COURT ARCHIVE

Gujarat High Court judgments

35,387 judgments · page 958 of 1,770

High Courts28 Jan 2008Dismissed

Nareshchandra Ramprasad Raja President of Samagra Gujarat Vs Gajendra Shukhlal Patel and Others

Gujarat High Court · (2008) 1 GLH 305

Bombay Civil Courts Act, 1869 — Section 12, 12A, 13Bombay Public Trusts Act, 1950 — Section 11, 2(4), 5, 6, 7Gujarat Civil Courts Act, 2005 — Section 4, 4(1), 4(2), 4(3)

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High Courts28 Jan 2008Allowed

Naranbhai Shamalbhai Patel Vs The Vice Chancellor and Others

Gujarat High Court · (2008) 01 GUJ CK 0034

Constitution of India, 1950 — Article 14

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High Courts25 Jan 2008Dismissed

Medical Officer and Another Vs Naranbhai Dharmabhai Prajapati

Gujarat High Court · (2008) 1 GLH 328 : (2008) 1 GLR 821

Constitution of India, 1950 — Article 136, 226, 227Industrial Disputes (Gujarat) Rules, 1966 — Rule 26A, 26A(1), 26A(2), 26BIndustrial Disputes Act, 1947 — Section 1(3), 10, 30

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High Courts25 Jan 2008Allowed

Bhagwanbhai Bababhai Smarak Education Trust and Another Vs State of Gujarat and Others

Gujarat High Court · (2008) 2 GLH 64

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High Courts25 Jan 2008

Procurite Exports Pvt. Ltd. Vs I.D.B.I. Bank Ltd. and Others

Gujarat High Court · (2008) 01 GUJ CK 0037

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(4)

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High Courts25 Jan 2008Allowed

The State of Gujarat Vs Dr. Narendra K. Amin

Gujarat High Court · (2008) 01 GUJ CK 0020

Arms Act, 1959 — Section 25(1), 27ABombay Police Act, 1951 — Section 135(1)Constitution of India, 1950 — Article 136

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High Courts25 Jan 2008Allowed

Hind Mosaic and Cement Works and Another Vs Shree Sahjanand Trading Corporation and Another

Gujarat High Court · (2008) 37 PTC 128

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Patents Act, 1970 — Section 104, 107(1), 2, 3, 48Patents and Designs Act, 1911 — Section 26(1)

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High Courts24 Jan 2008

Manu Tiling Co. P. Ltd. Vs Official Liquidator of Arti Agro Industries Ltd. and Others

Gujarat High Court · (2009) 147 CompCas 330

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High Courts24 Jan 2008Dismissed

Shashikant Somabhai Patel Thro'' Poa Indulal. S. Amin and Another Vs Umeshbhai Babulal Shah and Others

Gujarat High Court · (2008) 01 GUJ CK 0062

Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, 104Specific Relief Act, 1963 — Section 31

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High Courts24 Jan 2008Allowed

Shah Milk Processor Pvt. Ltd. Vs Commissioner of C. Ex. (Adjn.)

Gujarat High Court · (2009) 236 ELT 18 : (2009) 13 STR 604

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High Courts23 Jan 2008

Elscope (P) Ltd. Vs Commissioner of Income Tax Commissioner of Income Tax Vs Elscope (P) Ltd.

Gujarat High Court · (2008) 215 CTR 16 : (2009) 313 ITR 293

Income Tax Act, 1961 — Section 2(24), 256(1), 28, 37, 41(1)

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High Courts23 Jan 2008

Lalita Pishorilal Vijan and Others Vs Omprakash Pishorilal Vijan and Others

Gujarat High Court · (2008) 01 GUJ CK 0045

Motor Vehicles Act, 1988 — Section 149(2), 170

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High Courts23 Jan 2008Disposed Off

Commssioner of Income Tax Vs Elscope (P) Ltd.

Gujarat High Court · (2008) 215 CTR 29

Income Tax Act, 1961 — Section 104, 256(1)

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High Courts22 Jan 2008

Commissioner of Income Tax Vs Shahibaug Enterprises (P) Ltd.

Gujarat High Court · (2010) 320 ITR 695

Income Tax Act, 1961 — Section 47

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High Courts22 Jan 2008Dismissed

Palak Sureshbhai Patel Vs General Manager (Admn.) BSNL and Another

Gujarat High Court · (2008) 01 GUJ CK 0022

Letters Patent Act, 1865 — Clause 15

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High Courts21 Jan 2008

New India Assurance Co. Ltd. Vs Prafullaben Kishorebhai Soni and Others

Gujarat High Court · (2008) 01 GUJ CK 0073

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High Courts21 Jan 2008Dismissed

Mangiben and Others Vs Bhavsingbhai Manchhabhai Chaudhary and Others

Gujarat High Court · (2008) 01 GUJ CK 0038

Civil Procedure Code, 1908 (CPC) — Section 100, 103

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High Courts18 Jan 2008Dismissed

Nareshkumar Purshottamdas Patel Vs State of Gujarat and Others

Gujarat High Court · (2008) 1 GLR 852

Constitution of India, 1950 — Article 14, 19, 21, 22, 22(5)Prevention of Black-marketing and Maintenance of Supplies of Essential Commodities Act, 1980 — Section 3(2), 7(1)

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High Courts18 Jan 2008Dismissed

Dy. Executive Engineer Vs Prafulbhai Virabhai Virda

Gujarat High Court · (2008) 2 LLJ 598

Constitution of India, 1950 — Article 226, 227, 309Industrial Disputes Act, 1947 — Section 2, 25(B)(1), 25(B)(2), 25F, 25G

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High Courts18 Jan 2008Dismissed

Commissioner of Income Tax Vs Samir Synthetics Mill

Gujarat High Court · (2010) 326 ITR 410

Income Tax Act, 1961 — Section 145(2), 145(2)

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