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High Court Of Himachal Pradesh judgments, 2016

1,593 judgments · page 33 of 80

High Courts08 Jul 2016Dismissed

Shamsher Singh Thakur Vs Baba Jagtar Dass

High Court Of Himachal Pradesh · (2016) AIRCC 2839 : (2017) 1 CivCC 234 : (2016) 4 HimLR 2011 : (2016) LatestHLJ(HP) 934

Civil Procedure Code, 1908 (CPC) — Section 115Specific Relief Act, 1963 — Section 6
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High Courts08 Jul 2016Allowed

Sheela Devi Vs Harbhajan Lal

High Court Of Himachal Pradesh · (2016) AIRCC 2768 : (2016) 4 CivCC 653 : (2016) 3 SimLC 1423

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, 16, 20
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High Courts07 Jul 2016Dismissed

Ravi Kumar Vs State of H.P.

High Court Of Himachal Pradesh · (2016) 4 HimLR 1958

Criminal Procedure Code, 1973 (CrPC) - Section 438Penal Code, 1860 (IPC) - Section 420
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High Courts07 Jul 2016Dismissed

State of H.P. Vs Puran Bahadur

High Court Of Himachal Pradesh · (2016) 4 HimLR 1967 : (2016) 3 SimLC 1332

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, Section 29, Section 50
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High Courts07 Jul 2016Allowed

Shankar Singh Vs State of H.P.

High Court Of Himachal Pradesh · (2016) AIRCC 2816 : (2016) 4 HimLR 2229

Constitution of India, 1950 — Article 226, 300ALand Acquisition Act, 1894 — Section 4
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High Courts05 Jul 2016Disposed Off

Neeraj Vs Rajinder Kumar

High Court Of Himachal Pradesh · (2016) 4 HimLR 2176

Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17Constitution of India, 1950 - Article 227
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High Courts05 Jul 2016Dismissed

Kalu Ram Vs Punjab National Bank

High Court Of Himachal Pradesh · (2016) 4 LLJ 624 : (2016) 3 SimLC 1325

Constitution of India, 1950 - Article 226, Article 226Industrial Disputes (Central) Rules, 1957 - Rule 58Industrial Disputes Act, 1947 - Section 18(1), Section 2(p)
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High Courts05 Jul 2016Partly Allowed

Mohinder Kumar Walia Vs Prakasho Devi

High Court Of Himachal Pradesh · (2016) AIRCC 2642 : (2016) 2 RCRRent 403 : (2016) 2 RentLR 533 : (2016) 3 SimLC 1301

Himachal Pradesh Urban Rent Control Act, 1987 — Section 14(2)(i), 14(v), 24
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