High Courts08 Mar 2013Allowed

Balak Ram Negi Vs State of H.P.

High Court Of Himachal Pradesh · (2013) 03 SHI CK 0038

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 397, 482Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 19(3), 24, 24(4), 33Evidence Act, 1872 — Section 73
High Courts04 Mar 2013Dismissed

Dev Raj Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2013) CriLJ 4922 : (2013) 2 Crimes 637 : (2013) 2 ShimLC 726

Evidence Act, 1872 — Section 3Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 35, 42, 50