High Courts30 Jun 2016Dismissed
State of Himachal Pradesh Vs Sohan Lal
High Court Of Himachal Pradesh · (2016) LatestHLJ(HP) 1585
Penal Code, 1860 (IPC) - Section 376, Section 506
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2016
1,593 judgments · page 35 of 80
High Courts30 Jun 2016Dismissed
State of Himachal Pradesh Vs Dinesh Kumar
High Court Of Himachal Pradesh · (2017) 1 CriCC 672 : (2016) 4 Crimes 45 : (2016) LatestHLJ(HP) 1184
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323, 452, 506
High Courts30 Jun 2016Allowed
State of Himachal Pradesh Vs Pawan Kumar
High Court Of Himachal Pradesh · (2016) 4 CriCC 822 : (2016) CriLJ 4092
Penal Code, 1860 (IPC) — Section 306
High Courts29 Jun 2016Dismissed
Ajay Kumar @ Aju Vs State of H.P.
High Court Of Himachal Pradesh · (2016) 4 CriCC 522 : (2016) 3 Crimes 595 : (2016) ILRHP 2267 : (2016) 3 SimLC 1554
Criminal Procedure Code, 1973 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 323, 427, 451, 506
High Courts29 Jun 2016Dismissed
Sh. Sita Ram Vs Sh. Nand Lal
High Court Of Himachal Pradesh · (2016) AIRCC 2438 : (2016) 4 CivCC 515 : (2016) 4 HimLR 2072 : (2016) ILRHP 2295
Easements Act, 1882 — Section 15Specific Relief Act, 1963 — Section 39
High Courts29 Jun 2016Dismissed
Dolma Kumari - Petitioner @HASH State of H.P. and Others
High Court Of Himachal Pradesh · (2017) 152 FLR 685 : (2016) 4 LLJ 435
Constitution of India, 1950 - Article 226
High Courts29 Jun 2016Disposed Off
Jay Pee Himachal Cement Project - Revisionist @HASH Daya Ram s/o Sh. Najru and Others - Non-revisionists
High Court Of Himachal Pradesh · (2016) ILRHP 2275
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 3
High Courts29 Jun 2016Dismissed
Neeraj Sharma - Appellant @HASH State of H.P.
High Court Of Himachal Pradesh · (2016) ILRHP 2277
Penal Code, 1860 (IPC) - Section 489B, Section 489C
High Courts29 Jun 2016Disposed Off
Indira Mahindra - Petitioner @HASH Sh. Ashok Pal Sen and Others
High Court Of Himachal Pradesh · (2016) ILRHP 2274
Civil Procedure Code, 1908 (CPC) - Order 26 Rule 1
High Courts29 Jun 2016Disposed Off
Pankaj Sharma and Others - Appellants @HASH H.P. State Electricity Board and Others
High Court Of Himachal Pradesh · (2016) ILRHP 2282
High Courts29 Jun 2016Dismissed
State of Himachal Pradesh - Appellant @HASH Shayam Lal and Others
High Court Of Himachal Pradesh · (2016) ILRHP 2304
Evidence Act, 1872 - Section 25, Section 26, Section 27, Section 3Penal Code, 1860 (IPC) - Section 302, Section 364, Section 404
High Courts29 Jun 2016Disposed Off
Miss Anjana Mahindru D/o late Kundan Lal - Appellant/Defendant @HASH Sh Suraj Parkash son of late Budhi Singh /Plaintiff
High Court Of Himachal Pradesh · (2016) 4 HimLR 2061 : (2016) ILRHP 2271
Specific Relief Act, 1963 - Section 38
High Courts28 Jun 2016Dismissed
Ajay Kumar - Appellant @HASH State of Himachal Pradesh
High Court Of Himachal Pradesh · (2016) 4 CriCC 672 : (2016) CriLJ 4269 : (2016) ILRHP 2214
Penal Code, 1860 (IPC) - Section 376
High Courts28 Jun 2016Dismissed
Shiv Kumar - Petitioner @HASH Union of India and Others
High Court Of Himachal Pradesh · (2016) ILRHP 2256
High Courts28 Jun 2016Dismissed
State of Himachal Pradesh - Appellant @HASH Tarun Chopra
High Court Of Himachal Pradesh · (2016) ILRHP 2264
Penal Code, 1860 (IPC) - Section 279, Section 337, Section 338
High Courts28 Jun 2016Disposed Off
Sania Dhanwal - Appellant @HASH State of Himachal Pradesh
High Court Of Himachal Pradesh · (2016) ILRHP 2250
Penal Code, 1860 (IPC) - Section 287, Section 304A, Section 337
High Courts28 Jun 2016Disposed Off
Municipal Commissioner, Shimla - Petitioner @HASH Bhanu Dutt Sharma
High Court Of Himachal Pradesh · (2016) ILRHP 2248
Himachal Pradesh Municipal Corporation Act, 1994 - Section 253
High Courts28 Jun 2016Dismissed
Sh. Manoj Chhabra and Others - Petitioners @HASH State of H.P. and Another
High Court Of Himachal Pradesh · (2016) ILRHP 2237
Criminal Procedure Code, 1973 (CrPC) - Section 177, Section 482Penal Code, 1860 (IPC) - Section 498A
High Courts28 Jun 2016Dismissed
Ludar Chand - Appellant @HASH State of H.P.
High Court Of Himachal Pradesh · (2016) ILRHP 2235
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20
High Courts28 Jun 2016Disposed Off
Anita Sharma and Others - Appellants @HASH Dina Nath and Others
High Court Of Himachal Pradesh · (2016) 4 HimLR 2059 : (2016) ILRHP 2219
Civil Procedure Code, 1908 (CPC) - Section 100Specific Relief Act, 1963 - Section 38