High Courts13 Dec 2007Dismissed
Municipal Commissioner, Vadodara Mahanagar Seva Sadan Vs Vinodbhai Gordhanbhai Solanki
Gujarat High Court · (2008) 1 GLH 204
Constitution of India, 1950 — Article 14, 227
COURT ARCHIVE
Gujarat High Court judgments
35,387 judgments · page 963 of 1,770
High Courts13 Dec 2007Allowed
Gujarat State and Another Vs Ramdevsinh Madhubhai Chudasama
Gujarat High Court · (2008) 1 GLH 282
Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 13(l)(d), 13(l)(e)
High Courts12 Dec 2007Dismissed
Assistant Commissioner of Income Tax Vs Prithviraj Bhoorchand
Gujarat High Court · (2009) 310 ITR 88 : (2009) 176 TAXMAN 156
Income Tax Act, 1961 — Section 80I
High Courts12 Dec 2007
Commissioner of Income Tax Vs Shastra Investment Pvt. Ltd.
Gujarat High Court · (2007) 12 GUJ CK 0048
Income Tax Act, 1961 — Section 256(2)
High Courts12 Dec 2007Allowed
Ratanben I. Parmar Vs State of Gujarat and Others
Gujarat High Court · (2008) 1 GLH 128
Gujarat Civil Services (Discipline and Appeal) Rules, 1971 — Rule 5(2)
High Courts12 Dec 2007
Arunkumar Kasturlal Shah and Others Vs Gokulsinghji Kishorsinghji Rajput and Others
Gujarat High Court · (2007) 12 GUJ CK 0025
Motor Vehicles Act, 1988 — Section 173
High Courts12 Dec 2007Allowed
Hawa Controls Vs O.L. of Tirupati Foundry Pvt. Ltd. and Others
Gujarat High Court · (2008) 172 CompCas 528 : (2008) 87 SCL 106
Companies Act, 1956 — Section 531, 531A, 536(2)
High Courts12 Dec 2007Dismissed
Apollo Tyres Limited Vs Commission of Labour and Another
Gujarat High Court · (2008) 118 FLR 9 : (2008) 2 LLJ 184
Constitution of India, 1950 — Article 136, 226Industrial Disputes Act, 1947 — Section 10(1), 10(4), 2, 2A, 33
High Courts12 Dec 2007Dismissed
Union of India (UOI) and Others Vs A.P. Srivastava
Gujarat High Court · (2008) 1 GLH 133
Constitution of India, 1950 — Article 226, 227, 320
High Courts11 Dec 2007
Maruti Chemicals Vs Harihar Chem Limited
Gujarat High Court · (2007) 12 GUJ CK 0056
High Courts11 Dec 2007
O.L. of Geeta Fabrics P. Ltd. Vs Premjibhai Jethabhai Patel and Others
Gujarat High Court · (2007) 12 GUJ CK 0054
Companies (Court) Rules, 1959 — Rule 127, 130Companies Act, 1956 — Section 441(2), 454, 454(2), 454(3), 454(5)
High Courts11 Dec 2007Dismissed
Vibhagiya Yuvak Mandal Vs State of Gujarat and Others
Gujarat High Court · (2008) 1 GLH 159
Constitution of India, 1950 — Article 227
High Courts11 Dec 2007
ITD Cementation India Ltd and Others Vs Dharmesh M. Patel, Proprietor of M/s. Aastha Engineering Co. and Another
Gujarat High Court · (2008) 1 GLH 76
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 202, 482, 70Penal Code, 1860 (IPC) — Section 114, 120B, 406, 420
High Courts07 Dec 2007
P.T. Chacko Vs Managing Director
Gujarat High Court · (2007) 12 GUJ CK 0047
Constitution of India, 1950 — Article 14, 16, 226
High Courts07 Dec 2007
H.H. Acharya Shri Devendraprasadji Kelavani and Another Vs Prof. H.C. Dave and Others
Gujarat High Court · (2008) 65 GLH 1 : (2008) 1 GLH 65
High Courts06 Dec 2007Dismissed
Shantaba Kanaji Vaghela Vs District Development Officer and Another
Gujarat High Court · AIR 2008 Guj 51 : (2008) 1 GLH 270
Constitution of India, 1950 — Article 226Gujarat Panchayats (Amendment) Act, 1993 — Section 272, 30, 55, 57, 59Penal Code, 1860 (IPC) — Section 114, 408, 409
High Courts06 Dec 2007Dismissed
A.M. Vasavada Vs Chairman and Others
Gujarat High Court · (2007) 12 GUJ CK 0045
Constitution of India, 1950 — Article 14
High Courts06 Dec 2007
Kirpal Rupchand Kotwani Vs Junagadh Municipality and Others
Gujarat High Court · (2008) 2 GLH 369
High Courts06 Dec 2007Dismissed
Trilok Sudhirabhai Pandya Vs The Union of India and Others
Gujarat High Court · (2007) 12 GUJ CK 0038
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 50Petroleum and Minerals Pipelines (Acquisition of Right of User in land) Act, 1962 — Section 10, 10(4), 11(2), 2, 3(1)
High Courts06 Dec 2007
National Textile Coporation Ltd. Vs Ahmedabadni Samasta Modh Champaneri Vanik Gnati and Others
Gujarat High Court · (2008) 2 GLR 1048
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12(3)Sick Textile Undertakings (Nationalisation) Ordinance, 1974 — Section 3, 4, 4(1)Transfer of Property Act, 1882 — Section 111, 114, 13(2)