High Courts01 Jan 2008Allowed
Ramesh Kumar Sharma Vs Smt. Akash Sharma
High Court Of Himachal Pradesh · AIR 2008 HP 78 : (2008) 2 DMC 315 : (2008) 1 ShimLC 399
Hindu Marriage Act, 1955 — Section 13(1)(a), 13(1)(b)
COURT ARCHIVE
341 judgments · page 18 of 18
High Court Of Himachal Pradesh · AIR 2008 HP 78 : (2008) 2 DMC 315 : (2008) 1 ShimLC 399