High Courts10 Dec 2018Dismissed
Tulsa Singh Vs Abinash Chander & Ors
High Court Of Himachal Pradesh · AIR 2019 HP 19
Himachal Pradesh Tenancy And Land Reforms Act, 1972 — Section 104Code Of Civil Procedure, 1908 — Section 11
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2018
702 judgments · page 3 of 36
High Courts10 Dec 2018Disposed Off
Dharam Singh Vs Pawna Devi And Others
High Court Of Himachal Pradesh · (2018) 12 SHI CK 0007
High Courts10 Dec 2018Dismissed
Naresh Kumar Vs Reena Kumari
High Court Of Himachal Pradesh · (2018) 12 SHI CK 0006
Code of Criminal Procedure, 1973 — Section 362
High Courts07 Dec 2018Disposed Of
Digvijay Chandra Vs Ambrish Vijay Rohal
High Court Of Himachal Pradesh · (2019) ACD 127
Negotiable Instruments Act, 1881 — Section 138, 139, 143, 147Code Of Criminal Procedure, 1973 — Section 258, 264, 320, 357(3), 397, 401, 431, 482Indian Penal Code, 1860 — Section 64
High Courts07 Dec 2018Dismissed
Pr. Commissioner Of Income Tax And Ors Vs M/s H.P. Excise & Taxation Technical Service Agency And Ors
High Court Of Himachal Pradesh · (2019) 306 CurTR 1 : (2019) 414 ITR 539 : (2019) 1 SimLC 165 : (2019) 260 Taxman 302
Society Registration Act, 1860 — Section 20Himachal Pradesh VAT Act, 2005 — Section 34, 34(2)Income Tax Act, 1961 — Section 2(24), 2(24)(i), 2(31), 4, 12AA, 147, 148
High Courts05 Dec 2018Dismissed
Rajesh Thakur Vs State Of H.P. & Another
High Court Of Himachal Pradesh · (2019) 1 SimLC 82
Constitution Of India, 1950 — Article 14Himachal Pradesh Minor Minerals (Concession) And Minerals (Prevention Of Illegal Mining Transportation And Storage) Rules, 2015 — Rule 7, 67
High Courts05 Dec 2018Partly Allowed
Balak Ram And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2019) 1 RCRCriminal 849 : (2019) 1 SimLC 94
Indian Penal Code, 1860 — Section 34, 120B, 201, 302, 323, 326A, 357, 442, 448, 452, 504, 506Code Of Criminal Procedure, 1973 — Section 161, 164, 313Evidence Act, 1872. — Section 32(1)
High Courts05 Dec 2018Disposed Off
Smt. Bimla Devi Vs Smt. Tihnu Devi
High Court Of Himachal Pradesh · (2018) 12 SHI CK 0005
Code of Civil Procedure, 1908 — Section 151, Order 6 Rule 17
High Courts05 Dec 2018Allowed
Gorkha Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2019) 2 CriCC 461 : (2019) 1 SimLC 128
Protection of Children from Sexual Offences Act, 2012 — Section 5(m), 5(n), 8Code of Civil Procedure, 1908 — Section 161, 164, 173Indian Penal Code, 1860 — Section 342, 376(2)(g), 506
High Courts04 Dec 2018Disposed Of
Inder Singh Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2019) 1 SimLC 149
Constitution Of India, 1950 — Article 226Punjab Motor Vehicles Act, 1988 — Section 88, 88(1), 88(5), 88(6), 99
High Courts04 Dec 2018Disposed Off
Shakuntla Devi Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2018) 12 SHI CK 0002
Code of Civil Procedure, 1908 — Section 161, 173, 439Indian Penal Code, 1860 — Section 120B, 201, 302
High Courts03 Dec 2018Allowed
M/s Sriram Traders Vs M/S Abhishek Traders & Anr
High Court Of Himachal Pradesh · (2019) 1 NIJ 24 : (2019) 1 NIJ 536
Negotiable Instruments Act, 1881 — Section 138
High Courts03 Dec 2018Dismissed
Executive Director (Pers), Himachal Pradesh State Electricity Board Limited And Another Vs M/S Virgo Aluminum Ltd
High Court Of Himachal Pradesh · (2018) 12 SHI CK 0004
High Courts03 Dec 2018Disposed Off
Rahul Vs State of Himachal Pradesh and Other
High Court Of Himachal Pradesh · (2018) 12 SHI CK 0001
High Courts30 Nov 2018Dismissed
Des Raj Rana Vs Sumer Nath
High Court Of Himachal Pradesh · (2019) 1 RCR(Rent) 246
Himachal Pradesh Urban Rent Control Act, 1987 — Section 14
High Courts30 Nov 2018Disposed Off
Keshwanand Vs Lalman and others
High Court Of Himachal Pradesh · (2018) 11 SHI CK 0028
Code of Civil Procedure, 1908 — Section 151Constitution of India, 1950 — Article 227
High Courts29 Nov 2018Dismissed
State Of Himachal Pradesh Vs Abdul Latif And Another
High Court Of Himachal Pradesh · (2019) 1 RCR(Cri) 681, (2019) 1 ShimLC 142, (2019) 2 CriCC 39
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 55Code Of Criminal Procedure, 1973 — Section 161, 173, 313
High Courts29 Nov 2018Disposed Off
Lok Bahadur Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2018) 11 SHI CK 0027
Indian Penal Code, 1860 — Section 34, 302Code of Criminal Procedure, 1973 — Section 313, 498A
High Courts29 Nov 2018Disposed Off
Chanchal Kumar Vs Prem Parkash and another
High Court Of Himachal Pradesh · (2019) 1 CivCC 793, AIR 2019 (HP) 17
Code of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rules 2, Order 43 Rule 1
High Courts27 Nov 2018Disposed Of
Kuldeep Singh Vs Himachal Gramin Bank & Anr
High Court Of Himachal Pradesh · (2019) ACD 37
Negotiable Instruments Act, 1881 — Section 138, 139, 143, 147Code Of Criminal Procedure, 1973 — Section 258, 264, 320, 357(3), 397, 401, 431, 482Indian Penal Code, 1860 — Section 64