High Courts11 Jun 1976Allowed
Parshotam Chand Vs The State of Himachal Pradesh
High Court Of Himachal Pradesh · (1976) 5 ILR HP 544
Criminal Procedure Code, 1973 (CrPC) — Section 167, 167(2), 439Penal Code, 1860 (IPC) — Section 302
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 1976
133 judgments · page 4 of 7
High Courts11 Jun 1976
Parshotam Chand Vs The State of H.P.
High Court Of Himachal Pradesh · (1977) ShimLC 174
Criminal Procedure Code, 1973 (CrPC) — Section 167, 167(2), 439Penal Code, 1860 (IPC) — Section 302
High Courts08 Jun 1976Dismissed
Ran Singh Vs Sagar Chand
High Court Of Himachal Pradesh · AIR 1977 HP 21 : (1977) ShimLC 105
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13(3)Transfer of Property Act, 1882 — Section 106, 111, 113
High Courts08 Jun 1976Dismissed
Hiraman and Another Vs The State of Himachal Pradesh
High Court Of Himachal Pradesh · (1976) 5 ILR HP 527
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts08 Jun 1976Dismissed
Shri Hiraman and Another Vs The State of Himachal Pradesh
High Court Of Himachal Pradesh · (1977) ShimLC 116
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts04 Jun 1976Dismissed
Sri. Lal Singh Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (1977) ShimLC 123
High Courts29 May 1976Dismissed
Smt. Shibi and Another Vs The State of H.P.
High Court Of Himachal Pradesh · (1977) ShimLC 102
Criminal Procedure Code, 1973 (CrPC) — Section 362, 482Penal Code, 1860 (IPC) — Section 302, 380
High Courts28 May 1976Dismissed
Bhima Nand etc. Vs The State of Himachal Pradesh
High Court Of Himachal Pradesh · (1976) 5 ILR HP 434
Criminal Procedure Code, 1973 (CrPC) — Section 362, 482, 561APenal Code, 1860 (IPC) — Section 325, 34
High Courts28 May 1976
Smt. Shibi and Another Vs The State of Himachal Pradesh
High Court Of Himachal Pradesh · (1977) CriLJ 110 : (1976) 5 ILR HP 403
Criminal Procedure Code, 1973 (CrPC) — Section 362Penal Code, 1860 (IPC) — Section 302, 380
High Courts28 May 1976Dismissed
Bhima Nand and Others Vs The State of Himachal Pradesh
High Court Of Himachal Pradesh · (1977) ShimLC 201
Criminal Procedure Code, 1973 (CrPC) — Section 362, 482Penal Code, 1860 (IPC) — Section 325, 34
High Courts27 May 1976Allowed
The State of Himachal Pradesh Vs Singla Brothers and Others
High Court Of Himachal Pradesh · (1976) 5 ILR HP 378
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 4(2), 452, 452(1), 517
High Courts26 May 1976Dismissed
Khyali Ram etc. Vs Mast Ram etc.
High Court Of Himachal Pradesh · AIR 1977 HP 41 : (1976) 5 ILR HP 391
Civil Procedure Code, 1908 (CPC) — Section 144Punjab Village Common Lands (Regulation) Act, 1961 — Section 2
High Courts24 May 1976Allowed
State of Himachal Pradesh Vs Ishwar Chand
High Court Of Himachal Pradesh · (1976) 5 ILR HP 428
Constitution of India, 1950 — Article 132, 134, 134(1)Criminal Procedure Code, 1973 (CrPC) — Section 197, 438, 439Defence and Internal Security of India Act, 1971 — Section 12
High Courts24 May 1976Allowed
State of Himanchal Pradesh Vs Ishwar Chand
High Court Of Himachal Pradesh · (1977) ShimLC 188
Constitution of India, 1950 — Article 132, 134Criminal Procedure Code, 1973 (CrPC) — Section 197, 438, 439Defence and Internal Security of India Act, 1971 — Section 12
High Courts23 May 1976Dismissed
G.S. Shekhar Vs The State of Himachal Pradesh
High Court Of Himachal Pradesh · (1977) ShimLC 110
Constitution of India, 1950 — Article 134(1), 311Criminal Procedure Code, 1973 (CrPC) — Section 561APenal Code, 1860 (IPC) — Section 420, 468, 471, 511
High Courts21 May 1976Dismissed
Major General Jai Singh Vs The State of Himachal Pradesh
High Court Of Himachal Pradesh · (1978) ShimLC 157
Forest Act, 1927 — Section 38Himachal Pradesh Ceiling on Land Holdings Act, 1972 — Section 10, 10(2), 20, 20(1), 20(2)Punjab Security of Land Tenures Act, 1953 — Section 2(8)
High Courts19 May 1976Dismissed
Devi Ram and Others Vs Ram Rattan and Another
High Court Of Himachal Pradesh · (1977) ShimLC 217
Civil Procedure Code, 1908 (CPC) — Section 2(12)Himachal Pradesh Abolition of Big Landed Estates and Land Reforms Act, 1953 — Section 30Punjab Tenancy Act, 1887 — Section 14, 9
High Courts18 May 1976
Lobsang Khampa and Others Vs Sunam Ram
High Court Of Himachal Pradesh · AIR 1977 HP 23 : (1976) 5 ILR HP 534
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 1, Order 2 Rule 3
High Courts17 May 1976Dismissed
Roshan Lal Vs Ratto
High Court Of Himachal Pradesh · AIR 1977 HP 10 : (1976) 5 ILR HP 405
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2
High Courts17 May 1976Dismissed
J.P. Chetrath Vs Shamboo Dayal
High Court Of Himachal Pradesh · (1976) 5 ILR HP 409
Civil Procedure Code, 1908 (CPC) — Section 115East Punjab Urban Rent Restriction Act, 1949 — Section 12(2), 13, 13(2), 13(3), 15(5)