High Courts31 Mar 2008
Mohan Meakin Breweries Ltd. Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2008) 1 ShimLC 505
Himachal Pradesh General Sales Tax Act, 1968 — Section 41, 41(A)(ii)
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2008
341 judgments · page 15 of 18
High Courts31 Mar 2008
Rakesh Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2008) CriLJ 2924 : (2008) 2 ShimLC 28
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50
High Courts31 Mar 2008Allowed
Gurmail Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2008) 2 ShimLC 39
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 42, 50, 55, 57
High Courts28 Mar 2008Allowed
Kapoor Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2008) 2 ShimLC 82
High Courts28 Mar 2008
Secretary, H.P.P.W.D. and Others Vs Tunglu
High Court Of Himachal Pradesh · (2008) 3 ShimLC 493
Land Acquisition Act, 1894 — Section 4
High Courts28 Mar 2008Allowed
State of Himachal Pradesh Vs Varinder Kumar
High Court Of Himachal Pradesh · (2008) CriLJ 4175 : (2008) 2 ShimLC 13
Penal Code, 1860 (IPC) — Section 279, 337, 338
High Courts27 Mar 2008Dismissed
State of H.P. Vs Harvinder Singh and Others
High Court Of Himachal Pradesh · (2008) 2 ShimLC 229 : (2008) 2 ShimLC 21
Penal Code, 1860 (IPC) — Section 302, 323, 34, 365
High Courts26 Mar 2008
Swaran Singh Chahal Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (2008) 119 FLR 274 : (2008) 2 ShimLC 96
High Courts26 Mar 2008Dismissed
H.P. State Forest Corporation Ltd. Vs Narmada Devi and Others
High Court Of Himachal Pradesh · (2009) ACJ 1567 : (2008) 118 FLR 458 : (2008) 1 ShimLC 500
Workmens Compensation Act, 1923 — Section 3(1)
High Courts26 Mar 2008
Ramesh Chand Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2008) 2 ShimLC 85
Constitution of India, 1950 — Article 14, 16, 234, 309
High Courts26 Mar 2008
Bhagat Ram Vs State of H.P.
High Court Of Himachal Pradesh · (2008) CriLJ 3276
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 302, 304II
High Courts24 Mar 2008Dismissed
Chuni Lal Vs Mohinder Singh and Others
High Court Of Himachal Pradesh · (2011) 1 ShimLC 144
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2, Order 6 Rule 4Evidence Act, 1872 — Section 68Succession Act, 1925 — Section 63
High Courts24 Mar 2008Allowed
Vijay Kumar and Another Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2008) 2 ShimLC 4
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 320, 325, 326, 34
High Courts20 Mar 2008Allowed
Puran Chand and Another, Lehk Raj and Jeevan Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2008) 1 ShimLC 460
Criminal Procedure Code, 1973 (CrPC) — Section 154Penal Code, 1860 (IPC) — Section 147, 149, 302, 452
High Courts20 Mar 2008
Chenab Textile Mills Ltd. Vs R.G.B.J. Silk Mills Pvt. Ltd. and Others
High Court Of Himachal Pradesh · (2008) 1 ShimLC 468
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts20 Mar 2008Allowed
Nathu Ram Vs State of H.P.
High Court Of Himachal Pradesh · (2008) 2 ShimLC 1
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 29
High Courts20 Mar 2008Allowed
State of H.P. Vs Chain Singh
High Court Of Himachal Pradesh · (2008) 2 ShimLC 120
Penal Code, 1860 (IPC) — Section 323, 376, 506
High Courts20 Mar 2008
Citizen Softwares Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (2008) 216 CTR 72 : (2008) 171 TAXMAN 240
Income Tax Act, 1961 — Section 245D, 245D(2A), 245H
High Courts18 Mar 2008Dismissed
H.P. Housing Board Vs Rajeev Bros.
High Court Of Himachal Pradesh · (2008) 1 ShimLC 515
Limitation Act, 1963 — Article 113
High Courts17 Mar 2008Dismissed
Munni Lal Vs Nomi and Another
High Court Of Himachal Pradesh · (2008) 3 ShimLC 444
Himachal Pradesh Land Revenue Act, 1954 — Section 123