High Courts06 Feb 2008
Commissioner of Income Tax Vs Mrunalinidevi Puar of Dhar
Gujarat High Court · (2008) 305 ITR 263
Income Tax Act, 1961 — Section 159, 168Wealth Tax Act, 1957 — Section 19A
COURT ARCHIVE
Gujarat High Court judgments
35,387 judgments · page 956 of 1,770
High Courts06 Feb 2008Dismissed
Hansaben Sandeepbhai Bodiwala and Another Vs Narendra K. Patel and Another
Gujarat High Court · (2008) 02 GUJ CK 0012
High Courts05 Feb 2008Dismissed
Jigar Mayurbhai Shah Vs State of Gujarat
Gujarat High Court · (2008) CriLJ 2750 : (2008) 2 GLR 1134
Criminal Procedure Code, 1973 (CrPC) — Section 437(6)Information Technology Act, 2000 — Section 65Penal Code, 1860 (IPC) — Section 120, 420, 465, 468, 471
High Courts05 Feb 2008
O.L. of Crystal Watches Ltd. Vs Jaykukar N. Shah and Others
Gujarat High Court · (2008) 02 GUJ CK 0117
Companies (Court) Rules, 1959 — Rule 130Companies Act, 1956 — Section 454, 454(5)
High Courts05 Feb 2008Dismissed
Bharatbhai Dhanjibhai Modi Vs Collector and Others
Gujarat High Court · AIR 2008 Guj 106 : (2008) 1 GLH 772 : (2008) 2 GLR 1128
Constitution of India, 1950 — Article 14, 141, 21, 226, 243GGujarat Municipalities Act, 1963 — Section 11(1), 38(1)Medical Termination of Pregnancy Act, 1971 — Section 3(2)
High Courts05 Feb 2008
Commissioner of Income Tax Vs Mahendra C. Shah
Gujarat High Court · (2008) 215 CTR 493 : (2008) 299 ITR 305
Income Tax Act, 1961 — Section 132, 132(4), 139(1), 143(3), 256(1)
High Courts05 Feb 2008Dismissed
Pankajbhai Champaklal Dholabhai and Another Vs Badrinarayan Rajgopalan and Others
Gujarat High Court · (2008) 02 GUJ CK 0065
High Courts05 Feb 2008Dismissed
Hasmukhbhai Bhailalbhai Barot Vs Secretary and Others
Gujarat High Court · (2008) 02 GUJ CK 0032
Gujarat Town Planning and Urban Development Act, 1976 — Section 41, 46, 48(1), 48(2), 65Gujarat Town Planning and Urban Development Rules, 1979 — Rule 17
High Courts05 Feb 2008Allowed
Bochasanvasi Shri Akshar Purshottam Sanstha Vs Gopinathji Dev Mandir Trust and Others
Gujarat High Court · (2008) 02 GUJ CK 0031
High Courts05 Feb 2008Allowed
Misrikhan Dilavarkhan Pathan Vs State of Gujarat and Others
Gujarat High Court · (2008) 1 GLH 683 : (2008) 2 GLR 1292
Constitution of India, 1950 — Article 226Gujarat Secondary Education Act, 1972 — Section 54Gujarat Secondary Education Regulations, 1974 — Regulation 12(A)(6), 12A
High Courts05 Feb 2008Allowed
Soham Sanatbhai Shukla Vs State of Gujarat and Others
Gujarat High Court · AIR 2008 Guj 86 : (2008) 1 GLH 547 : (2008) 2 GLR 1551
Gujarat Registration of Births and Deaths Rules, 2004 — Rule 11, 11(1), 11(2), 11(4)Hindu Adoptions and Maintenance Act, 1956 — Section 9(4)Registration of Births and Deaths Act, 1969 — Section 15, 25, 8, 9
High Courts05 Feb 2008
Misrikhan Dilavarkhan Pathan Vs (The) State of Gujarat and Others
Gujarat High Court · (2008) 1 GLH 683
Constitution of India, 1950 — Article 226Registration of Births and Deaths Act, 1969 — Section 13, 13(3), 13(3), 14, 15
High Courts05 Feb 2008
Oriental Insurance Co. Ltd. Vs Jignaben and Others
Gujarat High Court · (2008) 02 GUJ CK 0004
High Courts04 Feb 2008
Savitaben Jamnadas Patel and Others Vs Ramlal Ranaram Bisnoi and Others
Gujarat High Court · (2008) 02 GUJ CK 0092
High Courts04 Feb 2008
National Insurance Co. Ltd. Vs Vallabhdas Ladhabhai Jivani and Others
Gujarat High Court · (2008) 02 GUJ CK 0089
Motor Vehicles Act, 1988 — Section 128
High Courts04 Feb 2008
Commissioner of Income Tax Vs Gujarat Urja Vikas Nigam Ltd.
Gujarat High Court · (2008) 02 GUJ CK 0084
Income Tax Act, 1961 — Section 143, 154, 256, 43B
High Courts04 Feb 2008Allowed
District Primary Education Officer Vs H.H. Bawa and Others
Gujarat High Court · (2008) 02 GUJ CK 0067
High Courts04 Feb 2008
Commissioner of Income Tax Vs Nirma Chemicals Works P. Ltd.
Gujarat High Court · (2009) 222 CTR 593 : (2009) 309 ITR 67 : (2009) 182 TAXMAN 183
Income Tax Act, 1961 — Section 142(1), 143(3), 256(1), 263, 263(1)
High Courts04 Feb 2008
Junagadh Agricultural University Vs Dhaniben Kalubhai L.R. of Deceased Kalubhai Naranbhai Sania
Gujarat High Court · (2008) 02 GUJ CK 0044
Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 2, 25F
High Courts04 Feb 2008Dismissed
B.S. Sangada and Others Vs State of Gujarat and Another
Gujarat High Court · (2008) 02 GUJ CK 0029
Constitution of India, 1950 — Article 226Deputy Chitnis (Departmental Examination) Rules, 1994 — Rule 11, 11(1), 2, 3, 4