High Courts26 Feb 2008Dismissed
State of Himachal Pradesh Vs Jawahar Lal and Another
High Court Of Himachal Pradesh · (2008) 3 ShimLC 401
Evidence Act, 1872 — Section 25Forest Act, 1927 — Section 41, 42Penal Code, 1860 (IPC) — Section 120B, 379
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2008
341 judgments · page 17 of 18
High Courts25 Feb 2008
Him Ispat Mazdoor Sangh and Others Vs Presiding Officer and Others
High Court Of Himachal Pradesh · (2008) 3 LLJ 453
Industrial Disputes Act, 1947 — Section 33
High Courts25 Feb 2008Dismissed
Sunil Kumar Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2008) 2 ShimLC 75
Himachal Pradesh Village Common Lands Vested and Utilization (Amendment) Act, 1987 — Section 8Himachal Pradesh Village Common Lands Vesting and Utilization Act, 1974 — Section 2, 3, 6, 8Himachal Pradesh Village Common Lands Vesting and Utilization Rules, 1975 — Rule 2, 3, 4, 6, 8
High Courts25 Feb 2008Allowed
Prakash Chand and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2008) 2 ShimLC 71
Himachal Pradesh Holdings (Consolidation and Prevention of Fragmentation) Act, 1971 — Section 30(2), 30(3), 54
High Courts25 Feb 2008Allowed
Mohinder Pal Vs State of H.P.
High Court Of Himachal Pradesh · (2008) 2 ShimLC 33
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 354, 376, 511
High Courts25 Feb 2008Dismissed
Bharat Steel Enterprises Vs Soma Devi and Others
High Court Of Himachal Pradesh · (2008) 2 ShimLC 51
Civil Procedure Code, 1859 — Order 2 Rule 2, Order 2 Rule 2(3), Order 2 Rule 4, 10Constitution of India, 1950 — Article 226Contract Act, 1872 — Section 23
High Courts11 Jan 2008
State of H.P. Vs Dinesh Kumar
High Court Of Himachal Pradesh · (2008) CriLJ 2024
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 279, 304A
High Courts11 Jan 2008Dismissed
Shashi Films (P) Ltd. Vs Rajinder Kaushal
High Court Of Himachal Pradesh · AIR 2008 HP 90 : (2008) 1 ShimLC 491
Constitution of India, 1950 — Article 226Consumer Protection Act, 1986 — Section 15, 24
High Courts11 Jan 2008Dismissed
Smt. Kamla Devi Vs Ram Kishan and Others
High Court Of Himachal Pradesh · (2008) ACJ 2563 : AIR 2008 HP 84 : (2008) 4 RCR(Civil) 810 : (2008) 1 ShimLC 437
Motor Vehicles Act, 1988 — Section 140, 163A, 166
High Courts11 Jan 2008Dismissed
Madan Lal and Another Vs Braham Dass alias Brahmu and Another
High Court Of Himachal Pradesh · AIR 2008 HP 71 : (2008) 1 ShimLC 427
Hindu Succession Act, 1956 — Section 22
High Courts10 Jan 2008Allowed
Smt. Darshanu Vs Shri Shishupal and Others
High Court Of Himachal Pradesh · (2008) ACJ 2529 : (2008) 1 ShimLC 447
High Courts10 Jan 2008
H.P. Mineral and Industrial Development Corpn. Vs Commissioner of Income Tax
High Court Of Himachal Pradesh · (2008) 217 CTR 388 : (2008) 302 ITR 120
Income Tax Act, 1961 — Section 256(2)
High Courts10 Jan 2008Dismissed
New India Assurance Company Ltd. Vs Vikash Sharma and Others
High Court Of Himachal Pradesh · (2008) ACJ 2572 : (2008) 1 ShimLC 451
Motor Vehicles Act, 1988 — Section 2(16), 2(17)
High Courts09 Jan 2008Dismissed
Baldev Singh and Others Vs Siri Ram
High Court Of Himachal Pradesh · (2008) 1 ShimLC 421
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 100
High Courts09 Jan 2008Allowed
State of H.P. Vs Jagdish Raj Khatta
High Court Of Himachal Pradesh · (2008) CriLJ 2574
Arms Act, 1959 — Section 30Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 306, 498A
High Courts08 Jan 2008
State of H.P. Vs Birbal and Others
High Court Of Himachal Pradesh · (2008) CriLJ 2312
Penal Code, 1860 (IPC) — Section 147, 149, 302, 307
High Courts02 Jan 2008
Commissioner of Income Tax Vs Masaddi Ram Ganga Ram
High Court Of Himachal Pradesh · (2008) 01 SHI CK 0015
Income Tax Act, 1961 — Section 256(2), 32
High Courts02 Jan 2008Allowed
Santosh Kumar and Others Vs State of H.P.
High Court Of Himachal Pradesh · (2008) CriLJ 1988
Penal Code, 1860 (IPC) — Section 302, 34
High Courts02 Jan 2008Allowed
Punjab National Bank Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2008) 1 ShimLC 409 : (2008) 15 VST 365
Himachal Pradesh General Sales Tax Act, 1968 — Section 16B
High Courts02 Jan 2008
Commissioner of Income Tax Vs Dalip Chand and Sons Dalip Chand and Sons Vs Commissioner of Income Tax
High Court Of Himachal Pradesh · (2008) 301 ITR 276 : (2008) 1 ShimLC 394
Income Tax Act, 1961 — Section 40A(3)