High Courts27 Jul 1976

Buta Ram Moti Ram Vs The State

High Court Of Himachal Pradesh · (1977) CriLJ 630 : (1977) ShimLC 185

Criminal Procedure Code, 1973 (CrPC) — Section 397(2), 484Penal Code, 1860 (IPC) — Section 201, 302
High Courts23 Jul 1976Dismissed

Gurdas Ram and Others Vs Raghbir Chand and Others

High Court Of Himachal Pradesh · (1977) ShimLC 241

Punjab Gram Panchayat Act, 1952 — Section 97Punjab Village Common Lands (Regulation) Act, 1961 — Section 4, 4(1), 5(1)Punjab Village Common Lands (Regulation) Rules, 1964 — Rule 3(2)
High Courts11 Jun 1976Dismissed

Onkar Nath Vs Ved Viyas

High Court Of Himachal Pradesh · (1977) ShimLC 231

Civil Procedure Code, 1908 (CPC) — Section 151East Punjab Urban Rent Restriction Act, 1949 — Section 13, 16