High Courts29 Jan 2008Dismissed

Sun Star Future Wood Ltd. Vs Authorised Officer Stressed Assets Stabilisation and Others

Gujarat High Court · AIR 2008 Guj 79 : (2008) 1 GLH 346 : (2008) 2 GLR 1659

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(4), 13(9)Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Rules, 2004 — Rule 9State Financial Corporations Act, 1951 — Section 13(2), 13(4), 13(9), 17, 29
High Courts29 Jan 2008Dismissed

Ahmedabad Jupiter Textile Mills Vs Mamlatdar and Others

Gujarat High Court · (2008) 118 FLR 285 : (2008) 1 GLH 352 : (2008) 2 GLR 1393

Gratuity Rules, 1989 — Rule 27, 3Payment of Gratuity Act, 1972 — Section 14, 2, 4, 4(5), 4(6)Sick Industrial Companies (Special Provisions) Act, 1985 — Section 22, 22(3), 22(4)