COURT ARCHIVE

High Court Of Himachal Pradesh judgments, 1976

133 judgments · page 5 of 7

High Courts17 May 1976Allowed

Jubilee Highways Transport Company (P) Ltd. and Another Vs State Transport Appellate Tribunal and Others

High Court Of Himachal Pradesh · AIR 1977 HP 30 : (1976) 5 ILR HP 416

Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 47, 57, 62

High Courts07 May 1976

Amar Singh Vs The State of Himachal Pradesh

High Court Of Himachal Pradesh · (1976) CriLJ 1627 : (1976) 5 ILR HP 447

Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1988 — Section 5(2)

High Courts03 May 1976Allowed

Dr. K.P. Pandey Vs The Himachal Pradesh University etc.

High Court Of Himachal Pradesh · (1976) 5 ILR HP 355

Himachal Pradesh University Act, 1970 — Section 12, 18, 21(2), 6(1), 9

High Courts03 May 1976Dismissed

Vasdev etc. Vs Ram Singh

High Court Of Himachal Pradesh · (1976) 5 ILR HP 424

High Courts03 May 1976Dismissed

Vasdev and Others Vs Ram singh

High Court Of Himachal Pradesh · (1977) ShimLC 212

High Courts03 May 1976Allowed

Dr. K.P. Pandey, Director Correspondence Courses. cum- Professor of Education, H.P. University Vs The Himachal Pradesh University and Others

High Court Of Himachal Pradesh · (1977) ShimLC 66

Himachal Pradesh University Act, 1970 — Section 12, 18, 21(2), 45, 6(1)Himachal Pradesh University First Ordinance, 1973 — Ordinance 23(2), Ordinance 35.7, Ordinance 4.5

High Courts03 May 1976Dismissed

Chetu Vs Massadi and Another

High Court Of Himachal Pradesh · (1977) ShimLC 220

Himachal Pradesh Land Revenue Act, 1954 — Section 14, 15, 17, 17(1), 17(3)

High Courts30 Apr 1976Dismissed

Massom Khan Vs Chand alias Chandu etc.

High Court Of Himachal Pradesh · (1976) 5 ILR HP 335

Civil Procedure Code, 1908 (CPC) — Section 100, 21Himachal Pradesh Abolition of Big Landed Estates and Land Reforms Act, 1953 — Section 11, 11(1), 11(2), 54Himachal Pradesh Abolition of Big Landed Estates and Land Reforms Rules, 1955 — Rule 11

High Courts30 Apr 1976Dismissed

Daya Ram Vs Gian Chand

High Court Of Himachal Pradesh · (1976) 5 ILR HP 314

Civil Procedure Code, 1908 (CPC) — Section 24, 26, 27Constitution of India, 1950 — Article 227Himachal Pradesh Urban Rent Control Act, 1971 — Section 2, 23A(2)

High Courts29 Apr 1976Allowed

Sh. Karam Singh Vs Ram Rachhpal Singh and Others

High Court Of Himachal Pradesh · (1977) ShimLC 115

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 14, Order 6 Rule 15

High Courts28 Apr 1976Dismissed

Amrit Lal and Others Vs Smt. Delumbi Devi and Another

High Court Of Himachal Pradesh · (1977) ShimLC 194

High Courts28 Apr 1976Dismissed

Amar Chand Vs Firm Dasondhi Mal Kuljas Rai and Others

High Court Of Himachal Pradesh · AIR 1977 HP 58 : (1976) 5 ILR HP 326

Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 17 Rule 3, Order 43 Rule 1, Order 9 Rule 13

High Courts28 Apr 1976Dismissed

Amrit Lal and Others Vs Delumbi Devi

High Court Of Himachal Pradesh · (1976) 5 ILR HP 332

High Courts27 Apr 1976Dismissed

Suram Singh Vs State of Himachal Pradesh etc.

High Court Of Himachal Pradesh · (1976) 5 ILR HP 305

Constitution of India, 1950 — Article 226East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 21, 23, 23(2), 42Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 43

High Courts27 Apr 1976Dismissed

Lakshmi Chand Sood Vs Shankar Lal Pal

High Court Of Himachal Pradesh · AIR 1976 HP 16 : (1976) 5 ILR HP 284

Constitution of India, 1950 — Article 20(1)Himachal Pradesh Urban Rent Control Act, 1971 — Section 14(2), 5, 7, 8

High Courts27 Apr 1976Allowed

The State of Himachal Pradesh and Others Vs Himachal Rice Mills

High Court Of Himachal Pradesh · AIR 1977 HP 12 : (1977) ShimLC 93

Constitution of India, 1950 — Article 133(1)Himachal Pradesh Rice Procurement (Price Control) Order, 1974 — Section 3(3B)

High Courts23 Apr 1976Dismissed

Suraj Mani and Another Vs Kishori Lal

High Court Of Himachal Pradesh · AIR 1976 HP 74 : (1977) ShimLC 91

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 22 Rule 5, 11, 2(11)

High Courts23 Apr 1976Dismissed

Simla Wholesale Mart Vs Baishnodas Kishori Lal Bhalla and Others

High Court Of Himachal Pradesh · AIR 1977 HP 29 : (1977) ShimLC 119

Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6

High Courts23 Apr 1976Dismissed

Almu Vs Gusaoon

High Court Of Himachal Pradesh · AIR 1977 HP 33 : (1977) ShimLC 206

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17

High Courts20 Apr 1976Allowed

Karam Singh Vs Ram Rachhpal Singh and Others

High Court Of Himachal Pradesh · AIR 1977 HP 28 : (1976) 5 ILR HP 312

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 11, Order 6 Rule 15