High Courts16 Jan 1976Dismissed
Naurang Singh Vs The State
High Court Of Himachal Pradesh · (1977) ShimLC 330
Criminal Procedure Code, 1973 (CrPC) — Section 154Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 307, 394
COURT ARCHIVE
133 judgments · page 7 of 7
High Court Of Himachal Pradesh · (1977) ShimLC 330
High Court Of Himachal Pradesh · (1976) 5 ILR HP 162
High Court Of Himachal Pradesh · (1976) 5 ILR HP 147
High Court Of Himachal Pradesh · AIR 1976 HP 75 : (1977) ShimLC 79
High Court Of Himachal Pradesh · (1977) ShimLC 130
High Court Of Himachal Pradesh · (1976) 5 ILR HP 137
High Court Of Himachal Pradesh · (1977) ShimLC 98
High Court Of Himachal Pradesh · (1977) ShimLC 179
High Court Of Himachal Pradesh · (1976) 5 ILR HP 132
High Court Of Himachal Pradesh · (1976) 5 ILR HP 76
High Court Of Himachal Pradesh · AIR 1977 HP 56
High Court Of Himachal Pradesh · (1977) ShimLC 125
High Court Of Himachal Pradesh · AIR 1976 HP 80 : (1977) ShimLC 113