High Courts18 Aug 2008Dismissed
Kamal Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2009) CriLJ 36
Penal Code, 1860 (IPC) — Section 376, 511
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2008
341 judgments · page 7 of 18
High Courts14 Aug 2008Allowed
Vijay Kumar Sud Vs Sunil Mehra and Others
High Court Of Himachal Pradesh · (2008) 3 ShimLC 211
Himachal Pradesh Registration of Money Lenders Act, 1976 — Section 2(9)
High Courts14 Aug 2008Allowed
State of H.P. and Others Vs Shiam Lal Sharma
High Court Of Himachal Pradesh · (2008) 2 ShimLC 385
Constitution of India, 1950 — Article 226, 227
High Courts14 Aug 2008Dismissed
Naranjan Chauhan Vs State of H.P. and Others
High Court Of Himachal Pradesh · AIR 2009 HP 10 : (2008) 2 ShimLC 435
Partnership Act, 1932 — Section 69(2)
High Courts14 Aug 2008Allowed
Suresh Gaggal Vs Income Tax Officer
High Court Of Himachal Pradesh · (2009) 221 CTR 96 : (2009) 180 TAXMAN 90
Income Tax Act, 1961 — Section 36(1)(vii), 36(2), 36(2)(iii)
High Courts13 Aug 2008Dismissed
Sanjeev Kumar Verma Vs State Bank of India and Others
High Court Of Himachal Pradesh · (2008) 3 ShimLC 328
Constitution of India, 1950 — Article 14, 16
High Courts13 Aug 2008Allowed
Lion Textile Industries Vs H.P. Financial Corporation and Others
High Court Of Himachal Pradesh · (2008) 3 ShimLC 310
Limitation Act, 1963 — Article 137State Financial Corporations Act, 1951 — Section 32G
High Courts12 Aug 2008Dismissed
Bidhi Chand Vs Smt. Kanta Devi
High Court Of Himachal Pradesh · (2008) 2 ShimLC 397
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts12 Aug 2008Dismissed
Commissioner of Income Tax Vs Gopal Associates
High Court Of Himachal Pradesh · (2009) 222 CTR 307
High Courts11 Aug 2008
Bhoop Singh Vs Puran Chand and Others, Bhagirathi and Others and Durga Devi and Others
High Court Of Himachal Pradesh · (2009) ACJ 1031 : (2008) 2 ShimLC 525
High Courts11 Aug 2008Allowed
Ashok Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2008) 2 ShimLC 452
Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 61
High Courts08 Aug 2008Dismissed
Parveen Kumar Vs Commissioner of Income Tax and Another
High Court Of Himachal Pradesh · (2009) 310 ITR 192
Income Tax Act, 1961 — Section 158BB, 158BC
High Courts08 Aug 2008Dismissed
Commissioner of Income Tax Vs Rameshwar Lal Ahuja Rameshwar Lal Ahuja Vs Commissioner of Income Tax
High Court Of Himachal Pradesh · (2009) 312 ITR 216 : (2008) 3 ShimLC 39
Income Tax Act, 1961 — Section 132, 158BB, 158BC, 271(1)(b)
High Courts06 Aug 2008Allowed
Surinder Nath Vs CWT
High Court Of Himachal Pradesh · (2009) 222 CTR 408
Wealth Tax Act, 1957 — Section 7
High Courts06 Aug 2008Allowed
Commissioner of Income Tax Vs United Vanaspati Ltd.
High Court Of Himachal Pradesh · (2008) 218 CTR 524 : (2010) 187 TAXMAN 20
Income Tax Act, 1961 — Section 115J, 234B, 234C
High Courts05 Aug 2008Dismissed
State of H.P. Vs Chet Ram
High Court Of Himachal Pradesh · (2008) 2 ShimLC 382
Punjab Excise Act, 1914 — Section 61(1)(a)
High Courts05 Aug 2008Dismissed
Himachal Road Transport Corporation and Another Vs Jarnail Singh and Others
High Court Of Himachal Pradesh · (2009) ACJ 2807 : (2008) 3 ShimLC 10
Penal Code, 1860 (IPC) — Section 279, 338
High Courts04 Aug 2008Allowed
Surender Singh Vs Smt. Jai Manti Devi and Others
High Court Of Himachal Pradesh · (2009) ACJ 503 : (2008) 2 ShimLC 533
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 4Motor Vehicles Act, 1988 — Section 166
High Courts04 Aug 2008Dismissed
National Insurance Company Limited Vs Smt. Chimna Devi and Others
High Court Of Himachal Pradesh · (2010) ACJ 1854 : (2008) 2 ShimLC 394
Motor Vehicles Act, 1988 — Section 14
High Courts04 Aug 2008Dismissed
Commissioner of Income Tax Vs Engineering Innovation Ltd.
High Court Of Himachal Pradesh · (2008) 218 CTR 596 : (2010) 327 ITR 392 : (2009) 178 TAXMAN 237
Income Tax Act, 1961 — Section 35(1), 35(1)(i), 35(1)(iv), 35(2B)(iii), 35(3)