High Courts10 Jan 2013Dismissed
Ramesh Kumar Vs Food Corporation of India
High Court Of Himachal Pradesh · (2013) 3 LLN 223 : (2013) LLR 709 : (2013) 1 ShimLC 282
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2013
745 judgments · page 34 of 38
High Courts10 Jan 2013
Ramesh Kumar Saini Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2013) 2 LLJ 474
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 14, 16, 21
High Courts10 Jan 2013Dismissed
Dharam Prakash Vs State of H.P. and Others Narender Kumar Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2013) 01 SHI CK 0052
High Courts10 Jan 2013
Sanjeev Kumar Vs State
High Court Of Himachal Pradesh · (2013) 01 SHI CK 0043
Constitution of India, 1950 — Article 21Himachal Pradesh Non-Biodegradable Garbage (Control) Act, 1995 — Section 3, 3 A
High Courts10 Jan 2013
Sushil Kumar and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2013) 1 ShimLC 292
Himachal Public Works Department, Junior Engineer (Civil) Class-III (Non-Gazetted), Recruitment and Promotion Rules, 2007 — Rule 10(b)(iv)
High Courts10 Jan 2013Dismissed
Sh. Garib Dass Vs Sh. Biju and Others
High Court Of Himachal Pradesh · AIR 2013 HP 43
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Himachal Pradesh Land Revenue Act, 1954 — Section 135, 171
High Courts09 Jan 2013
Chuni Lal Vs Sh. Pawan Kumar and Others
High Court Of Himachal Pradesh · AIR 2013 HP 59
Contract Act, 1872 — Section 23
High Courts09 Jan 2013Allowed
Paras Ram Vs Himachal Pradesh State Electricity Board Limited and Another
High Court Of Himachal Pradesh · (2013) 138 FLR 1051 : (2013) 2 LLJ 369 : (2013) 1 ShimLC 391
Industrial Disputes Act, 1947 — Section 25(F), 25(G)
High Courts09 Jan 2013
President, Shastra Society for Health and Social Transformation Vs Smt. Kimtu Devi
High Court Of Himachal Pradesh · AIR 2013 HP 32
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5, 151
High Courts09 Jan 2013Allowed
Kuldeep Kumar Vs State of Himachal Pradesh Manoj Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2013) 2 ShimLC 669 : (2013) 1 ShimLC 517
Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 114, 133Penal Code, 1860 (IPC) — Section 201, 302, 34, 382
High Courts09 Jan 2013
Purender Kumar and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2013) 01 SHI CK 0086
High Courts09 Jan 2013
Pankaj Chauhan and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2013) 01 SHI CK 0082
High Courts09 Jan 2013
Shri Prem Verma Vs Shri Sat Pal Singh and National Insurance Company Limtied National Insurance Company Limited Vs Shri Prem Verma
High Court Of Himachal Pradesh · (2013) 01 SHI CK 0080
Motor Vehicles Act, 1988 — Section 166
High Courts09 Jan 2013Dismissed
Rakesh and Others Vs Smt. Poonam
High Court Of Himachal Pradesh · (2013) 2 DMC 257 : (2013) 1 ShimLC 386
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
High Courts09 Jan 2013Dismissed
Shri Sanjiv Kumar, Beldar, Office of Assistant Engineer, Maintenance Civil Sub Division, Bassi Power House, HPSEB, Shanan, Jogindernagar, District Mandi, H.P. Vs Himachal Pradesh State Electricity Board, Shimla
High Court Of Himachal Pradesh · (2013) LabIC 817 : (2013) 1 LLN 487 : (2013) LLR 431
High Courts09 Jan 2013
Bader Zin Vs State of HP
High Court Of Himachal Pradesh · (2013) 01 SHI CK 0075
High Courts09 Jan 2013
The Bilaspur District Truck Operators Co-operative Transport Society Ltd. Vs The District Consumer Redressal Forum, Bilaspur
High Court Of Himachal Pradesh · AIR 2013 HP 34
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 226, 227Consumer Protection Act, 1986 — Section 12, 15, 17, 21, 23
High Courts09 Jan 2013
Sh. Mast Ram Sharma Vs Chairman, Himachal Pradesh School Education Board and The Board of Directors
High Court Of Himachal Pradesh · (2013) 01 SHI CK 0071
High Courts09 Jan 2013Dismissed
Zumila Zamindran and residents of village Sangla Vs Zumula Zamindaran and all the residents of village Kamroo
High Court Of Himachal Pradesh · (2013) 01 SHI CK 0060
Civil Procedure Code, 1908 (CPC) — Section 100Land Acquisition Act, 1894 — Section 33
High Courts09 Jan 2013Dismissed
Smt. Bimla Devi, Sh. Gagan Singh and Sh. Ranjit Singh Vs Sh. Rajesh Kumar and Others
High Court Of Himachal Pradesh · (2013) 01 SHI CK 0047