COURT ARCHIVE

High Court Of Himachal Pradesh judgments, 2018

702 judgments · page 5 of 36

High Courts12 Nov 2018Disposed Off

Himmat Singh @APPELLANT@Hash State of Himachal Pradesh @RESPONDEN

High Court Of Himachal Pradesh · (2018) 11 SHI CK 0012

Indian Penal Code, 1860 — Section 304A, 336, 337, 338Code of Criminal Procedure, 1973 — Section 436, 436A

High Courts06 Nov 2018Allowed

Brijsons Hetreat And Others Vs Himachal Pradesh Micro, Small And Medium Enterprise, Facilitation Council And Anr

High Court Of Himachal Pradesh · (2019) AIR(HP) 9

Constitution Of India, 1950 — Article 227Micro Small And Medium Enterprises Development Act, 2006 — Section 7(1), 15, 16, 17, 18, 18(1), 18(3)Arbitration And Conciliation Act 1996 — Section 65, 66, 67, 68, 69, 70, 71, 72, 73, 74, 75, 76, 77, 78, 79, 80, 81

High Courts06 Nov 2018Dismissed

M/s Andritz Hydro Pvt. Ltd Vs SJVN Ltd. Through Its General Manager (ECD) & Another

High Court Of Himachal Pradesh · (2019) AIR(HP) 26 : (2019) 2 RAJ 506

Constitution Of India, 1950 — Article 226

High Courts06 Nov 2018Disposed Off

Shri Atma Ram @APPELLANT@Hash Shir Onkar Singh

High Court Of Himachal Pradesh · (2019) 193 AIC 721 : (2019) AIRCC 1232

Constitution Of India, 1950 — Article 300AHimachal Pradesh Panchayati Raj Act, 1994 — Section 193Specific Relief Act, 1963 — Section 41(1)(h)

High Courts06 Nov 2018Disposed Off

Court on its own motion @APPELLANT@Hash State of Himachal Pradesh & Others ]

High Court Of Himachal Pradesh · (2018) 11 SHI CK 0010

Cigarettes and Other Tobacco Products (Prohibition of Advertisement and Regulation and Trade and Commerce, Production, Supply and Distribution) Act, 2003 — Section 2(f), 3, 3(p), 4, 5, 5(4), 5(5), 6, 7, 8, 12, 13Food Safety and Standards Act, 2006 — Section 26, 30(2), 34, 89, 92Prevention of Food Adulteration Act, 1954 — Section 7(iv)

High Courts06 Nov 2018Allowed

Jai Singh @APPELLANT@Hash State of Himachal Pradesh

High Court Of Himachal Pradesh · (2018) 11 SHI CK 0009

Narcotic Drugs & Psychotropic Substances Act, 1985 — Section 20Code Of Criminal Procedure, 1973 — Section 313

High Courts06 Nov 2018Dismissed

M/s Andritz Hydro Pvt. Ltd @APPELLANT@Hash SJVN Ltd. through its General Manager (ECD) & Another

High Court Of Himachal Pradesh · AIR 2019 (HP) 26

Constitution Of India, 1950 — Article 226

High Courts06 Nov 2018Dismissed

Kamla Nand @APPELLANT@Hash State of Himachal Pradesh

High Court Of Himachal Pradesh · (2019) CriLJ 1063

Indian Penal Code, 1860 — Section 302Arms Act, 1959 — Section 27Code Of Criminal Procedure, 1973 — Section 154, 313

High Courts05 Nov 2018Dismissed

Liaquat Ali Khan Vs Piyare Lal Sud And Ors

High Court Of Himachal Pradesh · (2018) 2 RCRRent 635

Code Of Civil Procedure, 1908 — Order 6 Rule 17, Order 14 Rule 1, Order 18Himachal Pradesh Urban Rent Control Act, 1987 — Section 14

High Courts05 Nov 2018Disposed Of

M/s J.M.J. Essential Oil Company Vs Commissioner Of Income Tax, Shimla

High Court Of Himachal Pradesh · (2019) 307 CurTR 88 : (2019) 415 ITR 17 : (2018) 259 Taxman 546

Constitution Of India, 1950 — Article 356(1)Income Tax Act, 1961 — Section 13, 44AA, 44B, 68, 80IC, 139, 140A, 142, 142(1), 142(2A), 143, 143(1)(a)(ii), 143(2), 143(3), 15BD, 271

High Courts05 Nov 2018Dismissed

Mohan Lal @APPELLANT@Hash State of Himachal Pradesh

High Court Of Himachal Pradesh · (2018) 11 SHI CK 0006

Indian Penal Code, 1860 — Section 201, 302Code Of Criminal Procedure, 1973 — Section 161, 313, 340, 344

High Courts05 Nov 2018Disposed Off

Court on its Own Motion @APPELLANT@Hash State of Himachal Pradesh & Others

High Court Of Himachal Pradesh · (2018) 11 SHI CK 0005

Rights of Persons with Disabilities Act, 2016 — Section 32Constitution Of India, 1950 — Article 21, 39, 41, 42

High Courts05 Nov 2018

Sarwan Singh & Others @APPELLANT@Hash Mohar Singh

High Court Of Himachal Pradesh · (2018) 11 SHI CK 0004

Code of Civil Procedure, 1908 — Section 100, 102, 115Constitution Of India, 1950 — Article 226, 227

High Courts05 Nov 2018Dismissed

Rajesh Thakur @APPELLANT@Hash Central Bureau of Investigation & Others

High Court Of Himachal Pradesh · (2018) 11 SHI CK 0003

Code Of Criminal Procedure, 1973 — Section 306(5), 460(g)Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471

High Courts02 Nov 2018Dismissed

Renuka Dam Project And Another Vs Surender Singh And Others

High Court Of Himachal Pradesh · (2018) 11 SHI CK 0049

Land Acquisition Act, 1994 — Section 4, 18, 25, 54

High Courts02 Nov 2018Disposed Of

Surinder Verma Vs Mohan Lal

High Court Of Himachal Pradesh · (2019) ACD 305

Negotiable Instruments Act, 1881 — Section 138, 139, 143, 147Code Of Criminal Procedure, 1973 — Section 258, 264, 320, 357(3), 397, 401, 431, 482Indian Penal Code, 1860 — Section 64

High Courts02 Nov 2018Dismissed

Aman Deep Pathania And Others Vs Himachal Pradesh High Court And Others

High Court Of Himachal Pradesh · (2019) LIC 1029

High Courts02 Nov 2018Dismissed

M/s Ambuja Cements Ltd Vs State Of Himachal Pradesh And Others

High Court Of Himachal Pradesh · (2019) AIR(HP) 4 : (2019) 9 FLT 9

Constitution Of India, 1950 — Article 299Mineral Concession Rules, 1960, — Rule 54(1), 64A, 64B(2)Mines And Minerals (Development And Regulation) Act, 1957 — Section 9(2), 64A

High Courts02 Nov 2018Allowed

Vidya Devi and Another @APPELLANT@Hash Executive Engineer Electrical

High Court Of Himachal Pradesh · (2019) 160 FLR 286 : (2018) 4 LLJ 737 : (2018) 3 SimLC 1741

Employee’s Compensation Act, 1923 — Section 4(1)(a)(b)Workmen Compensation (Amendment) Act, 2009 — Section 4(1B), 7

High Courts01 Nov 2018Dismissed

State Of Himachal Pradesh Vs Suresh Kumar

High Court Of Himachal Pradesh · (2018) 3 SimLC 1697

Indian Penal Code, 1860 — Section 363, 376, 417, 506, 506(I), 506(II)Evidence Act, 1872 — Section 114(b), 118