High Courts29 Aug 2008Dismissed
Vijay Kumar Sood Vs Neeraj Acharya and Others
High Court Of Himachal Pradesh · (2008) 3 ShimLC 376
Civil Procedure Code, 1908 (CPC) — Section 80
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2008
341 judgments · page 6 of 18
High Courts28 Aug 2008
Kalawati and Others Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2008) 3 ShimLC 295
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts27 Aug 2008Dismissed
Commissioner of Income Tax Vs Kangra Co-operative Bank Ltd.
High Court Of Himachal Pradesh · (2009) 221 CTR 192 : (2009) 309 ITR 106 : (2008) 2 ShimLC 521 : (2009) 183 TAXMAN 72
Himachal Pradesh Co-operative Societies Act, 1968 — Section 57
High Courts27 Aug 2008Allowed
Satluj Jal Vidyut Nigam Ltd. Vs Continental Foundation Joint Venture
High Court Of Himachal Pradesh · (2008) 2 ShimLC 510
Arbitration and Conciliation Act, 1996 — Section 34, 42
High Courts27 Aug 2008
Excise and Taxation Commissioner Vs Onkar Wine Agency
High Court Of Himachal Pradesh · (2008) 08 SHI CK 0036
Punjab Excise Act, 1914 — Section 80(1)
High Courts27 Aug 2008
Commissioner of Income Tax Vs H.P. State Civil Supplies Corporation Ltd.
High Court Of Himachal Pradesh · (2009) 223 CTR 155 : (2009) 309 ITR 102
Income Tax Act, 1961 — Section 145
High Courts27 Aug 2008Dismissed
Anand Enterprises and Another Vs State of H.P and Another
High Court Of Himachal Pradesh · (2008) 2 ShimLC 400
Himachal Pradesh Entertainments Duty Act, 1968 — Section 12(3)
High Courts27 Aug 2008
S.E. Hydel Circle Vs Addl. Excise and Taxation Commissioner
High Court Of Himachal Pradesh · (2008) 08 SHI CK 0006
Electricity Act, 1910 — Section 26Himachal Pradesh General Sales Tax Act, 1968 — Section 2(j)(iv)
High Courts27 Aug 2008Allowed
Commissioner of Income Tax Vs Chander Prakash Gupta
High Court Of Himachal Pradesh · (2008) 220 CTR 477
Income Tax Act, 1961 — Section 143(3), 64(2)(ii)Voluntary Disclosure of Income Scheme, 1997 — Section 68(2)
High Courts27 Aug 2008Allowed
Union of India (UOI) Vs Ganga Ram and Another
High Court Of Himachal Pradesh · (2008) 3 ShimLC 497
Constitution of India, 1950 — Article 226, 227
High Courts26 Aug 2008Dismissed
Smt. Sarswati Devi and Others Vs Smt. Bimla Rani and Others
High Court Of Himachal Pradesh · (2008) 2 ShimLC 407
Motor Vehicles Act, 1988 — Section 166
High Courts26 Aug 2008Dismissed
Juggal Kishore Sharma Vs Patiala Distillers and Manufactures Pvt. Ltd.
High Court Of Himachal Pradesh · (2008) 3 ShimLC 448
High Courts25 Aug 2008Dismissed
Smt. Bhekhalu Devi Vs Smt. Ram Ditti and Others
High Court Of Himachal Pradesh · (2009) 1 ShimLC 107 : (2008) 2 ShimLC 412
Himachal Pradesh Land Revenue Act, 1954 — Section 129
High Courts25 Aug 2008Allowed
Smt. Lata and Another Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (2009) 1 ShimLC 107
Land Acquisition Act, 1894 — Section 4
High Courts23 Aug 2008Dismissed
Ranjeet Singh Vs Shyam Lal
High Court Of Himachal Pradesh · (2009) 1 ShimLC 72
Criminal Procedure Code, 1973 (CrPC) — Section 311, 313, 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts21 Aug 2008
Aar Kay Traders Vs Satish Electronics
High Court Of Himachal Pradesh · (2009) 3 ShimLC 139 : (2008) 3 ShimLC 44
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 19, Order 5 Rule 9, Order 9 Rule 7Constitution of India, 1950 — Article 227
High Courts21 Aug 2008Dismissed
Charan Dass Vs State of H.P. and Others
High Court Of Himachal Pradesh · AIR 2009 HP 1
Land Acquisition Act, 1894 — Section 12, 18(1), 30
High Courts21 Aug 2008Dismissed
Balak Ram Vs Rasil Singh and Others
High Court Of Himachal Pradesh · (2009) CriLJ 181
Criminal Procedure Code, 1973 (CrPC) — Section 133, 147, 147(3)
High Courts19 Aug 2008
Surinder Mohan Katwal Vs State of H.P.
High Court Of Himachal Pradesh · (2009) CriLJ 55 : (2008) 2 ShimLC 449
Penal Code, 1860 (IPC) — Section 120B, 420, 468, 471Prevention of Corruption Act, 1988 — Section 13(1)(d)
High Courts18 Aug 2008
Shri Shiv Charan Verma Vs Shri Shiv Parshad
High Court Of Himachal Pradesh · (2008) 2 ShimLC 388
Evidence Act, 1872 — Section 34