High Courts09 Jan 2013Dismissed
Oriental Insurance Company Ltd. Mythe Estate Kaithu, Shimla-3 Vs Mool Chand Bisht and Others Mool Chand Bisht, Sh. Mukesh Bisht, Smt. Shabnam and Smt. Priyanka Vs Smt. Samriti Goyal alias Chinta Devi, Kumari Divya Jayoti, Master Nikhil, Respondents Nos. 2 and 3 Minors through their mother and natural guardian Smt. Samriti Goyal (Respondent No. 1) and Oriental Insurance Company Limited Mythe Estate Upper Kaithu, Shimla-3, District Shimla, H.P. Oriental Insurance Company Limited Mythe Estate Kaithu, Shimla-3, District Shimla, H.P. Vs Sanjay Kumar and Others
High Court Of Himachal Pradesh · (2014) 3 ACC 3 : (2014) ACJ 834
Motor Vehicles Act, 1939 — Section 110A, 110B