High Courts26 Dec 2007
Smt. Neelam Sharma Vs Union of India (UOI) and Another
Gujarat High Court · (2008) 1 GLH 174
COURT ARCHIVE
Gujarat High Court judgments
35,387 judgments · page 962 of 1,770
High Courts26 Dec 2007Dismissed
Parul Girls'' Polytechnic Institute (Co-education) Vs The State of Gujarat and Others
Gujarat High Court · (2007) 12 GUJ CK 0036
Constitution of India, 1950 — Article 226
High Courts24 Dec 2007
O.L. of Anal Polyesters Pvt. Ltd. Vs Shri Kanubhai Lalbhai Desai and Others
Gujarat High Court · (2007) 12 GUJ CK 0019
Companies (Court) Rules, 1959 — Rule 130Companies Act, 1956 — Section 130, 454, 454(5)
High Courts24 Dec 2007Dismissed
Gadhavi Garavdan Govindbhai Vs Patel Mangabhai Shambhubhai and Others
Gujarat High Court · (2008) 2 GLH 474 : (2008) 1 GLR 840
Bombay Prevention of Fragmentation and Consolidation of Holdings Act, 1947 — Section 9(1)Constitution of India, 1950 — Article 227
High Courts24 Dec 2007
State of Gujarat and Another Vs Gujarat Revenue Tribunal and Another
Gujarat High Court · (2008) 3 GLH 734
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 76, 76(1), 76(1)(c)Constitution of India, 1950 — Article 227Gujarat Agricultural Lands Ceiling Act, 1960 — Section 38
High Courts20 Dec 2007Dismissed
Sachin Water Supply Company Pvt. Ltd. Vs G.I.D.C. and Others
Gujarat High Court · (2007) 12 GUJ CK 0055
Companies Act, 1956 — Section 149, 149(2), 25, 25(2), 25(7)Constitution of India, 1950 — Article 14, 19, 226
High Courts20 Dec 2007Allowed
Rajpipla Nagarpalika Vs State of Gujarat and Others
Gujarat High Court · (2008) 1 GLH 243 : (2008) 2 GLR 1554
Constitution of India, 1950 — Article 227Gujarat Municipalities Act, 1963 — Section 146, 258, 264
High Courts20 Dec 2007
Gujarat State Road Transport Corporation and Another Vs Arjan Raja Virda (Decd.) through his heirs Rajabhai Ranabhai Virda (Father of Decd.) and Others
Gujarat High Court · (2008) 3 GLR 1961
Motor Vehicles Act, 1988 — Section 168, 173
High Courts19 Dec 2007
Gujarat State Co-op. Bank Ltd. Vs State of Gujarat and Others
Gujarat High Court · (2008) 1 GLH 267
Gujarat Co-operative Societies Act, 1961 — Section 81
High Courts18 Dec 2007Dismissed
Mahendrabhai H. Patel and Others Vs State of Gujarat and Others
Gujarat High Court · (2008) 1 GLH 85
Gujarat Municipalities Act, 1963 — Section 260
High Courts18 Dec 2007
Kushal Manojkumar Vyas and Another Vs Commissioner of Primary Education and Others
Gujarat High Court · (2007) 12 GUJ CK 0035
High Courts18 Dec 2007Dismissed
Gujarat Water Supply and Sewerage Board Vs State of Gujarat and Another
Gujarat High Court · (2007) 12 GUJ CK 0034
Constitution of India, 1950 — Article 136, 14, 16, 226Industrial Disputes Act, 1947 — Section 10, 10(1), 10(4), 12(5), 2
High Courts18 Dec 2007
United India Insurance Co. Ltd. Vs Purnimaben Bhattji
Gujarat High Court · (2007) 12 GUJ CK 0022
High Courts17 Dec 2007
B.S. Halvadia Vs The Executive Engineer (TR) and Another
Gujarat High Court · (2007) 12 GUJ CK 0033
High Courts14 Dec 2007
Shantaben Chandubhai and Another Vs State of Gujarat and Others
Gujarat High Court · (2008) 2 GLR 1249
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 32(1), 32G, 32P, 43, 84CConstitution of India, 1950 — Article 227
High Courts14 Dec 2007Allowed
Prabhakar D. Marathe Vs State of Gujarat
Gujarat High Court · (2007) 12 GUJ CK 0050
Constitution of India, 1950 — Article 226
High Courts14 Dec 2007Dismissed
V.M. Shah Vs State of Gujarat and Others
Gujarat High Court · (2007) 12 GUJ CK 0032
Constitution of India, 1950 — Article 226
High Courts14 Dec 2007Allowed
Atul Vrajlal Pandya Vs Mamlatdar Shree and Others
Gujarat High Court · (2007) 12 GUJ CK 0024
Constitution of India, 1950 — Article 12, 14, 19(1), 21, 226Gujarat Municipalities Act, 1963 — Section 146, 147, 148, 150, 152
High Courts14 Dec 2007Dismissed
Gujarat State Road Transport Corporation Vs Maganbhai L. Makwana
Gujarat High Court · (2007) 12 GUJ CK 0023
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 15(4)Industrial Disputes Act, 1947 — Section 33(2)Maharashtra Civil Services (Discipline and Appeal) Rules, 1979 — Rule 10(2), 10(3), 10(4), 9(2)
High Courts13 Dec 2007Dismissed
Deputy Executive Engineer Vs Raj Amarsinh Fulsinh
Gujarat High Court · (2008) 1 GLH 220
Industrial Disputes Act, 1947 — Section 2, 25B, 25F, 25G, 25N