High Courts18 Jan 2008Allowed
Shree Vidhyaprem Vardhan Education Trust Vs The State of Gujarat and Others
Gujarat High Court · (2008) 01 GUJ CK 0056
National Council for Teacher Education Act, 1993 — Section 14, 14(6), 32(2)
COURT ARCHIVE
Gujarat High Court judgments
35,387 judgments · page 959 of 1,770
High Courts18 Jan 2008
Keventer Agro Ltd. Vs O.L. of Kengold (India) Ltd. and Another
Gujarat High Court · (2008) 146 CompCas 495
Bombay Land Revenue Code, 1879 — Section 137, 138 151, 187, 26Companies Act, 1956 — Section 457, 528, 529, 529A, 530Customs Act, 1962 — Section 126
High Courts17 Jan 2008Dismissed
Union of India (UOI) and Others Vs Kantaben B. Dalal
Gujarat High Court · (2008) 1 GLH 445
Central Civil Services (Pension) Rules, 1972 — Rule 54, 54(2), 54(3)Constitution of India, 1950 — Article 226, 227Family Pension Rules, 1964 — Rule 37
High Courts17 Jan 2008
Dharaben Vijaybhai Gadhvi Vs State of Gujarat and Others
Gujarat High Court · (2008) 01 GUJ CK 0057
National Council for Teacher Education Act, 1993 — Section 29
High Courts17 Jan 2008
E.P. Arun Vs Josphinaben Anilbhai Christian and Another
Gujarat High Court · (2008) 01 GUJ CK 0014
Gujarat Higher Secondary Schools Services Tribunal Act, 1983 — Section 13, 8
High Courts16 Jan 2008
Rajpipla Nagar Palika Vs Yusufbhai Rasulbhai Pathan
Gujarat High Court · (2008) 01 GUJ CK 0076
High Courts16 Jan 2008
Ghanshyam Forms Pvt. Ltd. and Another Vs Bank of Baroda and Another
Gujarat High Court · (2008) 01 GUJ CK 0072
Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(2), 13(4), 17
High Courts16 Jan 2008
Bhagwanbhai Mansing Detroj Vs Gujarat State Road Transport Corporation
Gujarat High Court · (2008) 01 GUJ CK 0054
Industrial Disputes Act, 1947 — Section 17B
High Courts16 Jan 2008
New India Assurance Co. Ltd. Vs P. Saguna and Others
Gujarat High Court · (2009) ACJ 1733 : (2008) 1 GLH 616 : (2008) 2 GLR 1357
Motor Vehicles Act, 1939 — Section 95, 95(1)Motor Vehicles Act, 1988 — Section 140, 140(1), 146, 147, 147(1)
High Courts16 Jan 2008Dismissed
Desai Neeta Harjibhai Vs Gujarat Public Service Commission and Others
Gujarat High Court · (2008) 1 GLH 326 : (2008) 1 GLR 641
Constitution of India, 1950 — Article 309Gujarat Civil Services Classification and Recruitment (General) Rules, 1967 — Rule 8, 8(8)Gujarat Educational Service (Administrative Branch) Class I Recruitment Rules, 2002 — Rule 2, 3
High Courts16 Jan 2008
Rajula Nagarpalika Vs Arvindbhai Ravjibhai and Others
Gujarat High Court · (2008) 116 FLR 952
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, Order 9 Rule 7Industrial Disputes (Gujarat) Rules, 1966 — Rule 26A
High Courts15 Jan 2008Allowed
Patel Rameshbhai Ramabhai and Another Vs State of Gujarat and Another
Gujarat High Court · (2008) 1 GLH 298 : (2008) 3 GLR 2049
Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 — Section 2Bombay Tenancy and Agricultural Lands Act, 1948 — Section 17B, 32, 32F, 32I, 32OState Bank of India (Subsidiary Banks) Act, 1959 — Section 2
High Courts15 Jan 2008Dismissed
Commissioner of Income Tax Vs Amola Holdings P. Ltd.
Gujarat High Court · (2010) 328 ITR 275
Income Tax Act, 1961 — Section 36(1)
High Courts15 Jan 2008Dismissed
Commissioner of Income Tax Vs Amola Holdings (P.) Ltd.
Gujarat High Court · (2011) 197 TAXMAN 18
Income Tax Act, 1961 — Section 36(1)(iii)
High Courts15 Jan 2008Dismissed
Rajesh L. Shukal Vs Gujarat Water Supply and Sewerage Board and Others
Gujarat High Court · (2008) 01 GUJ CK 0068
High Courts15 Jan 2008
Hansa N. Parikh Vs State of Gujarat and Another
Gujarat High Court · (2008) 01 GUJ CK 0003
High Courts11 Jan 2008Dismissed
Commissioner of Income Tax Vs Virat Shipping Corporation and Another
Gujarat High Court · (2010) 327 ITR 257
Income Tax Act, 1961 — Section 10(15)
High Courts11 Jan 2008
United India Insurance Co. Ltd. Vs Patel Pushpaben Mangalbhai and Others
Gujarat High Court · (2008) 01 GUJ CK 0079
High Courts11 Jan 2008Allowed
M.M. Kashyap Vs State of Gujarat and Others
Gujarat High Court · (2008) 1 GLH 373
High Courts11 Jan 2008
Dwarkadas Prabhudas Patel and Another Vs Thakore Laxmanji Dhulaji and Others
Gujarat High Court · (2008) 1 GLH 714 : (2008) 1 GLR 870
Limitation Act, 1963 — Section 5