High Courts17 Dec 2018Dismissed
Bishna (Since Deceased) Through His Legal Heirs And Others Vs Atma Nand And Others
High Court Of Himachal Pradesh · (2018) 12 SHI CK 0027
Code of Civil Procedure, 1908 — Order 14 Rule 2, Order 14 Rule 2(2)
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2018
702 judgments · page 2 of 36
High Courts17 Dec 2018Disposed Off
Kanwar Amardeep Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2018) 12 SHI CK 0026
Code of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 376
High Courts17 Dec 2018Allowed
Inder Singh & Others Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2018) 12 SHI CK 0025
Punjab Village Common Lands (Regulation) Act, 1961 — Section 3(ii), 4, 4(3), 11, 13Himachal Pradesh Village Common Lands Vesting And Utilization Act, 1974 — Section 3, 10Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 104, 115
High Courts17 Dec 2018Dismissed
Uttam Ram Vs Devinder Singh Hudan And Another
High Court Of Himachal Pradesh · (2018) 3 DCR 672 : (2019) 1 SimLC 580
Negotiable Instruments Act, 1881 — Section 118(a), 138, 139, 140, 141, 142Code of Criminal Procedure, 1973 — Section 313Evidence Act, 1872 — Section 3, 4, 27
High Courts17 Dec 2018Dismissed
Kuldeep Dogra Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2018) 12 SHI CK 0023
High Courts17 Dec 2018Dismissed
Jaya Sharma Vs Prabhat Chand And Others
High Court Of Himachal Pradesh · (2018) 12 SHI CK 0022
Evidence Act, 1872 — Section 65
High Courts17 Dec 2018Dismissed
National Insurance Company Ltd Vs Daleep Singh And Another
High Court Of Himachal Pradesh · (2018) 12 SHI CK 0021
High Courts17 Dec 2018Disposed Off
Oriental Insurance Company Ltd Vs Sharwan Singh (Since Deceased) Through His Legal Heirs And Others
High Court Of Himachal Pradesh · (2018) 12 SHI CK 0020
High Courts17 Dec 2018Disposed Off
Narotam Chand And Another Vs State Of H.P
High Court Of Himachal Pradesh · (2018) 12 SHI CK 0019
Indian Penal Code, 1860 — Section 34, 451, 506Scheduled Castes and Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(x)Code of Criminal Procedure Act, 1973 — Section 107, 151, 173, 313
High Courts17 Dec 2018Disposed Off
Principal, D.A.V. Centenary Public School, Kumarhatti Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2019) 161 FLR 696 : (2019) 1 LLJ 654
Industrial Disputes Act, 1947 — Section 2(00), 25B, 25F
High Courts17 Dec 2018Dismissed
Kanshi Ram Vs Radhi Devi (Deleted) Sh.Jiwnu And Other
High Court Of Himachal Pradesh · (2018) 12 SHI CK 0017
Indian Contract Act, 1872 — Section 23Code of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2
High Courts17 Dec 2018Disposed Off
Leena Dhingra And Others Vs Collector Land Acquisition & Another
High Court Of Himachal Pradesh · (2018) 12 SHI CK 0016
Land Acquisition Act, 1894 — Section 4, 54
High Courts17 Dec 2018Disposed Off
Krishan Kumar Kotvi Vs State Of H.P. & Another
High Court Of Himachal Pradesh · (2018) 12 SHI CK 0015
Negotiable Instruments Act, 1881 — Section 138, 139Code of Civil Procedure, 1908 — Section 313
High Courts17 Dec 2018Disposed Off
Bhisham Singh Vs Union Of India & Others
High Court Of Himachal Pradesh · (2018) 12 SHI CK 0014
Central Civil Services (Pension) Rules, 1972 — Rule 9(3), 48B
High Courts17 Dec 2018Disposed Off
Hanish Mohammed Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2018) 12 SHI CK 0013
Code of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 379Indian Forest Act, 1927 — Section 26, 41, 42
High Courts14 Dec 2018Disposed Off
Shadi Lal Sharma Vs Reserve Bank Of India And Others
High Court Of Himachal Pradesh · (2018) 12 SHI CK 0012
Reserve Bank of India Act, 1934 — Section 58(2), 58(4)Constitution of India 1950 — Article 226
High Courts13 Dec 2018Dismissed
Subhash Mahajan Vs Land Acquisition Collector And Another
High Court Of Himachal Pradesh · (2018) 12 SHI CK 0011
Land Acquisition Act, 1894 — Section 4, 4(1)Code of Civil Procedure, 1908 — Order 41 Rule 27
High Courts12 Dec 2018Disposed Off
Savitri Devi Vs Ramu (Deceased) Through Lr’s Karnail Singh And Ors
High Court Of Himachal Pradesh · (2018) 12 SHI CK 0010
Code of Civil Procedure, 1908 — Order 6 Rule 17
High Courts11 Dec 2018Disposed Off
Ramesh Chand Vs Mahender Singh And Others
High Court Of Himachal Pradesh · (2018) 12 SHI CK 0009
Representation of the People Act, 1951 — Section 82, 86(1), 86(4), 87
High Courts11 Dec 2018Dismissed
Naveen Kumar & Ors Vs State Of Himachal Pradesh & Anr
High Court Of Himachal Pradesh · (2018) 12 SHI CK 0008
Indian Penal Code, 1860 — Section 120B, 380, 447, 448, 452, 453Code of Criminal Procedure, 1973 — Section 156(3), 197Panchayati Raj Act, 1994 — Section 19, 37, 41