High Courts01 Nov 2018Disposed Of
Director Central Sheep & Wool Research Institute & Another Vs Fagnu Ram And Others
High Court Of Himachal Pradesh · (2019) LabLR 226
Constitution Of India, 1950 — Article 226, 227
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2018
702 judgments · page 6 of 36
High Courts01 Nov 2018Disposed Of
Vikram Khimta Vs State Of H.P
High Court Of Himachal Pradesh · (2019) 5 RCRCriminal 300 : (2019) 1 SimLC 536
Code Of Criminal Procedure, 1973 — Section 154, 161, 164, 313, 374(II), 378Indian Penal Code, 1860 — Section 34, 323, 366, 375, 376, 376(2)(g), 506Evidence Act, 1872 — Section 113A, 113B, 114A
High Courts01 Nov 2018Dismissed
General Manager, Northern Railway Vs Kamla Devi & Others
High Court Of Himachal Pradesh · (2018) LatestHLJ(HP) 1460 : (2019) 1 SimLC 29
Land Acquisition Act, 1894 — Section 4, 6, 11, 18, 25
High Courts01 Nov 2018Allowed
Sanjeev Kumar @APPELLANT@Hash State of Himachal Pradesh
High Court Of Himachal Pradesh · (2019) 2 CriCC 119 : (2018) LatestHLJ 1447 (HP)
Narcotic Drugs & Psychotropic Substances Act, 1985 — Section 20Code Of Criminal Procedure, 1973 — Section 161, 313
High Courts31 Oct 2018Disposed Off
Bharti Kapoor @APPELLANT@Hash Des Raj
High Court Of Himachal Pradesh · (2019) 194 AIC 295 : AIR 2019 HP 13 : (2019) 1 CivCC 313 : (2018) 3 SimLC 1721
Hindu Marriage Act, 1955 — Section 13B
High Courts31 Oct 2018Dismissed
Sh. Romel Singh @APPELLANT@Hash Smt. Gur Devi & Ors
High Court Of Himachal Pradesh · (2018) 10 SHI CK 0046
High Courts31 Oct 2018Allowed
Panna Lal @APPELLANT@Hash Mehar Chand
High Court Of Himachal Pradesh · (2018) 10 SHI CK 0045
High Courts31 Oct 2018Dismissed
New India Assurance Company Ltd @APPELLANT@Hash Smt. Sunita Devi & Others
High Court Of Himachal Pradesh · (2018) 10 SHI CK 0044
High Courts31 Oct 2018Dismissed
Hill View Co-operative Housing Society Ltd @APPELLANT@Hash Varinder Kumar
High Court Of Himachal Pradesh · (2018) 10 SHI CK 0043
Himachal Pradesh Cooperative Societies Act, 1978 — Section 72, 76
High Courts31 Oct 2018Allowed
Tariq Mohammad @APPELLANT@Hash State of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2018) 10 SHI CK 0042
Code Of Criminal Procedure, 1973 — Section 107, 145, 146, 482
High Courts31 Oct 2018Dismissed
Sh. Sanjeev Gupta @APPELLANT@Hash Shri Shyam Dutt
High Court Of Himachal Pradesh · (2018) 10 SHI CK 0041
High Courts31 Oct 2018Dismissed
M/s Bliss City Developers Pvt. Ltd @APPELLANT@Hash Krishan Singh
High Court Of Himachal Pradesh · (2019) 1 ShimLC 51
Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 118Code of Civil Procedure, 1908 — Order 7, Rule 11
High Courts31 Oct 2018Allowed
Tek Singh @APPELLANT@Hash Sh. Amarjit Singh and Others
High Court Of Himachal Pradesh · (2018) 10 SHI CK 0039
Code of Civil Procedure, 1908 — Order 41, Rule 27
High Courts31 Oct 2018Disposed Off
Michael Desouza @APPELLANT@Hash Sh. Suresha Nand
High Court Of Himachal Pradesh · (2019) 1 ShimLC 9
Indian Penal Code, 1860 — Section 279
High Courts31 Oct 2018Allowed
Sahil Sharma @APPELLANT@Hash State of Himachal Pradesh & Another
High Court Of Himachal Pradesh · (2018) 10 SHI CK 0037
Indian Penal Code, 1860 — Section 307Code Of Criminal Procedure, 1973 — Section 193
High Courts31 Oct 2018Dismissed
Jagan Nath and Others @APPELLANT@Hash Des Raj and Others
High Court Of Himachal Pradesh · (2018) 10 SHI CK 0036
Himachal Pradesh Holdings (Consolidation and Prevention of Fragmentation) Act, 1971 — Section 57
High Courts31 Oct 2018Dismissed
Himanshu alias Shammi @APPELLANT@Hash State of Himachal Pradesh
High Court Of Himachal Pradesh · (2019) 4 CriCC 260 : (2018) 3 SimLC 1680
Evidence Act, 1872 — Section 6, 8, 118, 157Indian Penal Code, 1860 — Section 376, 506Protection of Children from Sexual Offences Act, 2012 — Section 4
High Courts30 Oct 2018Disposed Off
Ankush @APPELLANT@Hash State of Himachal Pradesh
High Court Of Himachal Pradesh · (2018) 10 SHI CK 0032
Constitution Of India, 1950 — Article 21
High Courts30 Oct 2018Dismissed
Ramesh Chand @APPELLANT@Hash State of Himachal Pradesh
High Court Of Himachal Pradesh · (2018) 10 SHI CK 0031
Indian Penal Code, 1860 — Section 376, 506(ii)Protection of children from Sexual Offences Act, 2012 — Section 6Code Of Criminal Procedure, 1973 — Section 154, 164, 313
High Courts29 Oct 2018
Virender Sehgal @APPELLANT@Hash State of Himachal Pradesh
High Court Of Himachal Pradesh · (2018) 10 SHI CK 0035
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 161, 302