High Courts01 Jul 2016Disposed Off
Poonam Sharma Vs Shri Vijay Singh
High Court Of Himachal Pradesh · (2016) 4 HimLR 2036
Motor Vehicles Act, 1988 - Section 166, Section 173
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2016
1,593 judgments · page 34 of 80
High Courts01 Jul 2016Allowed
Smt. Sharestha Devi Vs Kishori Lal
High Court Of Himachal Pradesh · (2016) 2 AnWR 331 : (2016) 3 SimLC 1203
Motor Vehicles Act, 1988 — Section 166
High Courts01 Jul 2016Disposed Off
Kulvinder Singh - Petitioner @HASH Executive Engineer, HPPWD
High Court Of Himachal Pradesh · (2017) 1 CLR 55 : (2017) 152 FLR 515 : (2016) 4 HimLR 2041 : (2016) 4 LLJ 457 : (2016) 3 SimLC 1237
Constitution of India, 1950 - Article 226
High Courts01 Jul 2016Dismissed
Himachal Pradesh State Electricity Board Vs Mohan Singh
High Court Of Himachal Pradesh · (2016) 3 CLR 911 : (2016) 4 HimLR 2043 : (2016) 4 LLJ 566 : (2016) 3 SimLC 1277
Industrial Disputes Act, 1947 - Section 10(1), Section 25B, Section 25G, Section 25H, Section 25N
High Courts01 Jul 2016Disposed Off
Manorma Verma Vs State of HP
High Court Of Himachal Pradesh · (2016) 3 SimLC 1285
Constitution of India, 1950 - Article 226
High Courts01 Jul 2016Dismissed
National Insurance Co. Ltd. Vs Vinod Kumar
High Court Of Himachal Pradesh · (2016) 3 SimLC 1281
Motor Vehicles Act, 1988 - Section 166, Section 173
High Courts01 Jul 2016Dismissed
Rajinder Kumar Vs Hira Lal
High Court Of Himachal Pradesh · (2016) AIRCC 3256 : (2017) 1 CivCC 295 : (2016) 3 SimLC 1263
Civil Procedure Code, 1908 (CPC) - Section 100, Section 96
High Courts01 Jul 2016Dismissed
State of Himachal Pradesh Vs Alamgir Alias Aalo
High Court Of Himachal Pradesh · (2016) 165 AIC 617 : (2016) 3 SimLC 1230
Penal Code, 1860 (IPC) — Section 201, 302
High Courts01 Jul 2016Dismissed
Ashwni Sood Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2016) 3 SimLC 1220
Prevention of Food Adulteration Act, 1954 - Section 16(1)(a)(II)Prevention of Food Adulteration Rules, 1955 - Rule 50
High Courts01 Jul 2016Allowed
State of Himachal Pradesh Vs Gian Chand
High Court Of Himachal Pradesh · (2016) 3 SimLC 1195
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20
High Courts01 Jul 2016Disposed Off
Oriental Insurance Company Limited Vs Shishna Devi
High Court Of Himachal Pradesh · (2016) 3 SimLC 1192
Motor Vehicles Act, 1988 - Section 166, Section 173
High Courts01 Jul 2016Allowed
Ram Krishan Vs M/s Associates Bulk Transport Company
High Court Of Himachal Pradesh · (2016) 3 SimLC 1190
Motor Vehicles Act, 1988 - Section 166, Section 173
High Courts01 Jul 2016Dismissed
Hira Nand Shastri Vs Ram Rattan Thakur
High Court Of Himachal Pradesh · (2016) ACD 764 : (2016) LatestHLJ(HP) 928
High Courts01 Jul 2016Disposed Off
Dharam Dass Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2017) 1 AICLR 531 : (2016) CriLJ 4113 : (2016) 3 SimLC 1241
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 497
High Courts01 Jul 2016Allowed
Sanjeev Kumar Vs Manmohan Singh
High Court Of Himachal Pradesh · (2016) AAC 2071
Motor Vehicles Act, 1988 — Section 147, 149
High Courts30 Jun 2016Dismissed
Chhaju Ram Vs Asha Devi
High Court Of Himachal Pradesh · (2016) 4 AICLR 736 : (2016) CriLJ 3900 : (2016) 3 DMC 819 : (2016) 3 HLR 574 : (2016) ILRHP 2312 : (2016) 4 RCRCivil 855 : (2016) 4 RCRCriminal 686
Protection of Women From Domestic Violence Act, 2005 — Section 12
High Courts30 Jun 2016Disposed Off
Shiv Lal - Petitioner @HASH State of H.P.
High Court Of Himachal Pradesh · (2016) ILRHP 2326
Evidence Act, 1872 - Section 11Penal Code, 1860 (IPC) - Section 323, Section 336, Section 341
High Courts30 Jun 2016Dismissed
Raj Kumar - Appellant @HASH Narcotics Control Bureau
High Court Of Himachal Pradesh · (2016) ILRHP 2323
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20(b)(ii)(C), Section 29
High Courts30 Jun 2016Disposed Off
HPSEB through its Secretary, Shimla and Others - Appellants @HASH Sh. Shamsher Singh and Others
High Court Of Himachal Pradesh · (2016) ILRHP 2321
Land Acquisition Act, 1894 - Section 23(1A)
High Courts30 Jun 2016Disposed Off
State of Himachal Pradesh - Appellant @HASH Praveen Kumar and Others
High Court Of Himachal Pradesh · (2016) ILRHP 2329 : (2016) LatestHLJ(HP) 1374
Evidence Act, 1872 - Section 3Penal Code, 1860 (IPC) - Section 302, Section 364