High Courts05 Dec 2007Allowed
Kamleshkumar Parmar Vs The State of Gujarat and Others
Gujarat High Court · (2008) 2 GLR 1267
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Gujarat High Court judgments
35,387 judgments · page 964 of 1,770
High Courts05 Dec 2007
Santram Grain Suppliers Vs State of Gujarat and Another
Gujarat High Court · (2008) CriLJ 2230 : (2008) 1 GLR 612
Constitution of India, 1950 — Article 226, 227Essential Commodities Act, 1955 — Section 3, 6(A), 7
High Courts05 Dec 2007
Chhaya Grahak Sahkari Bhandar Ltd. Vs State of Gujarat and Others
Gujarat High Court · (2008) 1 GLH 240 : (2008) 1 GLR 667
Constitution of India, 1950 — Article 226
High Courts04 Dec 2007
Sheth Anandji Kalyanji and Another Vs Ajitkumar Dipsinh Barot
Gujarat High Court · (2007) 12 GUJ CK 0044
High Courts04 Dec 2007Dismissed
Nitinsinh Parbatsinh Raol Vs State of Gujarat and Others
Gujarat High Court · (2007) 12 GUJ CK 0029
Constitution of India, 1950 — Article 226
High Courts03 Dec 2007
K.L. Gajjar Vs Managing Director and Another
Gujarat High Court · (2007) 12 GUJ CK 0030
Constitution of India, 1950 — Article 14, 16, 226Gujarat State Civil Supply Corporation Ltd (Discipline and Appeal) Rules, 1984 — Rule 6
High Courts03 Dec 2007Dismissed
Rajendra Babubhai Vakotar Vs Union of India (UOI) and Another
Gujarat High Court · (2008) 118 FLR 56 : (2008) 3 LLJ 746
Bombay Industrial Relations Act, 1946 — Section 25F, 25G, 25NConstitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 25
High Courts30 Nov 2007
Gujarat Inject Ltd. Vs Yogesh R. Mankodi and Others
Gujarat High Court · (2008) 142 CompCas 626 : (2008) 70 GLH 1 : (2008) 1 GLH 70
Companies (Court) Rules, 1959 — Rule 127Companies Act, 1956 — Section 283(1), 454, 454(1), 454(2), 454(3)
High Courts30 Nov 2007
Randhirsinh Dipsinh Parmar Vs State of Gujarat and Others
Gujarat High Court · (2007) 11 GUJ CK 0043
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 169, 173, 202(1), 397Penal Code, 1860 (IPC) — Section 114, 406, 420, 467, 468
High Courts30 Nov 2007Dismissed
Sriprakash Ganpatrai Kejriwal Vs State of Gujarat and Another
Gujarat High Court · (2008) 4 BC 40
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 142
High Courts30 Nov 2007
Vikram Stores and Another Vs S.N. Perfumery Works and Another
Gujarat High Court · AIR 2008 Guj 65 : (2008) 2 GLR 1255 : (2009) 39 PTC 91
Trade Marks Act, 1999 — Section 103, 104, 105, 19, 21
High Courts30 Nov 2007Dismissed
Agriculture Produce Market Committee Vs Bhanderi Dhirubhai Narshibhai
Gujarat High Court · (2008) 117 FLR 819 : (2008) 2 GLR 1153 : (2008) 2 LLJ 396
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 25F
High Courts30 Nov 2007
Thaker Chandrika Prabhashanker and Others Vs Director Education and Others
Gujarat High Court · (2007) 11 GUJ CK 0003
Constitution of India, 1950 — Article 14, 16, 226
High Courts29 Nov 2007Allowed
Rasiklal Bhagwanilal Vs Mavjibhai N. Khambhaliya and Another
Gujarat High Court · (2008) 3 GLH 219
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 2Constitution of India, 1950 — Article 227
High Courts29 Nov 2007Allowed
Diptiben D. Jadhav Vs The State of Gujarat and Others
Gujarat High Court · (2007) 11 GUJ CK 0034
High Courts29 Nov 2007Dismissed
Ashokkuamr Bhavsangbhai Chaudhary Vs The Director of Municipalities and Others
Gujarat High Court · (2007) 11 GUJ CK 0012
Constitution of India, 1950 — Article 226, 25Gujarat Municipalities Act, 1963 — Section 11, 11(1), 31, 32, 33
High Courts29 Nov 2007
Mahida Chhatrasing Gulabsing Vs Mahida Amarsang Mansang and Others
Gujarat High Court · (2008) 1 GLH 213 : (2008) 1 GLR 470
Bombay Prevention of Fragmentation and Consolidation of Holdings Act, 1947 — Section 2(8), 25, 35, 6(1), 6(2)Constitution of India, 1950 — Article 227
High Courts29 Nov 2007
In Re: Safal Realty P. Ltd.
Gujarat High Court · (2008) 146 CompCas 34 : (2010) 98 SCL 39
Companies Act, 1956 — Section 391, 394, 94, 97
High Courts29 Nov 2007Dismissed
I.A. Patel Vs Bharat Sanchar Nigam Limited and Others
Gujarat High Court · (2008) 1 GLH 170
High Courts28 Nov 2007Dismissed
Makwana Purshottambhai Ganeshbhai Vs State of Gujarat and Others
Gujarat High Court · (2008) 1 GLH 320