High Courts28 Nov 2007
Ahmedabad Education Society and Another Vs The Union of India (UOI) and Others
Gujarat High Court · AIR 2008 Guj 42
Civil Procedure Code, 1908 (CPC) — Section 9Right to Information Act, 2005 — Section 11, 11(1), 18, 18(3), 19
COURT ARCHIVE
Gujarat High Court judgments
35,387 judgments · page 965 of 1,770
High Courts28 Nov 2007
Barad Pravinsinh Roopsinh Vs State of Gujarat and Others
Gujarat High Court · (2008) 1 GLH 153
High Courts28 Nov 2007Dismissed
Gujarat Agro Industries Corporation Limited Vs Pravinsinh Babubhai Chauhan
Gujarat High Court · (2007) 11 GUJ CK 0015
Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 2, 25B, 25F, 25G, 25N
High Courts28 Nov 2007Allowed
Mumtazben and Others Vs Mohammad Hanif Ismail Ugharatdar and Others
Gujarat High Court · (2007) 11 GUJ CK 0014
Motor Vehicles Act, 1988 — Section 173
High Courts28 Nov 2007
Sankhla Khetaji Mafaji Vs District Development Officer and Others
Gujarat High Court · (2007) 11 GUJ CK 0013
Bombay Land Revenue Code, 1879 — Section 65, 66, 67, 73Constitution of India, 1950 — Article 226
High Courts28 Nov 2007Dismissed
Adroja Dilipbhai Vashrambhai Vs State of Gujarat and Others
Gujarat High Court · (2008) 1 GLH 176
High Courts27 Nov 2007Dismissed
Sushilaben Prahladbhai Patel and Others Vs Ranjitbhai Ghanshyambhai Thakore and Others
Gujarat High Court · (2007) 11 GUJ CK 0031
Motor Vehicles Act, 1988 — Section 173
High Courts27 Nov 2007Dismissed
V.N. Shah and Others Vs Director of Municipalities and Another
Gujarat High Court · (2007) 27 GLH 740 : (2008) 2 GLR 1450
Constitution of India, 1950 — Article 226
High Courts27 Nov 2007
G.C. Yadav D.S.P. (Wireless) (Retired) Vs Addl. Chief Secretary and Others
Gujarat High Court · (2007) 11 GUJ CK 0017
High Courts27 Nov 2007Dismissed
Kishorchandra R. Dave Vs State of Gujarat and Others
Gujarat High Court · (2007) 11 GUJ CK 0016
Constitution of India, 1950 — Article 226
High Courts27 Nov 2007Allowed
Shraddha Aromatics P. Ltd. Vs Official Liquidator of Global Arya Industries Ltd. and Others
Gujarat High Court · (2009) 147 CompCas 322 : (2009) 94 SCL 288
High Courts26 Nov 2007
Padam Sambhav Jain Vs Union of India (UOI) and Others
Gujarat High Court · (2007) 11 GUJ CK 0036
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 132
High Courts26 Nov 2007
GSRTC Vs Jayshri M. Mody and Others
Gujarat High Court · (2007) 11 GUJ CK 0029
Motor Vehicles Act, 1988 — Section 173
High Courts26 Nov 2007
Kanjibhai Godadbhai Chaudhary Vs The State of Gujarat and Others
Gujarat High Court · (2007) 11 GUJ CK 0018
Gujarat Civil Services (Discipline and Appeal) Rules, 1971 — Rule 5(2)Penal Code, 1860 (IPC) — Section 114, 409, 420, 467, 468
High Courts23 Nov 2007
Union of India (UOI) and Others Vs Jayesh Dhakte
Gujarat High Court · (2007) 11 GUJ CK 0028
Administrative Tribunals Act, 1985 — Section 21(1) , 22(3)Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 17Constitution of India, 1950 — Article 226, 227
High Courts23 Nov 2007
Tourism Corporation of Gujarat Ltd. Vs Kalu Valji Jethwa
Gujarat High Court · (2008) 117 FLR 408 : (2008) 1 GLR 12 : (2008) 1 LLJ 985 : (2009) 2 SLJ 37
Constitution of India, 1950 — Article 311Factories Act, 1948 — Section 2(1), 51, 51(1), 51(2), 52Industrial Disputes Act, 1947 — Section 17B, 2, 2(14), 2(9), 25C
High Courts22 Nov 2007Dismissed
Dhirajlal G. Vadgama Vs Union of India (UOI) and Others
Gujarat High Court · (2008) 119 FLR 147 : (2008) 3 GLH 194
Bombay Industrial Relations Act, 1946 — Section 3(39)Constitution of India, 1950 — Article 226Employees State Insurance Act, 1948 — Section 2(22)
High Courts22 Nov 2007Allowed
Anwar Hussain Satar and Others Vs Gujarat Maritime Board and Others
Gujarat High Court · (2008) 1 GLH 34
Constitution of India, 1950 — Article 12, 136, 21, 226Industrial Disputes Act, 1947 — Section 17B, 33, 33(2)Industrial Employment (Standing Orders) Act, 1946 — Section 10A
High Courts21 Nov 2007Allowed
Babubhai Ambalal Prajapati Vs State of Gujarat and Another
Gujarat High Court · (2007) 11 GUJ CK 0027
Constitution of India, 1950 — Article 226
High Courts21 Nov 2007
Rajeshkumar Kantilal Rami Vs Chairman, GPSC and Others
Gujarat High Court · (2007) 11 GUJ CK 0020