High Courts09 Jan 2008Dismissed
Gujarat State Road Transport Corporation Vs Karsanbhai Naranbhai Bhingradiya
Gujarat High Court · (2008) 01 GUJ CK 0021
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 11A
COURT ARCHIVE
Gujarat High Court judgments
35,387 judgments · page 961 of 1,770
High Courts09 Jan 2008Dismissed
Gujarat State Road Transport Corporation Vs Fakir Mohammad J. Sama
Gujarat High Court · (2008) 01 GUJ CK 0019
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 33(2)
High Courts09 Jan 2008
Harish Premani Vs Natural Organochem Limited
Gujarat High Court · (2008) 3 GLH 228
Companies Act, 1956 — Section 171, 237, 293(1), 379, 380
High Courts09 Jan 2008
Janardan Jaishankar Jokharkar and Another Vs State of Gujarat and Others
Gujarat High Court · (2008) 2 GLH 717
High Courts09 Jan 2008
Landesbank Badenwurttemberg Vs Nova Petorchemicals Ltd.
Gujarat High Court · (2008) 144 CompCas 568 : (2009) 1 CompLJ 155
Companies Act, 1956 — Section 393, 393(1)
High Courts08 Jan 2008Dismissed
Divisional Controller Vs S.T. Karmachari Union
Gujarat High Court · (2008) 01 GUJ CK 0098
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 11A
High Courts08 Jan 2008Dismissed
Electrosteel Infrasturcture Services Vs Gujarat Urban Development Co. Ltd. (GUDCL) and Another
Gujarat High Court · (2008) 01 GUJ CK 0091
Constitution of India, 1950 — Article 12, 14, 16, 19, 21Prison Act, 1952 — Section 47(1)
High Courts08 Jan 2008Dismissed
Gujarat State Road Transport Corporation Vs Harjibhai Dhanjibhai Gameti
Gujarat High Court · (2008) 01 GUJ CK 0065
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 11A
High Courts08 Jan 2008Dismissed
The Collector Vs Sardar Samudaik Khet Sahakari Mandli Limited and Others
Gujarat High Court · (2008) 01 GUJ CK 0064
Constitution of India, 1950 — Article 226(3)Gujarat Agricultural Lands Ceiling Act, 1960 — Section 29 , 30
High Courts08 Jan 2008Dismissed
Gujarat State Road Transport Corporation Vs Kanaiyalal T. Ramchandani
Gujarat High Court · (2008) 01 GUJ CK 0002
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 33(2)
High Courts08 Jan 2008Dismissed
Gujarat State Road Transport Corporation Vs Yunusbhai H. Chauhan
Gujarat High Court · (2008) 01 GUJ CK 0001
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 33(2)
High Courts28 Dec 2007
In Re: Aegis Healthcare P. Ltd.
Gujarat High Court · (2008) 146 CompCas 53 : (2009) 93 SCL 121
Companies Act, 1956 — Section 391, 394, 94, 97
High Courts28 Dec 2007Dismissed
Satyesh James Parasad and Others Vs Indian Petrochemical Corporation Limited
Gujarat High Court · (2007) 12 GUJ CK 0017
Companies (Amendment) Act, 2000 — Section 117A, 117B, 117CCompanies Act, 1956 — Section 117, 118, 119, 120, 121Competition (Amendment) Act, 2007 — Section 6
High Courts28 Dec 2007
In Re: Alembic Ltd.
Gujarat High Court · (2008) 144 CompCas 105 : (2009) 89 SCL 19
Companies (Court) Rules, 1959 — Rule 48, 49, 50, 52, 53Companies Act, 1956 — Section 100, 101, 102, 103, 103(1)
High Courts28 Dec 2007Allowed
Lilabhai Khodabhai Bharwad and Others Vs State of Gujarat
Gujarat High Court · (2008) 1 GLH 93
Bombay Police Act, 1951 — Section 135[1)Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 113, 154, 157, 173, 311
High Courts28 Dec 2007
Percept Picture Company Pvt. Ltd. Vs Shree Karma Production Pvt. Ltd. and Another
Gujarat High Court · (2008) 1 GLH 598
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 3
High Courts28 Dec 2007
Kishorkumar Manubhai Chauhan Vs State of Gujarat and Another
Gujarat High Court · (2007) 12 GUJ CK 0001
Criminal Procedure Code, 1973 (CrPC) — Section 154, 157, 374, 386Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 107, 114, 302, 306, 307
High Courts27 Dec 2007Dismissed
Rafik Yakubbhai Shaikh Vs State of Gujarat
Gujarat High Court · (2008) CriLJ 1851 : (2008) 3 GLH 390 : (2008) 2 GLR 1118
Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27
High Courts27 Dec 2007
B.G. Patel Vs State of Gujarat and Others
Gujarat High Court · (2008) 1 GLH 181
Gujarat Civil Services (Pension) Rules, 2002 — Rule 47, 48, 48(1), 49, 49(1)
High Courts26 Dec 2007
Vimlaben Vadilal Sukhadiya Vs State of Gujarat and Others
Gujarat High Court · (2008) 1 GLH 439
Constitution of India, 1950 — Article 226, 227