) 3 SimLC 1263
Indian Penal Code, 1860 — Section 302, 498ACode Of Criminal Procedure, 1973 — Section 154, 313
High Courts24 Aug 2018
Court on its own motion Vs Vikas Sanoria
High Court Of Himachal Pradesh · (2018) LatestHLJ 1205 (HP)
Advocates Act, 1961 — Section 49(1)(c )Contempt of Courts Act, 1971 — Section 12Constitution Of India, 1950 — Article 19
High Courts23 Aug 2018Disposed Off
Director, Technical Education And Others Vs Lekh Ram
High Court Of Himachal Pradesh · (2018) 08 SHI CK 0027
Code of Civil Procedure, 1908 — Section 80
High Courts23 Aug 2018Disposed Off
Rattani Vs Amrit Lal
High Court Of Himachal Pradesh · (2018) 08 SHI CK 0026
High Courts23 Aug 2018Disposed Off
Atma Ram And Others Vs Chaman Lal & Another
High Court Of Himachal Pradesh · (2018) 08 SHI CK 0025
High Courts23 Aug 2018Disposed Off
Ramesh Malik (Deceased) Represented Through LRs And Others Vs J.S. Sharma And Others
High Court Of Himachal Pradesh · (2018) LatestHLJ 1106 (HP) : (2018) 2 RCRRent 437 : (2018) 2 RentLR 460
Himachal Pradesh Urban Rent Control Act, 1987 — Section 14Indian Evidence Act, 1872 — Section 114Code of Civil Procedure, 1908 — Section 115
High Courts20 Aug 2018Disposed Off
Prem Singh Through his LR Parsino Devi Vs Kuldeep Singh
High Court Of Himachal Pradesh · (2018) 192 AIC 296 : (2019) 1 CivCC 548
Code of Civil Procedure, 1908 — Section 9, Section 26, Order 7 Rule 2Specific Relief Act, 1963 — Section 34, 38, 39Constitution Of India, 1950 — Article 227