High Courts19 Sept 2008Allowed
The Oriental Insurance Company Ltd. Vs Smt. Maya and Others
High Court Of Himachal Pradesh · (2009) ACJ 2419 : (2009) 1 ShimLC 104
Motor Vehicles Act, 1988 — Section 147
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2008
341 judgments · page 5 of 18
High Courts17 Sept 2008
Chief Editor Jansata and Another Vs Arun Sen
High Court Of Himachal Pradesh · (2008) 3 ShimLC 193
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 17 Rule 3, Order 9 Rule 13, 151
High Courts17 Sept 2008
Shyam Lal Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2008) 3 ShimLC 370
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts15 Sept 2008
Commr. of Central Excise Vs International Cylinders Pvt. Ltd.
High Court Of Himachal Pradesh · (2010) 255 ELT 68
High Courts15 Sept 2008Allowed
Raju Vs Jasbir Singh and Others
High Court Of Himachal Pradesh · (2009) ACJ 2249
Motor Vehicles Act, 1988 — Section 166
High Courts15 Sept 2008
H.P.S.I.D.C. Vs Manson India Pvt. Ltd. and Others
High Court Of Himachal Pradesh · (2008) 3 ShimLC 300
State Financial Corporations Act, 1951 — Section 29
High Courts15 Sept 2008Dismissed
Smt. Urmila Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2008) 3 ShimLC 480
Medical Termination of Pregnancy Act, 1971 — Section 3
High Courts12 Sept 2008Allowed
Amita Sharma and Others Vs Muni Lal Verma and Others
High Court Of Himachal Pradesh · (2008) 3 ShimLC 442
Motor Vehicles Act, 1988 — Section 166
High Courts11 Sept 2008Dismissed
State Bank of India Vs Anil Kumar Sharma
High Court Of Himachal Pradesh · (2008) 3 ShimLC 359
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts10 Sept 2008Dismissed
Vijay Kumar Vs Presiding Judge, Labour Court and Another
High Court Of Himachal Pradesh · (2009) 2 LLJ 121 : (2008) 3 ShimLC 217 : (2009) 1 SLR 756
Industrial Disputes Act, 1947 — Section 2(s), 25F
High Courts10 Sept 2008Allowed
Anita Mahendru and Others Vs Kailash Verma and Others
High Court Of Himachal Pradesh · (2009) ACJ 1338
Motor Vehicles Act, 1988 — Section 166
High Courts09 Sept 2008Allowed
Surjeet Kaur Vs Shamsher Singh and Others
High Court Of Himachal Pradesh · (2009) ACJ 1325
Motor Vehicles Act, 1988 — Section 166
High Courts09 Sept 2008
New India Assurance Company Vs Durgi Devi and Others Durgi Devi Vs New India Assurance Company and Others
High Court Of Himachal Pradesh · (2009) ACJ 1851 : (2008) 3 ShimLC 314
Motor Vehicles Act, 1988 — Section 133
High Courts09 Sept 2008Allowed
The Oriental Insurance Company Limited Vs Vidya Devi and Others
High Court Of Himachal Pradesh · (2009) ACJ 1434 : (2009) 1 ShimLC 99
Motor Vehicles Act, 1939 — Section 11
High Courts08 Sept 2008Allowed
Smt. Rajo Devi Vs Kailash Giri Bus Service Society and Others
High Court Of Himachal Pradesh · (2008) 3 ShimLC 318
Motor Vehicles Act, 1988 — Section 166
High Courts04 Sept 2008
Prem Lata Dutta and Another Vs Ajay Kumar Rana and Others
High Court Of Himachal Pradesh · (2009) ACJ 1521 : (2008) 3 ShimLC 200
Motor Vehicles Act, 1988 — Section 166
High Courts03 Sept 2008
Commissioner, Central Excise Vs Fermenta Pharma Biodil Ltd.
High Court Of Himachal Pradesh · (2008) 3 ShimLC 290
Central Excises and Salt Act, 1944 — Section 11A(1)Finance Act, 2000 — Section 10
High Courts03 Sept 2008Dismissed
Commissioner of Central Excise Vs Steel Strips Alloys Ltd. and Another
High Court Of Himachal Pradesh · (2008) 3 ShimLC 474
High Courts03 Sept 2008Allowed
Yash Pal Gupta Vs Comptroller and Auditor General of India and Others
High Court Of Himachal Pradesh · (2008) 3 ShimLC 528
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 32
High Courts01 Sept 2008Dismissed
National Insurance Company Ltd. Vs Lalita Devi and Others
High Court Of Himachal Pradesh · (2008) 3 ShimLC 344
Motor Vehicles Act, 1988 — Section 173